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Sayeda Jurima Ahmeda vs The State Of Assam And 5 Ors.Represented ...
2024 Latest Caselaw 3031 Gua

Citation : 2024 Latest Caselaw 3031 Gua
Judgement Date : 3 May, 2024

Gauhati High Court

Sayeda Jurima Ahmeda vs The State Of Assam And 5 Ors.Represented ... on 3 May, 2024

Author: Suman Shyam

Bench: Suman Shyam

                                                                           Page No.# 1/2

GAHC010068952021




                            THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                              Case No. : I.A.(Civil)/1012/2021

             SAYEDA JURIMA AHMEDA
             D/O SYED LATIF ALI R/O VILL. AND P.O. BHOGPUR DHANTOLA BAZAR
             AND P.S. GORESWAR PRESENTLY RESIDING AT DIST. BARPETA P.S.
             BARPETA ASSAM.

                         VERSUS

             1: THE STATE OF ASSAM AND 5 ORS.REPRESENTED BY THE
             COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM HEALTH AND F.W.
             DEPTT. DISPUR GHY-6

             2:THE DIRECTOR OF HEALTH SERVICES ASSAM HENGRABARI GHY 36

             3:THE JT. DIRECTOR OF HEALTH SERVICES (MALARIA) CUM STATE
             PROGRAMMER OFFICER NVBDCP ASSAM GUWAHATI 36

             4:THE JT. DIRECTOR OF HEALTH SERVICES BARPETA ASSAM PIN 781301

             5:THE DIST. MALARIA OFFICER OF THE OFFICE OF THE DIST. MALARIA
             ERADICATION OFFICER BARPETA ASSAM PIN 781301

             6:THE INSPECTOR OF DRUGS BARPETA ASSAM PIN 781301

             Advocate for : MR S SARMA
             Advocate for : SC HEALTH appearing for THE STATE OF ASSAM AND 5 ORS.

                                    -B E F O R E -
               HON'BLE THE CHIEF JUSTICE MR. VIJAY BISHNOI
                    HON'BLE MR. JUSTICE SUMAN SHYAM

03.05.2024

(Vijay Bishnoi, CJ)

In view of the common judgment & order passed today in Writ Appeal Page No.# 2/2

No.129/2021 and other connected writ appeals, no further order is called for in the present application.

Accordingly, the interlocutory application stands closed.

                  JUDGE                            CHIEF JUSTICE




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