Page No.# 1/2 vs The State Of Assam And Anr
2024 Latest Caselaw 5700 Gua

Gauhati High Court

Page No.# 1/2 vs The State Of Assam And Anr on 8 August, 2024

                                                               Page No.# 1/2

GAHC010125952020




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : Crl.Pet./455/2020

         GOUTAM DAS AND 3 ORS.
         S/O SRI GOPENDRA DAS, R/O VILLAGE ITAGAON, UNDER LANKA POLICE
         STATION, DISTRICT HOJAI, ASSAM

         2: SUJIT KUMAR DAS
          S/O SAILEN DAS
          R/O VILLAGE BONBENGENA ATI
          UNDER LANKA POLICE STATION
          DISTRICT HOJAI
         ASSAM

         3: BHASKAR DARPHANY
          S/O SRI BINOD BORODOLOI
          R/O VILLAGE TARADUBI
          UNDER DONGKAMOKAM POLICE STATION
          DISTRICT KARBI ANGLONG
         ASSAM

         4: MRINAL KANTI NATH
          S/O MAHESH CHANDRA NATH
          R/O VILLAGE DAXIN KANDURA
          UNDER LANKA POLICE STATION
          DISTRICT HOJAI
         ASSA

         VERSUS

         THE STATE OF ASSAM AND ANR.
         REPRESENTED BY PP, ASSAM

         2:AJIT KUMAR NATH
          S/O SRI HARENDRA CHANDRA NATH
          R/O VILLAGE DAKHIN KANDURA
          PS LANKA
                                                                       Page No.# 2/2

             PO SANKARDEV NAGAR
             DISTRICT HOJAI
             ASSA

Advocate for the Petitioner   : MR. D K BAIDYA, MR D GOGOI

Advocate for the Respondent : PP, ASSAM, MR. S A AHMED,MS F AHMED,MISS M GOGOI




                                    BEFORE
                    HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

                                         ORDER

08.08.2024

Mr. D.K. Baidya, learned counsel for the petitioners has submitted written arguments in the matter alongwith relevant judgment and the same are kept on record.

List again for hearing on 22.08.2024.

JUDGE

Comparing Assistant