Gauhati High Court
Page No.# 1/5 vs The State Of Assam And Anr on 13 October, 2023
Page No.# 1/5
GAHC010156142023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Crl.A./258/2023
SAHED ALI AND 2 ORS.
S/O LATE SANDULLAH SK,
RESIDENT OF VILLAGE DHIRER CHAR PART I, PS CHAPAR, DIST DHUBRI,
ASSAM 783371
2: HABIBAR RAHMAN
S/O LATE JADU SEIKH
RESIDENT OF VILLAGE DHIRER CHAR PART I
PS CHAPAR
DIST DHUBRI
ASSAM 783371
3: ZAMAL ALI SK
S/O LATE NOIMUDDIN SHEIKH
RESIDENT OF VILLAGE DHIRER CHAR PART I
PS CHAPAR
DIST DHUBRI
ASSAM 78337
VERSUS
THE STATE OF ASSAM AND ANR.
REPRESENTED BY PP ASSAM
2:MOHAR ALI
S/O BARON ALI
RESIDENT OF VILLAGE KHORISIMARI
PS PANCHARANTA
DIST BONGAIGAON
ASSAM 78338
Page No.# 2/5
Advocate for the Petitioner : MR. M HUSSAIN
Advocate for the Respondent : PP, ASSAM
Linked Case : I.A.(Crl.)/614/2023
SAHED ALI AND 2 ORS.
S/O LATE SANDULLAH SK
RESIDENT OF VILLAGE DHIRER CHAR PART I
PS CHAPAR
DIST DHUBRI
ASSAM 783371
2: HABIBAR RAHMAN
S/O LATE JADU SEIKH
RESIDENT OF VILLAGE DHIRER CHAR PART I
PS CHAPAR
DIST DHUBRI
ASSAM 783371
3: ZAMAL ALI SK
S/O LATE NOIMUDDIN SHEIKH
RESIDENT OF VILLAGE DHIRER CHAR PART I
PS CHAPAR
DIST DHUBRI
ASSAM 783371
VERSUS
THE STATE OF ASSAM AND ANR.
REPRESENTED BY PP ASSAM
2:MOHAR ALI
S/O BARON ALI
RESIDENT OF VILLAGE KHORISIMARI
PS PANCHARANTA
DIST BONGAIGAON
ASSAM 783388
Page No.# 3/5
------------
Advocate for : MR. M HUSSAIN
Advocate for : PP
ASSAM appearing for THE STATE OF ASSAM AND ANR.
Linked Case : Crl.A./254/2023
LAL CHAN ALI @ LALCHNAD ALI AND 2 ORS.
S/O LATE SHAMSUL HOQUE
RESIDENT OF VILLAGE LALIAPARA
PS CHAPAR
DIST DHUBRI
ASSAM
2: WAHAB ALI @ ABDUL WAHAB
S/O LATE ROSTAM ALI
RESIDENT OF VILLAGE FALIMARI PART I
PO AND PS CHAPAR
DIST DHUBRI
ASSAM
3: JAMAL UDDIN
SON OF DOST MAMUD
RESIDENT OF VILLAGE LALIAPARA
PS CHAPAR
DIST DHUBRI
ASSAM
VERSUS
THE STATE OF ASSAM AND ANR.
REPRESENTED BY PP ASSAM
2:MAHAR ALI
S/O LATE SARAN ALI
RESIDENT OF KHARSHIMARI
PO NAYER ALGA
PS PANCHARATNA
DIST DHUBRI
ASSAM
------------
Advocate for : MR H R A CHOUDHURY
Advocate for : PP
Page No.# 4/5
ASSAM appearing for THE STATE OF ASSAM AND ANR.
Linked Case : I.A.(Crl.)/606/2023
LAL CHAN ALI @ LALCHNAD ALI AND 2 ORS.
S/O LATE SHAMSUL HOQUE RESIDENT OF VILLAGE LALIAPARA
PS CHAPAR
DIST DHUBRI
ASSAM
2: WAHAB ALI @ ABDUL WAHAB
S/O LATE ROSTAM ALI
RESIDENT OF VILLAGE FALIMARI PART I
PO AND PS CHAPAR
DIST DHUBRI
ASSAM
3: JAMAL UDDIN
SON OF DOST MAMUD
RESIDENT OF VILLAGE LALIAPARA
PS CHAPAR
DIST DHUBRI
ASSAM
VERSUS
THE STATE OF ASSAM AND ANR.
REPRESENTED BY PP ASSAM
2:MAHAR ALI
S/O LATE SARAN ALI
RESIDENT OF KHARSHIMARI
PO NAYER ALGA
PS PANCHARATNA
DIST DHUBRI
ASSAM
------------
Advocate for : MR H R A CHOUDHURY
Advocate for : PP
ASSAM appearing for THE STATE OF ASSAM AND ANR.
Page No.# 5/5
BEFORE
HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
HONOURABLE MRS. JUSTICE MITALI THAKURIA
ORDER
13.10.2023
(M. Zothankhuma, J)
Heard Mr. P. Dutta, learned counsel for the appellants, who submits that the
Judgment dated 22.06.2023 and sentence order dated 28.06.2023, passed by
the Court of the learned Additional Sessions Judge, Bilasipara in Sessions Case
No. 168/2012, by which the appellants have been convicted under Sections
147/148/302/201 IPC should be set aside.
Admit the appeal.
Call for the LCR.
List the matter after 4 (four) weeks.
[ JUDGE JUDGE
Comparing Assistant
