Sri Kandarpa Kumar Sarma vs Sri Debesh Goswami
2023 Latest Caselaw 4377 Gua

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GAHC010121562017




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : RSA/29/2017

            SRI KANDARPA KUMAR SARMA
            S/O LATE KHIROD SARMA, R/O GANESHPARA, FATASIL, GUWAHATI-25



            VERSUS

            SRI DEBESH GOSWAMI
            S/O LATE ANANTA NATH GOSWAMI, R/O NAMGHAR PATH, GANESHPARA,
            FATASIL, GUWAHATI-25



Advocate for the Petitioner   : MR.K K MAHANTA

Advocate for the Respondent :




                                   BEFORE
                   HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                         ORDER

Date : 16.10.2023 The learned counsel for the appellant is present.

In view of the office note dated 11.10.2023, Registry shall issue fresh reminder for the records of T.S. 521/2009, which was disposed of by judgment and decree dated 04.12.2023 by the Court of learned Munsif No.1, Kamrup (Metropolitan), Guwahati.

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List after the ensuing puja vacation, awaiting receipt of LCR.

JUDGE

Comparing Assistant