Gauhati High Court
Page No.# 1/5 vs Preetam Saikia And 9 Ors on 16 October, 2023
Page No.# 1/5
GAHC010203572023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/2755/2023
MOINUL HOQUE AND ANR.
S/O. LT. NUR MOHAMMAD, VILL. FILAMARI, WARD NO.1, P.O. AND P.S.
LAKHIPUR, DIST. GAOLPARA, ASSAM.
2: LAL CHAN ALI
S/O- LT. PIYAR ALI
R/O- BANNYAGURI
P.O. JALESWAR
DIST.- GOALPARA (ASSAM)
3: SAMIRUDDIN TALUKDAR
S/O. LT. M.U. TALUKDAR
VILL. AND P.O. RAJMITA
DIST. GOALPARA
ASSAM
VERSUS
PREETAM SAIKIA AND 9 ORS.
COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM, EDUCATION
SECONDARY DEPTT., DISPUR, GHY-6
2:SHYAM JAGANNATHAN
IAS
COMM. AND SECY. TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GHY-6
3:P. JIDUNG
THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
Page No.# 2/5
GHY-19
4:NIPEN DAS
THE INSPECTOR OF SCHOOLS
G.D.C.
GOALPARA
P.O. AND DIST.- GOALPARA
ASSAM
PIN- 783101
5:MOMOTA HOJAI
AES
DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19.
6:SADULLAH KHAN
AES
INSPECTOR OF SCHOOLS
G.D.C.
GOALPARA
P.O. AND DIST. GOALPARA
ASSAM
PIN - 783101.
7:SRI BHARAT BHUSHAN DEV CHOUDHURY
IAS
SECRETARY TO THE GOVERNMENT OF ASSAM
SECONDARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI-6.
8:SMT. BIJOYA CHOUDHURI
IAS
SECRETARY TO THE GOVERNMENT OF ASSAM
SECONDARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI-6.
9:SHRI MANISH THAKUR
IAS
COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI-6.
10:SHRI JAYANT NARLIKAR
Page No.# 3/5
IAS
COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT
DISPUR
GHY-
Advocate for the Petitioner : MR R ISLAM
Advocate for the Respondent : MR S M T CHISTIE
Linked Case : Cont.Cas(C)/366/2020
MOINUL HOQUE AND ANR.
S/O. LT. NUR MOHAMMAD
VILL. FILAMARI
WARD NO.1
P.O. AND P.S. LAKHIPUR
DIST. GAOLPARA
ASSAM.
2: SAMIRUDDIN TALUKDAR
S/O. LT. M.U. TALUKDAR
VILL. AND P.O. RAJMITA
DIST. GOALPARA
ASSAM.
VERSUS
PREETAM SAIKIA AND ORS.
COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
EDUCATION SECONDARY DEPTT.
DISPUR
GUWAHATI-06.
2:SHYAM JAGANNATHAN
IAS
COMM. AND SECY. TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GUWAHATI-06.
3:P JIDUNG
THE DIRECTOR OF SECONDARY EDUCATION
Page No.# 4/5
ASSAM
KAHILIPARA
GUWAHATI-19.
4:NIPEN DAS
THE INSPECTOR OF SCHOOLS
G.D.C.
GOALPARA
P.O. AND DIST. GOALPARA
ASSAM
PIN-783101.
5:MOMOTA HOJAI
AES
DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19.
6:SADULLAH KHAN
AES
INSPECTOR OF SCHOOLS
GDC
GOALPARA
PO AND DIST- GOALPARA
ASSAM
PIN-783101.
7:SHRI BHARAT BHUSHAN DEV CHOUDHURY
IAS
SECRETARY TO THE GOVT. OF ASSAM
SECONDARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI-6.
8:BIJOYA CHOUDHURI
IAS
SECRETARY TO THE GOVERNMENT OF ASSAM
SECONDARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI-6.
9:SHRI MANISH THAKUR
IAS
COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI-6.
------------
Advocate for : MR. U K NAIR
Advocate for : MR. D SAIKIA (R1
3) appearing for PREETAM SAIKIA AND ORS.
Page No.# 5/5
BEFORE
HON'BLE MR. JUSTICE NELSON SAILO
ORDER
16.10.2023
Heard Ms. M Kurmi, learned counsel for the applicants who submits that the
applicant by filing this application seeks impleadment of Sh. Jayant Narlikar, IAS,
Commissioner & Secretary to the Govt. of Assam, Finance Department, Dispur,
Guwahati-6 as respondent No. 10, since he is the new incumbent occupying the said
post. The learned counsel submits that impleadment of Sh. Jayant Narlikar is
necessary for effective compliance of the Court's order. She also submits that a copy
of the Judgment & Order has already been served upon the said respondent on
15.06.2023.
In view of above, the application for impleadment stands allowed. I.A stands
disposed of.
JUDGE
Comparing Assistant
