National Insurance Co. Ltd vs Md. Sofior Rahman And Ors
2024 Latest Caselaw 405 Gua

Gauhati High Court

National Insurance Co. Ltd vs Md. Sofior Rahman And Ors on 24 January, 2024

Author: Malasri Nandi

Bench: Malasri Nandi

                                                                  Page No.# 1/2

GAHC010164722010




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                                      MC/3816/2010

         NATIONAL INSURANCE CO. LTD.
         REPRESENTED BY ITS REGIONAL MANAGER
         BHANGAGARH
         GUWAHATI-5


          VERSUS

         MD. SOFIOR RAHMAN and ORS
         S/O MD. ANOWAR ALI
         R/O VILL. GAURIPUR
         WARD NO. 4
         DIST. DHUBRI
         ASSAM.

         2:RUPAK KR. BHOWMIK

         S/O LATE JOGESH CH. BHOWMIK
         PO. DINGDINGA
         PS. TAMARHAT
         DIST. KOKRAJHAR
         ASSAM. OWNER OF THE VEHICLE/EMPLOYER
         ------------
         Advocate for : MR.S SAIKIA
         Advocate for : appearing for MD. SOFIOR RAHMAN and ORS
                                                                                 Page No.# 2/2


                                   BEFORE
                      HONOURABLE MRS. JUSTICE MALASRI NANDI

                                          ORDER

Date : 24.01.2024 Heard Ms. S.Roy, learned counsel for the applicant. None appears for the opposite parties.

In view of the Judgment and order passed today in the connected MFA 266/2010, the instant miscellaneous case being MC Case No. 3816/2010 stands closed.

JUDGE

Comparing Assistant