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Sunil Hazarika vs Rakhal Chandra Das And 4 Ors
2024 Latest Caselaw 3088 Gua

Citation : 2024 Latest Caselaw 3088 Gua
Judgement Date : 6 May, 2024

Gauhati High Court

Sunil Hazarika vs Rakhal Chandra Das And 4 Ors on 6 May, 2024

Author: Suman Shyam

Bench: Suman Shyam

                                                                           Page No.# 1/2

GAHC010231552022




                           THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : I.A.(Civil)/2205/2023

           SUNIL HAZARIKA
           S/O LATE BHUPEN HAZARIKA
           RESIDENT OF TETELICHARA PO TETELICHAR
           KAMPUR NAGAON ASSAM 782426

                        VERSUS

           1: RAKHAL CHANDRA DAS AND 4 ORS.
           S/O LATE KHITISH DAS R/O VILLAGE NO. 2 GARUMARA
           P.O. RANGAGORAH P.S. CHAMUGURI DIST. NAGAON ASSAM PIN 782140.

           2:THE CHAIRMAN ASSAM FISHERIES DEVELOPMENT CORPORATION
           LIMITED BIMALA PRASAD CHALIHA ROAD CHACHAL VIP ROAD
           GUWAHATI 781036 KAMRUP M ASSAM

           3:THE MANAGING DIRECTOR ASSAM FISHERIES DEVELOPMENT
           CORPORATION LIMITED BIMALA PRASAD CHALIHA ROAD CHACHAL
           VIP ROAD GUWAHATI 781036 KAMRUP M ASSAM

           4:THE PROJECT MANAGER UPPER ASSAM AND MIDDLE ASSAM ZONE
           ASSAM FISHERIES DEVELOPMENT CORPORATION LIMITED NAGAON

           5:THE ASSAM FISHERIES DEVELOPMENT CORPORATION LIMITED
           BEING REPRESENTED BY ITS MANAGING DIRECTOR BIMALA PRASAD
           CHALIHA ROAD CHACHAL VIP ROAD GUWAHATI 781036 KAMRUP M
           ASSAM

For the Applicant        : Mr. M.K. Choudhury, Senior Advocate assisted by Mr. D.J.
                         Medhi, Advocate.

For the respondent(s)    : Mr. P. Sharmah, Standing Counsel, AFDC.

: Mr. B.D. Das, Senior Advocate assisted by Ms. R. Deka, Advocate for respondent No.1.

Page No.# 2/2

- BEFORE -

HON'BLE THE CHIEF JUSTICE MR. VIJAY BISHNOI HON'BLE MR. JUSTICE SUMAN SHYAM

06.05.2024 (Vijay Bishnoi, CJ)

In view of the judgment and order passed today in WA Nos.366/2022, 348/2022, 349/2022 and WP(C) No.8169/2022, this Interlocutory Application stands disposed of.

                      JUDGE                 CHIEF JUSTICE




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