Citation : 2024 Latest Caselaw 366 Gua
Judgement Date : 23 January, 2024
Page No. 1/4
GAHC010267942023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/3499/2023
THE ASSAM POWER DISTRIBUTION COMPANY LIMITED AND 3 ORS.
(A SUCCESSOR COMPANY OF ASSAM STATE ELECTRICITY BOARD)
REPRESENTED BY ITS CHAIRMAN, 1ST FLOOR, BIJULEE BHAWAN,
PALTANBAZAR, GUWAHATI-781001
2: THE MANAGING DIRECTOR
ASSAM POWER DISTRIBUTION COMPANY LIMITED
BIJULEE BHAWAN
PALTANBAZAR
GUWAHATI-781001
3: THE CHIEF GENERAL MANAGER (PP AND D)
ASSAM POWER DISTRIBUTION COMPANY LIMITED
BIJULEE BHAWAN
GUWAHATI-1
4: THE CHIEF GENERAL MANAGER (NRE)
ASSAM POWER DISTRIBUTION COMPANY LIMITED
BIJULEE BHAWAN
GUWAHATI-
VERSUS
JAYANTA KHAUND AND ANR
CLASS 1 (A) CONTRACTOR, GUWAHATI DIAGNOSTIC CENTRE BUILDING,
2ND FLOOR, G.S. ROAD, BHANGAGARH, GUWAHATI-781008
2:THE SENIOR MANAGER
FEDERAL BANK LTD.
PALTAN BAZAR BRANCH
RAMANAND TOWER
G.S. ROAD
GUWAHATI-0
Page No. 2/4
Advocate for the Petitioner : MR. K P PATHAK
Advocate for the Respondent : MR. J PATOWARY
Linked Case : I.A.(Civil)/163/2024
THE ASSAM POWER DISTRIBUTION COMPANY LIMITED AND 3 ORS
(A SUCCESSOR COMPANY OF ASSAM STATE ELECTRICITY BOARD)
REPRESENTED BY ITS CHAIRMAN
1ST FLOOR
BIJULEE BHAWAN
PALTANBAZAR
GUWAHATI-781001
2: THE MANAGING DIRECTOR
ASSAM POWER DISTRIBUTION COMPANY LIMITED
BIJULEE BHAWAN
PALTANBAZAR
GUWAHATI-781001
3: THE CHIEF GENERAL MANAGER (PP AND D)
ASSAM POWER DISTRIBUTION COMPANY LIMITED
BIJULEE BHAWAN
GUWAHATI-1
4: THE CHIEF GENERAL MANAGER (NRE)
ASSAM POWER DISTRIBUTION COMPANY LIMITED
BIJULEE BHAWAN
GUWAHATI-1
VERSUS
JAYANTA KHAUND AND ANR.
CLASS 1 (A) CONTRACTOR
GUWAHATI DIAGNOSTIC CENTRE BUILDING
2ND FLOOR
G.S. ROAD
BHANGAGARH
GUWAHATI-781008
2:THE SENIOR MANAGER
FEDERAL BANK LTD.
PALTAN BAZAR BRANCH
RAMANAND TOWER
G.S. ROAD
GUWAHATI-08
Advocate for : SC
Page No. 3/4
APDCLAdvocate for : MR. J PATOWARY appearing for JAYANTA KHAUND AND
ANR.
Linked Case : WP(C)/6446/2023
JAYANTA KHAUND
CLASS 1 (A) CONTRACTOR
GUWAHATI DIAGNOSTIC CENTRE BUILDING
2ND FLOOR
G.S. ROAD
BHANGAGARH
GUWAHATI-781008
VERSUS
THE ASSAM POWER DISTRIBUTION COMPANY LIMITED AND 4 ORS
(A SUCCESSOR COMPANY OF ASSAM STATE ELECTRICITY BOARD)
REPRESENTED BY ITS CHAIRMAN
1ST FLOOR
BIJULEE BHAWAN
PALTANBAZAR
GUWAHATI-781001
2:THE MANAGING DIRECTOR
ASSAM POWER DISTRIBUTION COMPANY LIMITED
BIJULEE BHAWAN
PALTANBAZAR
GUWAHATI-781001.
3:THE CHIEF GENERAL MANAGER (PP AND D)
ASSAM POWER DISTRIBUTION COMPANY LIMITED
BIJULEE BHAWAN
GUWAHATI-1.
4:THE CHIEF GENERAL MANAGER (NRE)
ASSAM POWER DISTRIBUTION COMPANY LIMITED
BIJULEE BHAWAN
GUWAHATI-1.
5:THE SENIOR MANAGER
FEDERAL BANK LTD.
PALTAN BAZAR BRANCH
RAMANAND TOWER
G.S. ROAD
GUWAHATI-08
Advocate for : MR. J PATOWARY
Advocate for : SC APDCL appearing for THE ASSAM POWER DISTRIBUTION
Page No. 4/4
COMPANY LIMITED AND 4 ORS
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
Date : 23.01.2024
Heard Mr. J. Patowary, learned counsel for the petitioner; Mr. I. Chowdhury, learned Senior Counsel assisted by Mr. K.P. Pathak, learned Standing Counsel, APDCL for the respondent nos. 1 - 4; and Mr. M. Sharma, learned counsel for the respondent Federal Bank [the respondent no. 5].
Mr. Sharma has submitted written submissions today. Arguments concluded.
Judgment is reserved.
JUDGE
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