Gauhati High Court
Mrs Landhoni Devi vs Nia on 12 August, 2024
Author: K.R. Surana
Bench: Kalyan Rai Surana
Page No.# 1/8
GAHC010114042016
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Crl.A./165/2016
MRS LANDHONI DEVI
W/O JEETEN SINGH, R/O VILL. AWANG SEKMAI, P.S. SEKMAI, DIST.
IMPHAL WEST, MANIPUR
VERSUS
NIA
Advocate for the Petitioner : MR.M G SINGH, MR. N T SINGH,MRS. SHEELA KH.,MR. M K
DUTTA,MR. M K NEOG
Advocate for the Respondent : SC, NIA,
Linked Case : Crl.A./113/2017
N. DILIP SINGH
S/O- SRI N CHAOBA SINGH
R/O- VILL- SINGJAMEI
WAIKHOM LEIKAI
P.S- SINGJAMEI
DIST- IMPHAL WEST
MANIPUR
VERSUS
Page No.# 2/8
NIA
------------
Advocate for : MRSSHEELA KH.
Advocate for : appearing for NIA
Linked Case : Crl.A./265/2016
SRI W. NOREN SINGH A-8 @ W. NOREN MEETEI
S/O SRI WAYEMBAM TOMBA
R/O VILL.MOIRANGKAMPU
POROMPAT
IMPHAL EAST
MANIPUR
VERSUS
THE NATIONAL INVESTIGATION AGENCY
THROUGH ITS STANDING COUNSEL
------------
Advocate for : MR.B R DAS
Advocate for : appearing for THE NATIONAL INVESTIGATION AGENCY
Linked Case : Crl.A./291/2016
Y. BRAJABIDHU SINGH
S/O LATE MADHU SINGH
PALACE COMPOUND NEAR EASTERN GROUND
IMPHAL EAST MANIPUR
VERSUS
NIA
------------
Page No.# 3/8
Advocate for : MR.S ALI
Advocate for : appearing for NIA
Linked Case : Crl.A./257/2013
ASSOCIATION FOR EXTENSIVE GROWERS INNOVATIVE SERVICE AEGIS
HAVING ITS HEAD AND REGISTERED OFFICE AT MATAI LUWNGSANGBAM
IMPHAL 795002
REPRESENTED BY ITS SECY. N BOMI SINGH
VERSUS
THE STATE THROUGH NATIONAL INVESTIGATION AENCY NIA
------------
Advocate for : MRSSHEELA KH.
Advocate for : appearing for THE STATE THROUGH NATIONAL INVESTIGATION
AENCY NIA
Linked Case : Crl.A./289/2016
O. SAMARJIT SINGH @ NARESH @ KADENG
S/O LT. O DHANANJOY SINGH
R/O KEISHAMPAT AHEIBAM LEIRAKILL
P.S. IMPHAL WEST
DIST. IMPHAL WEST
MANIPUR
VERSUS
NIA
------------
Advocate for : MR.N T SINGH
Advocate for : SC
NIA appearing for NIA
Page No.# 4/8
Linked Case : Crl.A./145/2017
MUTUM IBOHAL
S/O MUTUM SHYAMKISHORE
R/O VILL. KABOWAKCHING
P.S. NAMBOL
DIST. BISHNUPUR
MANIPUR
VERSUS
NIA
------------
Advocate for : MRS SHEELA KH.
Advocate for : SC
NIA appearing for NIA
Linked Case : Crl.A./262/2016
SOUGAIJAM RAKESH SINGH @ S. RAKESH SINGH A-6
S/O DR. S. PRIYO KUMAR SINGH
R/O MOIRANGKHOM YEISKUL
P.S. IMPHAL WEST
DIST. IMPHAL WEST
MANIPUR
VERSUS
THE NATIONAL INVESTIGTION AGENCY
THROUGH ITS STANDING COUNSEL
------------
Advocate for : MS.S JAHAN
Advocate for : appearing for THE NATIONAL INVESTIGTION AGENCY
Linked Case : Crl.A./115/2017
Page No.# 5/8
KHWAIRAKPAM JEETEN SINGH and KHOMBO @ DENE
S/O- LATE KH. SANAJAOBA SINGH
R/O- VILL- AWANG SEKMAI
P.S- SEKMAI
DIST- IMPHAL WEST
MANIPUR.
VERSUS
NIA
------------
Advocate for : MR.M G SINGH
Advocate for : appearing for NIA
Linked Case : Crl.A./263/2016
SINAM GUNE SINGH @ S. GUNE SINGH
S/O LT. SINAM KUBER
R/O VILL.MOURANGTHEM SOUGAIJAM
LEIRAT
P.S. IMPHAL WEST
DIST. IMPHAL WEST
MANIPUR
VERSUS
THE NATIONAL INVESTIGATION AGENCY
THROUGH ITS STANDING COUNSEL
------------
Advocate for : MS.D SAIKIA
Advocate for : SC
NIA appearing for THE NATIONAL INVESTIGATION AGENCY
Linked Case : Crl.A./295/2016
A. IBOMCHA
S/O LATE JOY KUMAR SINGH
Page No.# 6/8
R/O KHONGMAN
SONE-4
IMPHAL RIMS
MANIPUR
VERSUS
NIA
------------
Advocate for : MR.M K DUTTA
Advocate for : appearing for NIA
Linked Case : Crl.A./299/2016
LAURENBUM JATISHOR SINGH @ TILEMBA
S/O SH. GULAMJAT SINGH
R/O VILL. MOIRANGKAMPU
P.S. IMPHAL EAST
DIST. IMPHAL WEST
MANIPUR
VERSUS
NIA
------------
Advocate for : MR.M K DUTTA
Advocate for : appearing for NIA
Linked Case : Crl.A./169/2016
NINGTHOUJAM BOMI SINGH
AGED ABOUT 52 YEARS
S/O N. BINOY SINGH
R/O NAGAMAPAL RIMS ROAD CORNER
DIST. IMPHAL WEST
MANIPUR
Page No.# 7/8
VERSUS
NIA
------------
Advocate for : MR.M K NEOG
Advocate for : appearing for NIA
Linked Case : Crl.A./264/2016
OINAM MANITON SINGHA A-15
S/O OINAM NILAMANI SINGHA
R/O VILL. BAHADURGRAM
P.S. UDHARBOND
DIST. CACHAR
ASSAM
PIN 788030
VERSUS
THE NATIONAL INVESTIGATION AGENCY
THROUGH ITS STANDING COUNSEL
------------
Advocate for : MS.D MUSAHARY
Advocate for : appearing for THE NATIONAL INVESTIGATION AGENCY
Page No.# 8/8
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA
ORDER
12.08.2024
(K.R. Surana, J.)
This matter has been listed at the instance of this Court for certain
clarifications.
Mr. B. Prasad, learned counsel for the appellants, and Mr. R. K. D.
Choudhury, learned DSGI, Mr. D. Das, learned Senior counsel assisted by
Mr. D. Bharadwaj, learned counsel for the respondent No.2, have all
addressed the Court query.
The matter is again reserved for judgment.
JUDGE JUDGE
Comparing Assistant
