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Tata Aig General Insurance Co. Ltd vs Barnali Das And 4 Ors
2024 Latest Caselaw 552 Gua

Citation : 2024 Latest Caselaw 552 Gua
Judgement Date : 2 February, 2024

Gauhati High Court

Tata Aig General Insurance Co. Ltd vs Barnali Das And 4 Ors on 2 February, 2024

Author: Malasri Nandi

Bench: Malasri Nandi

                                                               Page No.# 1/3

GAHC010257582023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

          I.A.(Civil)/242/2024
         TATA AIG GENERAL INSURANCE CO. LTD
         HAVING ITS REGISTERED OFFICE AT PENINSULA CORPORATE PARK
         NICOLAS PIRAMAL TOWER 9TH FLOOR
         GANPATRO KADAM MARG
         MUMBAI
         PIN- 400013
         ZONAL OFFICE AT CONSTANTIA OFFICE COMPLEX
         2ND FLOOR
         11
         DR U.N. BRAHMACHARI STREET
         KOLKATA- 700017 AND BRANCH OFFICE AT ABC
         G.S. ROAD GUWAHATI- 781005.


          VERSUS

         BARNALI DAS AND 4 ORS.
         W/O LATE SANJAY DAS
         VILL.- CHAIBARI
         P.S.- PATACHARKUCHI
         DIST.- BARPETA
         ASSAM
         PIN- 781329.

         2:KRISHNANGI DAS
         D/O LATE SANJAY DAS

         VILL.- CHAIBARI
          P.S.- PATACHARKUCHI
          DIST.- BARPETA
          ASSAM
          PIN- 781329.
         (BEING MINOR REP. BY HER LAGAL GUARDIAN MOTHER I.E.
         RESPONDENT NO. 1).
                                                                           Page No.# 2/3

          3:NIBIR JYOTI DAS
          S/O LATE SANJAY DAS

          VILL.- CHAIBARI
           P.S.- PATACHARKUCHI
           DIST.- BARPETA
           ASSAM
           PIN- 781329.
          (BEING MINOR REP. BY HER LAGAL GUARDIAN MOTHER I.E.
          RESPONDENT NO. 1).
           4:GIRI BALA DAS
          W/O SRI BHUPEN DAS

          VILL.- CHAIBARI
           P.S.- PATACHARKUCHI
           DIST.- BARPETA
           ASSAM
           PIN- 781329.
          (BEING MINOR REP. BY HER LAGAL GUARDIAN MOTHER I.E.
          RESPONDENT NO. 1).
           5:HITESH TALUKDAR
          C/O SRI DURGESWAR TALUKDAR

          VILL.- DALAIGAON
          P.O.- BAMAKHATA
          DIST.- BARPETA
          ASSAM
          PIN- 781325.
          ------------
          Advocate for : MR. R GOSWAMI
          Advocate for : appearing for BARNALI DAS AND 4 ORS.




                           BEFORE
             HONOURABLE MRS. JUSTICE MALASRI NANDI

                                     ORDER

02.02.2024

Heard Mr. R Goswami, learned counsel for the appellant/applicant.

This is an application under Order XLI Rule V of the CPC for stay of the operation of the impugned Judgment and Award dated 24.08.2023 passed by the learned Page No.# 3/3

Member, MACT Nalbari in MAC Case No.74/2018(Death).

Since the connected appeal has been admitted for hearing, the Judgment and Award dated 24.08.2023 passed by the learned Member, MACT Nalbari in MAC Case No.74/2018(Death) shall remain stayed till disposal of the appeal, subject to deposit of 50% of the awarded amount before the Registry of this Court within six weeks from today.

The interlocutory application stands disposed of.

JUDGE

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