Page No.# 1/2 vs Nageswar Prasad Yadav
2024 Latest Caselaw 257 Gua

Gauhati High Court

Page No.# 1/2 vs Nageswar Prasad Yadav on 12 January, 2024

Author: Kalyan Rai Surana

Bench: Kalyan Rai Surana

                                                                         Page No.# 1/2

GAHC010006722009




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : RSA/183/2009

            NAGINA RAI and 2 ORS,


            2: HIRALAL RAI

             BOTH ARE S/O LATE RAMDAYAL RAI


            3: NANDESWAR RAI

             S/O SRI NAGINA RAI
             ALL ARE R/O DUADHPATTY
             GABHARUPATHAR
             P.O.
             P.S. and DIST. DIBRUGARH

            VERSUS

            NAGESWAR PRASAD YADAV,
            S/O SRI LALMUNI YADAV, R/O GRAHAM BAZAR, P.O. , P.S. and DIST.
            DIBRUGARH.



Advocate for the Petitioner   : MR.B SHARMA

Advocate for the Respondent :
                                                                       Page No.# 2/2

                                 BEFORE
                 HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                     ORDER

Date : 12.01.2024 Heard Mr. G.N. Sahewalla, learned senior counsel, assisted by Mr. S. Todi, learned counsel for the appellants. Also heard Mr. P.J. Saikia, learned senior counsel, assisted by Mr. K.D. Saikia, learned counsel for the respondent.

2. Argument is concluded.

3. Judgment reserved.

JUDGE

Comparing Assistant