Gauhati High Court
Page No.# 1/7 vs Padmadhar Gayan And Ors on 31 July, 2024
Page No.# 1/7
GAHC010267212023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/1834/2024
RUMA DUTTA AND 4 ORS.
W/O CHANDRADHAR DUTTA
RESIDENT OF CHANDOI TEKELA GAON
PO
PS AND DIST JORHAT
ASSAM
2: SRI ABHIRAJ DUTTA
S/O CHANDRADHAR DUTTA
RESIDENT OF CHANDOI TEKELA GAON
PO
PS AND DIST JORHAT
ASSAM
3: SRI AMON DUTTA
REP. BY SHRI ABHIRAJ DUTTA
S/O CHANDRADHAR DUTTA
RESIDENT OF CHANDOI TEKELA GAON
PO
PS AND DIST JORHAT
ASSAM
4: SMTI DEEPALI DUTTA
D/O LATE MOLOKA DUTTA
RESIDENT OF CHANDOI TEKELA GAON
PO
PS AND DIST JORHAT
ASSAM
5: SMTI. RUPALI DUTTA
D/O LATE MOLOKA DUTTA
Page No.# 2/7
RESIDENT OF CHANDOI TEKELA GAON
PO
PS AND DIST JORHAT
ASSAM
VERSUS
PADMADHAR GAYAN AND ORS.
S/O LATE MONESHWAR GAYAN
RESIDENT OF CHANDOI TEKELA GAON
MOUZA CHARIGAON
PO
PS AND DIST JORHAT
785001 ASSAM
2:SRI SASHIDHAR GAYAN
S/O LATE PUNARAM GAYAN
RESIDENT OF CHANDOI TEKELA GAON
MOUZA CHARIGAON
PO
PS AND DIST JORHAT
785001 ASSAM
3:SRI ARUP BORA
S/O LATE PANIRAM BORA
RESIDENT OF CHANDOI TEKELA GAON
MOUZA CHARIGAON
PO
PS AND DIST JORHAT
785001 ASSAM
4:ON THE DEATH OF MAHESWAR GAYAN
SRI NAREN GAYAN
SON OF LATE MAHESWAR GAYAN
RESIDENT OF CHANDOI TEKELA GAON
MOUZA CHARIGAON
PO
PS AND DIST JORHAT
785001 ASSAM
5:SRI LILA GAYAN
SON OF LATE MAHESWAR GAYAN
RESIDENT OF CHANDOI TEKELA GAON
MOUZA CHARIGAON
PO
PS AND DIST JORHAT
Page No.# 3/7
785001 ASSAM
6:SRI ANANDA GAYAN
SON OF LATE MAHESWAR GAYAN
RESIDENT OF CHANDOI TEKELA GAON
MOUZA CHARIGAON
PO
PS AND DIST JORHAT
785001 ASSAM
7:SMTI DIPALI GAYAN
DAUGHTER OF LATE MAHESWAR GAYAN
RESIDENT OF CHANDOI TEKELA GAON
MOUZA CHARIGAON
PO
PS AND DIST JORHAT
785001 ASSAM
8:SRI RATUL GAYAN
S/O LATE LAKHYESWAR GAYAN
RESIDENT OF CHANDOI TEKELA GAON
MOUZA CHARIGAON
PO
PS AND DIST JORHAT
785001 ASSAM
9:SRI REBADHAR GAYAN
S/O LATE MONESWAR GAYAN
RESIDENT OF CHANDOI TEKELA GAON
MOUZA CHARIGAON
PO
PS AND DIST JORHAT
785001 ASSAM
10:SRI JOGADHAR GAYAN
S/O LATE MONESWAR GAYAN
RESIDENT OF CHANDOI TEKELA GAON
MOUZA CHARIGAON
PO
PS AND DIST JORHAT
785001 ASSAM
11:SMTI FULESWARI GAYAN
W/O LATE MONESWAR GAYAN
SON OF LATE MAHESWAR GAYAN
Page No.# 4/7
RESIDENT OF CHANDOI TEKELA GAON
MOUZA CHARIGAON
PO
PS AND DIST JORHAT
785001 ASSAM
12:SRI MONI GAYAN
S/O LATE MONESWAR GAYAN
RESIDENT OF CHANDOI TEKELA GAON
MOUZA CHARIGAON
PO
PS AND DIST JORHAT
785001 ASSAM
13:SRI SADANANDA GAYAN
S/O LATE LAKHESWAR GAYAN
RESIDENT OF CHANDOI TEKELA GAON
MOUZA CHARIGAON
PO
PS AND DIST JORHAT
785001 ASSAM
14:SMTI SUBANTI GAYAN
D/O LATE LAKHESWAR GAYAN
RESIDENT OF CHANDOI TEKELA GAON
MOUZA CHARIGAON
PO
PS AND DIST JORHAT
785001 ASSAM
15:SRI MAKHAN BORA
S/O LATE PAIRAM BORA
RESIDENT OF CHANDOI TEKELA GAON
MOUZA CHARIGAON
PO
PS AND DIST JORHAT
785001 ASSAM
16:SMTI ILI BORA
D/O LATE PAIRAM BORA
RESIDENT OF CHANDOI TEKELA GAON
MOUZA CHARIGAON
PO
PS AND DIST JORHAT
785001 ASSAM
Page No.# 5/7
17:ON THE DEATH OF LOKNATH DUTTA
SRI NIRMAL DUTTA
SON OF LATE LOKNATH DUTTA
RESIDENT OF CHANDOI TEKELA GAON
MOUZA CHARIGAON
PO
PS AND DIST JORHAT
785001 ASSAM
18:SRI LILAKANTA DUTTA
SON OF LATE LOKNATH DUTTA
RESIDENT OF CHANDOI TEKELA GAON
MOUZA CHARIGAON
PO
PS AND DIST JORHAT
785001 ASSAM
19:SRI TARUN DUTTA
SON OF LATE LOKNATH DUTTA
RESIDENT OF CHANDOI TEKELA GAON
MOUZA CHARIGAON
PO
PS AND DIST JORHAT
785001 ASSAM
20:SRI JATINDRA DUTTA
SON OF LATE LOKNATH DUTTA
RESIDENT OF CHANDOI TEKELA GAON
MOUZA CHARIGAON
PO
PS AND DIST JORHAT
785001 ASSAM
21:TAPAN DUTTA
SON OF LATE LOKNATH DUTTA
RESIDENT OF CHANDOI TEKELA GAON
MOUZA CHARIGAON
PO
PS AND DIST JORHAT
785001 ASSAM
22:SRI TUWARAM DUTTA
Page No.# 6/7
SON OF LATE LOKNATH DUTTA
RESIDENT OF CHANDOI TEKELA GAON
MOUZA CHARIGAON
PO
PS AND DIST JORHAT
785001 ASSAM
23:SMTI. ANJANA DUTTA
DAUGHTER OF LATE LOKNATH DUTTA
RESIDENT OF CHANDOI TEKELA GAON
MOUZA CHARIGAON
PO
PS AND DIST JORHAT
785001 ASSAM
24:SMTI MOON DUTTA
SON OF LATE LOKNATH DUTTA
RESIDENT OF CHANDOI TEKELA GAON
MOUZA CHARIGAON
PO
PS AND DIST JORHAT
785001 ASSAM
25:ON THE DEATH OF DURGESWAR DUTTA SRI SAMIRAN DUTTA
S/O LATE DURGESWAR DUTTA
RESIDENT OF TARAJAN WEST
WARD NO. 13
JORHAT TOWN
JORHAT
ASSAM 785001
26:SUROJIT DUTTA
S/O LATE DURGESWAR DUTTA
RESIDENT OF TARAJAN WEST
WARD NO. 13
JORHAT TOWN
JORHAT
ASSAM 785001
27:SRI GAUTAM DUTTA
S/O LATE DURGESWAR DUTTA
RESIDENT OF TARAJAN WEST
Page No.# 7/7
WARD NO. 13
JORHAT TOWN
JORHAT
ASSAM 785001
28:SRI RUDRA DUTTA
S/O LATE KRISHNARAM DUTTA
RESIDENT OF TARAJAN WEST
WARD NO. 13
JORHAT TOWN
JORHAT
ASSAM 785001
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Advocate for : MR. S P SHARMA
Advocate for : appearing for PADMADHAR GAYAN AND ORS.
BEFORE
HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA
ORDER
Date : 31.07.2024
This interlocutory application has been filed by the petitioner under Order
41 Rule 5 of the Code of Civil Procedure, 1908 praying of stay of execution of
the impugned judgment and order against which the applicant has filed the
connected Regular Second Appeal No. 106/2024.
Issue notice to the respondent.
The applicant shall take steps for issuance of notice to the respondent by
registered post with A/D as well as by usual mode within three days from the
date of this order, returnable within four weeks.
List accordingly.
JUDGE
Comparing Assistant
