Gitima Das vs Jitendra Nath Das
2023 Latest Caselaw 4381 Gua

                                                                   Page No.# 1/2

GAHC010222352023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : I.A.(Civil)/3038/2023

            GITIMA DAS
            EX WIFE OF JITENDRA NATH DAS,
            RESIDENT OF MANIK NAGAR, HOUSE NO. 5B. PO DISPUR, GUWAHATI,
            KAMRUP M ASSAM 781005
            VERSUS
            JITENDRA NATH DAS
            S/O RAJO RAM DAS
            SHUBHAM GREENS, BLOCK E, NEAR INDIAN OIL PETROL PUMP, LAKHRA
            CHARIALI, GUWAHATI 781034, ASSAM
            OFFICE ADDRESS
            SON OF SRI RAJA RAM DAS
            OWNER OF NPS INTERNATIONAL SCHOOL, NEAR LOKHRA CHARAILA, PS
            LAKHRA, DIST KAMRUP MASSAM 781034


Advocate for the Petitioner   : DR. N DEKA

Advocate for the Respondent :




                                  BEFORE
                HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                   HONOURABLE MRS. JUSTICE MALASRI NANDI

                                           ORDER

16.10.2023 (M. Zothankhuma, J)

Heard Dr. N. Deka, learned counsel for the applicant, who submits that there is a delay of 56 days in preferring the appeal against the impugned Page No.# 2/2

judgment dated 28.06.2023.

Issue Notice returnable in 4 (four) weeks.

Applicant shall take steps for service of notice upon the respondent by registered post with AD within 3 (three) days.

List the matter after four weeks.

                       JUDGE                     JUDGE




Comparing Assistant