Raju Dey vs Gouri Dirial
2024 Latest Caselaw 4131 Gua

Gauhati High Court

Raju Dey vs Gouri Dirial on 10 June, 2024

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GAHC010123382022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./282/2022

            RAJU DEY
            S/O- LATE JADUGOPAL GAON, R/O- NO. 1 KATHIAKHONDA GAON, P.O.
            SAPEKHATI, P.S. SAPEKHATI, DIST. CHARAIDEO.



            VERSUS

            GOURI DIRIAL
            S/O- LATE RUPESWAR DIRIAL, R/O- CHAIKHUA, GATE NO. 4, P.O.
            PARBATPUR, P.S. NAMRUP, DIBRUGARH, ASSAM



Advocate for the Petitioner   : MR U DAS

Advocate for the Respondent : MR D SAIKIA




                                   BEFORE
                 HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                           ORDER

Date : 10.06.2024

Heard Mr. U. Das, learned counsel for the appellant. Also heard Mr. D. Saikia, learned counsel for the sole respondent.

Hearing is concluded.

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Judgment is reserved.

JUDGE

Comparing Assistant