Nisar Ahmed vs The Assam Fisheries Development ...
2024 Latest Caselaw 3089 Gua

Gauhati High Court

Nisar Ahmed vs The Assam Fisheries Development ... on 6 May, 2024

Author: Suman Shyam

Bench: Suman Shyam

                                                                    Page No.# 1/2

GAHC010231552022




                          THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : I.A.(Civil)/699/2023


           NISAR AHMED
           S/O LATE SAJAFAR ALI RESIDENT OF VILLAGE NALUA
           PO JALAL NAGAR TE KARIMGANJ ASSAM PIN-788712

                        VERSUS

           1: THE ASSAM FISHERIES DEVELOPMENT CORPORATION LTD. AND 2 ORS.
           BEING REPRESENTED BY ITS MANAGING DIRECTOR. CHACHAL VIP ROAD
           GUWAHATI 781036 KAMRUP METRO ASSAM

           2:THE CHAIRMAN ASSAM FISHERIES DEPARTMENT CORPORATION
           LIMITED CHACHAL VIP ROAD GUWAHATI-781036 KAMRUP (M) DISTRICT
           ASSAM.

           3:THE ASSISTANT PROJECT MANAGER BARAK VALLEY REGION ASSAM
           FISHERIES DEVELOPMENT CORPORATION LIMITED SILCHAR-09

           4:JAHIR UDDIN
           S/O LATE FARIJ UDDIN VILL-RANIRPARA
           P.O.-JADUTILA P.S.-KARIMGANJ DIST-KARIMGANJ PIN-788720

For the Applicant       : Mr. S. Khound, Advocate.

For the respondent(s)   : Mr. P. Sharmah, Standing Counsel, AFDC.

- BEFORE -

HON'BLE THE CHIEF JUSTICE MR. VIJAY BISHNOI HON'BLE MR. JUSTICE SUMAN SHYAM

06.05.2024 (Vijay Bishnoi, CJ)

In view of the judgment and order passed today in WA Nos.366/2022, Page No.# 2/2

348/2022, 349/2022 and WP(C) No.8169/2022, this Interlocutory Application stands closed.

                  JUDGE                     CHIEF JUSTICE




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