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National Insurance Company Ltd. And 2 ... vs Md. Pashan Ali
2024 Latest Caselaw 4207 Gua

Citation : 2024 Latest Caselaw 4207 Gua
Judgement Date : 12 June, 2024

Gauhati High Court

National Insurance Company Ltd. And 2 ... vs Md. Pashan Ali on 12 June, 2024

                                                                            Page No.# 1/3

GAHC010079432024




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : I.A.(Civil)/1182/2024

            NATIONAL INSURANCE COMPANY LTD. AND 2 ORS.
            REP. BY THE REGIONAL MANAGER, HAVING ITS OFFICE AT REGIONAL
            OFFICE BHANGAGARH, G.S. ROAD, P.S. BHANGAGARH, GUWAHATI, PIN-
            781005, DIST.- KAMRUP METRO, ASSAM



            VERSUS

            MD. PASHAN ALI
            S/O- LATE ABED ALI, R/O- VILL.- KHOPANIKUCHI, P.S. HAJO, P.O.
            KHOPANIKUCHI, PIN- 781102, DIST.- KAMRUP, ASSAM



Advocate for the Petitioner   : MRS. S ROY

Advocate for the Respondent :




             Linked Case : MACApp./357/2021

            MD. PASHAN ALI
            S/O- LATE ABED ALI
            R/O- VILL.- KHOPANIKUCHI
            P.S. HAJO
            P.O. KHOPANIKUCHI
            PIN- 781102
            DIST.- KAMRUP
            ASSAM
                                                                        Page No.# 2/3


            VERSUS

           NATIONAL INSURANCE COMPANY LTD. AND 2 ORS.
           REP. BY THE REGIONAL MANAGER
           HAVING ITS OFFICE AT REGIONAL OFFICE BHANGAGARH
           G.S. ROAD
           P.S. BHANGAGARH
           GUWAHATI
           PIN- 781005
           DIST.- KAMRUP METRO
           ASSAM

           2:TARALI GOSWAMI
           D/O- PRAMOD CHANDRA GOSWAMI
            R/O- HOUSE NO. 7
            LAXMI NAGAR
            NEAR PUNJAB NATIONAL BANK
            GANESHGURI
            GUWAHATI-781006
            P.S. DISPUR
            DIST.- KAMRUP(M)
           ASSAM
            3:PRANJIT CHOUDHURY
           S/O- LATE SATYA CHOUDHURY
            R/O- VILL.- BARBANG (CHOUDHURY PARA)
            P.S. PATACHARKUCHI
            PIN- 781326
            DIST. BARPETA
           ASSAM
            ------------
           Advocate for : MR. K K DEKA
           Advocate for : MRS. S ROY appearing for NATIONAL INSURANCE COMPANY
           LTD. AND 2 ORS.



                                 BEFORE
                     HONOURABLE MR. JUSTICE BUDI HABUNG

                                     ORDER

Date : 12-06-2024

Heard Ms. F. N. Zaman, learned counsel for the applicant. This is an application under section 152 of the code of Civil Procedure for Page No.# 3/3

correction of the typo graphical mistake arises in the judgment and order dated 19.03.2024 passed by this Court in MAC App. No. 357/2021.

It is submitted that the typo graphical errors appears at Paragraph 7, 8 & 9 of the said judgment, wherein instead of 11.03.2022, it has been wrongly typed out as 11.03.2024 and prays for correction of the same.

The prayer is allowed.

Accordingly, the date i.e. 11.03.2024 occurring in Paragraph 7, 8 & 9 of the said judgment stands corrected and shall be read as 11.03.2022.

With the above correction on the date, the I.A. stands disposed off.

JUDGE

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