Purbattar Yduog Handicraft ... vs The State Of Assam And 5 Ors
2024 Latest Caselaw 207 Gua

Gauhati High Court

Purbattar Yduog Handicraft ... vs The State Of Assam And 5 Ors on 11 January, 2024

Author: Devashis Baruah

Bench: Devashis Baruah

                                                                Page No.# 1/3

GAHC010009182014




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/2321/2014

         PURBATTAR YDUOG HANDICRAFT CO-OPERATIVE SOCIEITES LTD.
         A REGISTERED CO-OP. SOCIETY, HAVING ITS OFFICE AT
         BAMUNIMAIDAN, GHY- 21, DIST.- KAMRUP, ASSAM. REP. BY ITS
         PRESIDENT SRI RIPUN BHUYAN

         VERSUS

         THE STATE OF ASSAM AND 5 ORS
         REP. BY THE SECY. TO THE GOVT. OF ASSAM, REVENUE and DISASTER
         MANAGEMENT DEPTT. SETTLEMENT BRANCH, ASSAM SECRETARIAT C,
         DISPUR, GHY- 6.

         2:THE ADDL. CHIEF SECY. TO THE GOVT. OF ASSAM
          REVENUE and DISASTER MANAGEMENT DEPTT.
          DISPUR
          GHY- 6.

         3:THE DY. SECY. TO THE GOVT. OF ASSAM
          REVENUE and DISASTER MANAGEMENT DEPTT.
          DISPUR
          GHY- 6.

         4:THE DY. COMMISSIONER
          KAMRUP M
          LAND SETTLEMENT BRANCH
          GHY- 1.

         5:THE GUWAHATI METROPOLITAN DEVELOPMENT AUTHORITY GMDA
          STATFED BUILDING
          BHANGAGARH
          GHY- 5. REP. BY ITS CHEIF EXECUTIVE OFFICER.

         6:THE CIRCLE OFFICER
          GUWAHATI REVENUE CIRCLE
                                                                 Page No.# 2/3

             GHY- 1

Advocate for the Petitioner   : P HAZARIKA

Advocate for the Respondent : MR.D SAIKIA

             Linked Case : I.A.(Civil)/301/2021

            PURBATTAR YDUOG HANDICRAFT CO-OPERATIVE SOCIEITES LTD.
            A REGISTERED CO-OP. SOCIETY
            HAVING ITS OFFICE AT BAMUNIMAIDAN
            GHY- 21
            DIST.- KAMRUP
            ASSAM. REP. BY ITS SECY. SRI PARESH CH. HALOI

             VERSUS

            THE STATE OF ASSAM AND 5 ORS
            REP. BY THE SECY. TO THE GOVT. OF ASSAM
            REVENUE and DISASTER MANAGEMENT DEPTT. SETTLEMENT BRANCH
            ASSAM SECRETARIAT C
            DISPUR
            GHY- 6.

            2:THE ADDL. CHIEF SECY. TO THE GOVT. OF ASSAM
            REVENUE and DISASTER MANAGEMENT DEPTT.
             DISPUR
             GHY- 6.
             3:THE DY. SECY. TO THE GOVT. OF ASSAM
            REVENUE and DISASTER MANAGEMENT DEPTT.
             DISPUR
             GHY- 6.
             4:THE DY. COMMISSIONER
            KAMRUP M
             LAND SETTLEMENT BRANCH
             GHY- 1.
             5:THE GUWAHATI METROPOLITAN DEVELOPMENT AUTHORITY GMDA
            STATFED BUILDING
             BHANGAGARH
             GHY- 5. REP. BY ITS CHEIF EXECUTIVE OFFICER.
             6:THE CIRCLE OFFICER
            GUWAHATI REVENUE CIRCLE
             GHY- 1.
             ------------
            Advocate for : MR D DAS
            Advocate for : SC
             REVENUE appearing for THE STATE OF ASSAM AND 5 ORS
                                                             Page No.# 3/3




                                     BEFORE
                      HON'BLE MR. JUSTICE DEVASHIS BARUAH


                                    ORDER

11.01.2024.

Hearing concluded.

Judgment reserved.

JUDGE

Comparing Assistant