National Insurance Company Ltd vs Mithun Banik And 2 Ors
2024 Latest Caselaw 4010 Gua

Gauhati High Court

National Insurance Company Ltd vs Mithun Banik And 2 Ors on 5 June, 2024

                                                                    Page No.# 1/2

GAHC010270722023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : I.A.(Civil)/3788/2023

            NATIONAL INSURANCE COMPANY LTD
            HAVING ITS REGISTERED AND HEAD OFFICE AT 3, MIDDLETON STREET,
            KOLKATA 700071 AND ONE OF THE REGIONAL OFFICES AT M.S.S. PATH,
            BHANGAGARH, GUWAHATI 781005



            VERSUS

            MITHUN BANIK AND 2 ORS.
            S/O LATE PARIMAL BANIK,
            RESIDENT OF SONARIBALI, PS SAMAGURI, DIST NAGAON, ASSAM, 782140

            2:SRI MANAJIT BARMAN
             S/O ANUKUL BARMAN

            RESIDENT OF SIMALTALA
            PS JHARGAON
            DIST. MORIGAON
            ASSAM
            782411

            3:MD. TAFIQUE ALI
             S/O LATE NUR MAHAMMAD

            RESIDENT OF DHIRENPARA. PS FATASHIL AMBARI
            GUWAHATI
            DIST KAMRUP M ASSAM 78102

Advocate for the Petitioner   : MR. A J SAIKIA

Advocate for the Respondent :
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                                    BEFORE
                      HONOURABLE MRS. JUSTICE MARLI VANKUNG

                                         ORDER

Date : --05.06.2024 Heard Mr. A.J. Saikia, learned counsel for the applicant.

The is an application under Section 5 of the Limitation Act, 1963 for condonation of delay of 99 days in preferring the appeal against the judgment and order dated 23.05.2023 passed by the learned Member, MACT No. 1, Kamrup, Guwahati, Assam in MAC Case No. 413/2017.

Issue notice to the respondents returnable by 3 weeks.

The applicant shall take steps for service of notice upon the respondents through registered post with A/D as well as usual process within 3 days.

List it after 3 weeks.

JUDGE

Comparing Assistant