Gauhati High Court
Page No.# 1/5 vs Mariyam Begum @ Moriom Begum And 3 Ors on 5 January, 2024
Author: Kalyan Rai Surana
Bench: Kalyan Rai Surana
Page No.# 1/5
GAHC010294752023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./1/2024
ORIENTAL INSURANCE COMPANY LTD
(A CENTRAL GOVT. UNDERTAKING) HAVING ITS REGIONAL OFFICE AT
GUWAHATI, G.S. ROAD, ULUBARI, GUWAHATI- 781007, REP. BY THE
DEPUTY MANAGER, GAUHATI REGIONAL OFFICE, ULUBARI, GUWAHATI-
781007.
VERSUS
MARIYAM BEGUM @ MORIOM BEGUM AND 3 ORS.
W/O JOYNAL ABDIN,
VILL.- DEKACHANG, P.O.- DEKACHANG, P.S.- BOKO, DIST.- KAMRUP,
ASSAM, PIN- 781136.
PRESENT ADDRESS-
C/O MONOWARA KHATUN,
R/O KATAHBARI, P.O. AND P.S.- GARCHUK, DIST.- KAMRUP (M), ASSAM,
PIN- 781035.
2:JOYNAL ABDIN
S/O LATE SOBAHAN ALI
VILL.- DEKACHANG
P.O.- DEKACHANG
P.S.- BOKO
DIST.- KAMRUP
ASSAM
PIN- 781136.
PRESENT ADDRESS-
C/O MONOWARA KHATUN
R/O KATAHBARI
P.O. AND P.S.- GARCHUK
DIST.- KAMRUP (M)
Page No.# 2/5
ASSAM
PIN- 781035.
3:TARANI DAS
S/O SRI SUREN DAS
R/O HOUSE NO. 8
KANAKLATA PATH
ADINGGIRI SANKAR DEV NAGAR
MALIGAON
GUWAHATI
P.O.- MALIGAON
DIST.- KAMRUP (M)
ASSAM
PIN- 781011.
4:MD. SYED ISMAIL HAQUE
S/O MAKIB ALI
VILL.- TAMULPUR
P.O. AND P.S.- TAMULPUR
DIST.- BAKSA
ASSAM
PIN- 781367
Advocate for the Petitioner : MS. R D MOZUMDAR
Advocate for the Respondent :
Linked Case : I.A.(Civil)/9/2024
ORIENTAL INSURANCE COMPANY LTD.
(A CENTRAL GOVT. UNDERTAKING) HAVING ITS REGIONAL OFFICE AT
GUWAHATI
G.S. ROAD
ULUBARI
GUWAHATI- 781007
REP. BY THE DEPUTY MANAGER
GAUHATI REGIONAL OFFICE
ULUBARI
GUWAHATI- 781007.
Page No.# 3/5
VERSUS
MARIYAM BEGUM @ MORIOM BEGUM AND 3 ORS.
/O JOYNAL ABDIN
VILL.- DEKACHANG
P.O.- DEKACHANG
P.S.- BOKO
DIST.- KAMRUP
ASSAM
PIN- 781136. PRESENT ADDRESS- C/O MONOWARA KHATUN
R/O KATAHBARI
P.O. AND P.S.- GARCHUK
DIST.- KAMRUP (M)
ASSAM
PIN- 781035.
2:JOYNAL ABDIN
S/O LATE SOBAHAN ALI
VILL.- DEKACHANG
P.O.- DEKACHANG
P.S.- BOKO
DIST.- KAMRUP
ASSAM
PIN- 781136.
PRESENT ADDRESS-
C/O MONOWARA KHATUN
R/O KATAHBARI
P.O. AND P.S.- GARCHUK
DIST.- KAMRUP (M)
ASSAM
PIN- 781035.
3:TARANI DAS
S/O SRI SUREN DAS
R/O HOUSE NO. 8
KANAKLATA PATH
ADINGGIRI SANKAR DEV NAGAR
MALIGAON
GUWAHATI
P.O.- MALIGAON
DIST.- KAMRUP (M)
ASSAM
PIN- 781011.
4:MD. SYED ISMAIL HAQUE
S/O MAKIB ALI
Page No.# 4/5
VILL.- TAMULPUR
P.O. AND P.S.- TAMULPUR
DIST.- BAKSA
ASSAM
PIN- 781367.
------------
Advocate for : MS. R D MOZUMDAR
Advocate for : appearing for MARIYAM BEGUM @ MORIOM BEGUM AND 3
ORS.
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
ORDER
05.01.2024
Heard Ms. RD Mozumdar learned counsel for the applicant.
Issue notice returnable on 21.02.2024.
The applicant shall take steps for service of notice on the opposite
parties by usual process as well as by registered post within a period of 2(two)
days from today.
As the connected appeal has been admitted for hearing, the judgment
and award dated 30.09.2023 passed by the learned Member, Motor Accident
Claims Tribunal No.1, Kamrup (Metro), Guwahati in MAC Case No.712/2020 shall
remain stayed subject to condition that the appellant shall deposit 50% of the
awarded sum before the Registry of this Court within a period of 6 (six) weeks
from today.
It is made clear that if such deposit is not made than this order shall
not be a bar for the enforcement of the award.
List the matter on 21.02.2024.
Page No.# 5/5
JUDGE
Comparing Assistant
