The New India Assurance Company Limited vs Roshida Khatun And 11 Ors
2024 Latest Caselaw 3083 Gua

Gauhati High Court

The New India Assurance Company Limited vs Roshida Khatun And 11 Ors on 6 May, 2024

Author: Devashis Baruah

Bench: Devashis Baruah

                                                            Page No.# 1/4

GAHC010079742024




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/1297/2024

         THE NEW INDIA ASSURANCE COMPANY LIMITED
         A COMPANY REGISTERED UNDER THE COMPANIES ACT
         REP. BY ITS REGIONAL MANAGER
         NORTH EASTERN REGIONAL OFFICE
         STAR CITY
         LACHIT NAGAR
         GUWAHATI- 7
         DIST.- KAMRUP (M)
         ASSAM.


          VERSUS

         ROSHIDA KHATUN AND 11 ORS.
         W/O LATE MOKAM ALI
         VILL.- ROWKHAWA (BELLAPURI)
         P.S.- SUNARI (CHUNARI)
         DIST.- GOALPARA
         ASSAM.

         2:AYNAL HOQUE
         S/O LATE SOKER ALI

         VILL.- ROWKHAWA (BELLAPURI)
         P.S.- SUNARI (CHUNARI)
         DIST.- GOALPARA
         ASSAM.
         3:ZAMILA KHATUN
         W/O AYNAL HOQUE

         VILL.- ROWKHAWA (BELLAPURI)
         P.S.- SUNARI (CHUNARI)
         DIST.- GOALPARA
         ASSAM.
                                              Page No.# 2/4

4:SHAHNAZ KHATUN
D/O LATE MOKAM ALI

VILL.- ROWKHAWA (BELLAPURI)
P.S.- SUNARI (CHUNARI)
DIST.- GOALPARA
ASSAM.
5:MOKMINA KHATUN
D/O LATE MOKAM ALI

VILL.- ROWKHAWA (BELLAPURI)
P.S.- SUNARI (CHUNARI)
DIST.- GOALPARA
ASSAM.
6:RASHIDUL ISLAM
S/O LATE MOKAM ALI

VILL.- ROWKHAWA (BELLAPURI)
P.S.- SUNARI (CHUNARI)
DIST.- GOALPARA
ASSAM.
7:MAKMIDUL HOQUE
S/O LATE MOKAM ALI

VILL.- ROWKHAWA (BELLAPURI)
 P.S.- SUNARI (CHUNARI)
 DIST.- GOALPARA
ASSAM.
 8:TPHLOGISTIC AND PRIVATE LIMITED
81/1 PHEAR LANE
 GROUND FLOOR
 KOLKATA.
 9:MUKESH KUMAR SINGH
S/O JANAR DHAN SINGH

VILL.- NAWKADHA
  P.S.- MAKAR
  DIST.- SARAON
  BIHAR.
  10:THE ORIENTAL INSUANCE COMPANY LIMITED
REP. BY THE DIVISIONAL MANAGER
  BONGAIGAON DIVISION
  BONGAIGAON
  P.O. AND P.S.- BONGAIGAON
 ASSAM
.
  11:SAMSUL SHEIKH
S/O NIZAM SHEIKH
                                                                             Page No.# 3/4


             VILL.- SALKOCHA (SRIGRAM)
             P.S.- CHAPAR
             DIST.- DHUBRI
             ASSAM.
             12:MD. SAMSUL ALI
             S/O MD. MAMTA ALI

             VILL.- BELTOLI
             P.S.- BILASIPARA
             DIST.- DHUBRI
             ASSAM.
             ------------
             Advocate for : MS L SHARMA
             Advocate for : appearing for ROSHIDA KHATUN AND 11 ORS.



                                       BEFORE
                    HON'BLE MR. JUSTICE DEVASHIS BARUAH
                                        ORDER

06.05.2024 Heard Ms L Sharma, learned counsel appearing on behalf of the applicant.

2. This is an application seeking stay of the Judgment and Award dated 18.01.2024,

passed by the learned Member, Motor Accident Claims Tribunal, Dhubri, in MAC Case

No. 337/2015.

3. Issue notice, making it returnable on 24.06.2024.

4. Petitioner to take steps upon the respondents by registered post with A/D as well as

by usual process.

5. Steps within 3 (three) days.

6. This Court would consider the stay of the impugned award upon hearing the

claimant.

Page No.# 4/4

7. List accordingly.

JUDGE

Comparing Assistant