New India Assurance Company Ltd vs Suman Devi And 3 Ors
2023 Latest Caselaw 3645 Gua

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GAHC010197422023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : MFA/81/2023

         NEW INDIA ASSURANCE COMPANY LTD.
         HAVING ITS REGISTERED AND HEAD OFFICE AT 87, M.G. ROAD, FORT,
         MUMBAI AND ONE OF THE REGIONAL OFFICE AT STAR CITY COMPLEX,
         5TH FLOOR, LACHIT NAGAR NEAR HANUMAN MANDIR G.S. ROAD,
         GUWAHATI- 781007, AND A BRANCH OFFICE AT TINSUKIA IMPLEADED AS
         O.P. NO. 2 IN W.C CASE NO. 03/2014.



         VERSUS

         SUMAN DEVI AND 3 ORS.
         W/O LATE SHIV NATH SAH,
         R/O MARGHERITA BALUKHAD, P.O. AND P.S.- MARGHERITA,
         DIST.- TINSUKIA (ASSAM), PIN- 786181.

         2:RAJVEER SAH
          S/O LATE SHIV NATH SAH

         R/O MARGHERITA BALUKHAD
         P.O. AND P.S.- MARGHERITA

         DIST.- TINSUKIA (ASSAM)
         PIN- 786181.
         BEING MINOR
         REP. BY HIS LEGAL GUARDIAN MOTHER
         THAT IS
         RESPONDENT NO. 1.

         3:ROHIT SAH
          S/O LATE SHIV NATH SAH

         R/O MARGHERITA BALUKHAD
         P.O. AND P.S.- MARGHERITA
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             DIST.- TINSUKIA (ASSAM)
             PIN- 786181.
             BEING MINOR
             REP. BY HIS LEGAL GUARDIAN MOTHER
             THAT IS
             RESPONDENT NO. 1.

             4:SANKAR KUMAR PRADHAN
              S/O KRISHNA KUMAR PRADHAN

            R/O MARGHERITA
             NEAR POST OFFICE
             P.O. AND P.S.- MARGHERITA
             DIST.- TINSUKIA (ASSAM)
             PIN- 786181
Advocate for the Petitioner : MR. R GOSWAMI
Advocate for the Respondent :

                                    :: BEFORE ::
                      HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                    O R D E R

11.09.2023

Heard the learned counsel Mr. R. Goswami appearing for the applicant.

Since the connected appeal has been admitted for hearing, the judgment and order dated 13.07.2023 passed by the learned Asstt. Labour Commissioner-Cum-Commissioner Workmen's Compensation, Tinsukia in W.C. Case No.03/2014 shall remain stayed till disposal of the appeal.

JUDGE

Comparing Assistant