Page No.# 1/4 vs Sri Netramoni Baruah
2024 Latest Caselaw 485 Gua

Gauhati High Court

Page No.# 1/4 vs Sri Netramoni Baruah on 30 January, 2024

Author: Soumitra Saikia

Bench: Soumitra Saikia

                                                                Page No.# 1/4

GAHC010003962015




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : Review.Pet./92/2020

         BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LTD. AND 2 ORS.
         NAMRUP, P.O. PARBATPUR, DIST.- DIBRUGARH, ASSAM, REP. BY ITS
         CHAIRMAN-CUM-MANAGING DIRECTOR.

         2: THE CHIEF ENGINEER (INST)

          BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LTD.
          NAMRUP
          P.O. PARBATPUR
          DIST.- DIBRUGARH
          ASSAM.

         3: THE MANAGER (HR)

          BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LTD.
          PERSONNEL DEPARTMENT
          NAMRUP
          P.O. PARBATPUR
          DIST.- DIBRUGARH
          ASSAM

         VERSUS

         SRI NETRAMONI BARUAH
         S/O- KERKON BARUAH, R/O- VILL.- DEOGHARIA, P.O. BENGENAGORA,
         MOUZA- MACHKHOWA, DIST.- DIBRUGARH, ASSAM.

         2:THE DIRECTOR OF ELEMENTARY EDUCATION

          ASSAM
          KAHILIPARA
          GHY-19

         3:THE DIST. ELEMENTARY EDUCTION OFFICER
                                                                   Page No.# 2/4


             DHUBRI
             P.O.DHUBRI
             DIST DHUBRI
             ASSAM

            4:THE DY. INSPECTOR OF SCHOOLS

             SOUTH SALMARA
             MANKACHAR SUB DIVN. HATSINGIMARI
             DIST DHUBRI
             ASSA

Advocate for the Petitioner   : MR S N SARMA SENIOR ADVOCATE

Advocate for the Respondent :




             Linked Case : WP(C)/3008/2020

            NETRAMONI BARUAH
            S/O- SRI KERKON BARUAH
            R/O- NAMRUP N.T.P.S. NORTH COLONY
            P.O. N.T.P.S. NORTH COLONY
            TYPE-4
            113
            P.S. NAMRUP
            DIST.- DIBRUGARH
            ASSAM
            786001


             VERSUS

            THE BRAHMAPUTRA VALLEY FERTILIZER CORPN. LTD. AND 4 ORS.
            NAMRUP
            P.O. PARBATPUR
            DIST.- DIBRUGARH
            ASSAM
            PIN- 786623
            REP. BY THE CHAIRMAN/MANAGING DIRECTOR
            BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LTD.
            NAMRUP
            P.O. PARBATPUR
                                                                     Page No.# 3/4

     DIST.- DIBRUGARH
     ASSAM
     PIN- 786623

    2:THE CHIEF ENGINEER (INST)
    BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LTD.
     NAMRUP
     P.O. PARBATPUR
     DIST.- DIBRUGARH
    ASSAM
     PIN- 786623
     3:THE GENERAL MANAGER (UNIT)
    BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LTD.
     NAMRUP
     P.O. PARBATPUR
     DIST.- DIBRUGARH
    ASSAM
     PIN- 786623
     4:THE CHIEF MANAGER (HR)
    BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LTD.
     NAMRUP
     P.O. PARBATPUR
     DIST.- DIBRUGARH
    ASSAM
     PIN- 786623
     5:THE MANAGER (HR)
    BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LTD.
     NAMRUP
     P.O. PARBATPUR
     DIST.- DIBRUGARH
    ASSAM
     PIN- 786623
     ------------
    Advocate for : MR. P K ROYCHOUDHURY
    Advocate for : MR S N SARMA SENIOR ADVOCATE appearing for THE
    BRAHMAPUTRA VALLEY FERTILIZER CORPN. LTD. AND 4 ORS.



                            BEFORE
             HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                ORDER

30.01.2024

Heard learned counsel for the parties.

Page No.# 4/4

After hearing the parties at some length, the learned counsel for the review

petitioners submits that he would like to rely some judgments and therefore, he

prays for accommodation for the day.

Prayer is allowed.

Let the matters be listed in the regular hearing list commencing from the

month of February, 2024.

JUDGE

Comparing Assistant