Oil And Natural Gas Corporation Ltd vs Biren Baruah
2024 Latest Caselaw 211 Gua

Gauhati High Court

Oil And Natural Gas Corporation Ltd vs Biren Baruah on 11 January, 2024

Author: Kalyan Rai Surana

Bench: Kalyan Rai Surana

                                                                 Page No.# 1/2

GAHC010091642009




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : RSA/49/2009

            OIL and NATURAL GAS CORPORATION LTD.
            HAVING ITS REGISTERED OFFICE AT JEEVAN BHARATI TOWER-II,
            CANNAUGHT CIRCLE, NOW INDIRA CHOWK, NEW DELHI-110001 HAVING
            ITS REGIONAL OFFICE FOR EASTERN REGION AT NAZIRA, REPRESENTED
            BY THE DEPUTY GENERAL MANAGER LEGAL, ONGC LTD. ERBC, NAZIRA,
            ASSAM.



            VERSUS

            BIREN BARUAH
            S/O- LATE CHANDRA NATH BORUAH, LAKOWA, SIVASAGAR PRESENTLY
            RESIDING AT MOTHURAPUR, VIA-SUFFRY, P.O.- MOTHURAPUR,
            SIVASAGAR.



Advocate for the Petitioner   : DR.B P TODI

Advocate for the Respondent : MR.MD ASLAM




                                   BEFORE
                   HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                          ORDER

Date : 11.01.2024

Heard Mr. B.K. Das, learned counsel for the appellant. His argument is concluded.

Page No.# 2/2

Ms. K. Sarma, learned counsel appearing on behalf of Mr. D. Senapati, learned counsel for the respondent prays for adjournment as he is not available. The said prayer is rejected as this is an appeal of 2009 and has been listed in "Top of the List" column. Nonetheless, for ends of justice, the respondent is permitted to file a written note of submission, if required, in course of 12.01.2024.

Reserved for judgment.

JUDGE

Comparing Assistant