Malabika Dhar vs The State Of Assam And 3 Ors. H
2024 Latest Caselaw 465 Gua

Gauhati High Court

Malabika Dhar vs The State Of Assam And 3 Ors. H on 29 January, 2024

                                                                     Page No.# 1/2

GAHC010270662023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : WA/460/2023

            MALABIKA DHAR
            W/O SANJIB KUMAR DEB, R/O HOUSE NO. 62, WEST NARSHING ROAD,
            AMBIKAPATTY, SILCHAR, DIST.- CACHAR, ASSAM- 788004.



            VERSUS

            THE STATE OF ASSAM AND 3 ORS. H
            REPRESENTED BY THE LEGAL REMEMBRANCER AND SECRETARY TO
            THE GOVT. OF ASSAM, JUDICIAL DEPTT., DISPUR, GUWAHATI- 781006.

            2:THE GAUHATI HIGH COURT
             REPRESENTED BY ITS REGISTRAR GENERAL
             GUWAHATI
            ASSAM- 781001.

            3:PRESIDING OFFICER
             INDUSTRIAL TRIBUNAL
             SILCHAR
             CACHAR
            ASSAM.

            4:THE PRINCIPAL SECRETARY
             GOVT. OF ASSAM
             DEPTT. OF FINANCE
             DISPUR
             GUWAHATI
            ASSAM- 781006

Advocate for the Petitioner   : MR. K SARMA

Advocate for the Respondent :
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                                             BEFORE
                    HON'BLE THE CHIEF JUSTICE (ACTING) MR. LANUSUNGKUM JAMIR
                                 HON'BLE MR. JUSTICE KARDAK ETE

                                          :: O R D E R :

:

29-01-2024 (Chief Justice (Acting)

Mr. K. Sarma, learned counsel for the appellant shall furnish a copy of the present writ appeal to Ms. M.D. Bora, learned Government Advocate, appearing for respondent No. 1.

In the meantime, Ms. M.D. Bora, learned Government Advocate, shall take instructions as to whether the Judicial Department has taken any decision in terms of the judgment and order dated 19-10-2023, passed in WP(C) No. 3481/2021.

List the matter again on 16-02-2024.

Registry is directed to reflect the name of Government Advocate in the Cause List.

                                                   JUDGE          CHIEF JUSTICE (ACTING)



Comparing Assistant