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Page No.# 1/9 vs The State Of Assam And 7 Ors
2023 Latest Caselaw 4264 Gua

Citation : 2023 Latest Caselaw 4264 Gua
Judgement Date : 12 October, 2023

Gauhati High Court
Page No.# 1/9 vs The State Of Assam And 7 Ors on 12 October, 2023
                                                             Page No.# 1/9

GAHC010206762021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/6540/2021

         RATUL DUTTA AND ANR
         RANK ASI
         S/O LATE NILA DUTTA,
         RESIDENT OF HADHARAN KHATKHATI
         PO AND PS MORANHAT, CHARAIDEO ASSAM

         2: PANKAJ BORDOLOI
          RANK HEAD CONSTABLE (WO/WT)
         S/O SRI ATUL CH. BORDOLOI
         VILLAGE PACHIM NAGAON
          PO AND PS JAGIROAD
          DIST MORIGAON
         ASSAM 78241

         VERSUS

         THE STATE OF ASSAM AND 7 ORS
         REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
         OF ASSAM, HOME AND POLITICAL DEPARTMENT ,DISPUR, GUWAHATI
         781006, KAMRUP(M) ASSAM

         2:THE COMMISSIONER AND SECRETARY.
          GOVT. OF ASSAM
          FINANCE(PAY RESEARCH UNIT) DEPARTMENT
          DISPUR GUWAHATI 781006. KAMRUP(M)

         3:THE ADDITIONAL SECRETARY
          GOVT. OF ASSAM
          FINANCE(PAY RESEARCH UNIT) DEPARTMENT
          DISPUR GUWAHATI 781006. KAMRUP(M)

         4:THE DIRECTOR GENERAL OF POLICE
         ASSAM POLICE HEADQUARTER
          ULUBARI
                                                                     Page No.# 2/9

             GUWAHATI 07

            5:THE SPECIAL DIRECTOR GENERAL OF POLICE(COMM.) ASSAM
            ASSAM POLICE RADIO ORGANISATION
             ULUBARI
             GUWAHATI 07

            6:THE ADDITIONAL DIRECTOR GENERAL OF POLICE(A) ASSAM
            ASSAM POLICE HEADQUARTER
             ULUBARI
             GUWAHATI 07

            7:THE DIRECTOR OF POLICE(COMM.) ASSAM
            ASSAM POLICE RADIO ORGANISATION
             ULUBARI
             GUWAHATI 07

            8:THE SUPERINTENDENT OF POLICE (COMM.) ASSAM
            ASSAM POLICE RADIO ORGANISATION
             ULUBARI
             GUWAHATI 0

Advocate for the Petitioner   : MR. U K NAIR

Advocate for the Respondent : GA, ASSAM




             Linked Case : WP(C)/3381/2021

            JYOTI BHUSAN DAS AND 26 ORS
            RANK- ASI (WO/WT) S/O. DEBANDRA BIJAY DAS
             VILL. HATKHOLA
             P.O. ANANDA BAZAR
             P.S. SALBARI
             DIST. BAKSA
             ASSAM.

            2: PANKAJ BORUAH

            RANK- ASI (WO/WT) S/O. LT. SAMESWAR BORUAH
            APRO TRAINING SCHOOL
            JALUKBARI.

             3: PRAMOD DAS
                                                  Page No.# 3/9

RANK- ASI (WO/WT) S/O. NARAYAN DAS
VILL. JAPARKUCHI
P.O. CHOWK BAZAR
P.S. NALBARI
DIST. NALBARI
ASSAM.

4: JASHWANT RAHANG
RANK- ASI (OPERATOR) S/O. LT. JINA RAM RAHANG
VILL. NOWAGAON
P.O. HAHARA (SONAPUR)
DIST. KAMRUP (M).

5: SANKAR SAIKIA
RANK- ASI (WO/WT) S/O. LT. BHARAT CH. NATH
VILL. DAKHIN CHUBURI
P.O. SIPAJHAR
P.S. SIPAJHAR
DIST. DARRANG
ASSAM.

6: SWAPAN KUMAR DEKA

RANK- ASI (WO/WT) S/O. KALINDRA NATH DEKA
VILL. JAGARA
P.O. JAGARA
P.S. BELSOR
DIST. NALBARI
ASSAM.

7: NAZIMUDDIN AHMED
RANK- ASI (OPERATOR) S/O. LT. MAZUM ALI
R/O. HENGRABARI
LICHULEAGAN
DIST. DISPUR
DIST. KAMRUP (M)

8: ASHWINI KUMAR GOGOI

RANK- ASI (WO/WT) S/O. LT. KANAKESWAR GOGOI
SURJYANAGAR
SATGAON
P.O. UDAYAN VIHAR
GUWAHATI-07.

9: MAHAMADUL HAQUE BARLASKAR

RANK- ASI (WO/WT) S/O. SUABUR RAHMAN BARLASKAR
                                                     Page No.# 4/9

R/O. H/NO.75
ANUPAM PATH
P.S. HATIGAON
DIST. KAMRUP (M)

10: SAMIN KUMAR BORO
RANK- ASI (WO/WT) S/O. LT. HARANATH BORO
H/NO.13
BIRUBARI UDAIPUR OFF SISHU SAROTHI
R.K. MISSION ROAD
P.O. GONINATH NAGAR
P.S. PALTAN BAZAR
KAMRUP(M).

11: BIJAYANTA DAS
RANK- ASI (WO/WT) S/O. JYOTISH CH. DAS
R/O. H/NO.10
BHASKAR NAGAR
NEAR KARBI PATH NAMGHAR
P.O. BAMUNIMAIDAM
P.S. GEETANAGAR
DIST. KAMRUP (M)
ASSAM.

12: ASHIL CH KATHAR

RANK- ASI (OPERATOR) S/O. LT. DHAWA RAM KATHAR
P.O. MALOIBARI
P.S. KHETRI
DIST. KAMRUP (M).

13: TARANI SEN BARMAN

RANK- ASI (OPERATOR) S/O. LT. GAURI SANKAR BARMAN
VILL. NOONMATI GOPAL NAGAR
P.O./P.S. NOONMATI
DIST. KAMRUP (M)
ASSAM.

14: ANANDA CHOUDHURY

RANK- ASI (OPERATOR) S/O. LT. SADANANDA CHOUDHURY
VILL. PUB PIPLA
P.O. NITYANANDA P.S. PATCHARKUCHI
BARPETA
ASSAM.

15: DHIREN DAS
                                 Page No.# 5/9


RANK - ASI (OPERATOR)
S/O LATE KANAK CH. HALOI
VILLAGE/P.O. PIPLIBARI
P.S. BELSOR
DISTRICT - NABARI
ASSAM.

16: SMTI MANJU DEVI
RANK - ASI (OPERATOR)
D/O LATE NABIN SARMAH

R/O APRO COLONY
ULUBARI
GUWAHATI - 7

17: RAJAT KALITA
RANK - ASI (CYPHER)
S/O LATE HARENDRA NATH KALITA
APRO RESIDENTIAL COMPLEX
K.C. SEN ROAD
PALTAN BAZAR

GUWAHATI - 8

18: GAGAN CH. DEKA

RANK - ASI (WO/WT)
S/O SHRI KAMALA KT. DEKA
VILLAGE/P.O. ADABARI
P.S. MUKALMUA
DISTRICT - NABARI
ASSAM.

19: SUKUMAR SARMAH
RANK - ASI (OPERATOR)
S/O LATE ANANTA SARMAH
APRO RESIDENTIAL COMPLEX
K.C. SEN ROAD
PALTAN BAZAR

GUWAHATI - 8

20: CHANAKYA THAKURIA
RANK - HEAD CONSTABLE
S/O HARIPAD THAKURIA
VILLAGE/P.O. BIJOYNAGAR
                                 Page No.# 6/9

DISTRICT - KAMRUP (M)
PIN - 781122

21: JUMI MEDHI

RANK - HEAD CONSTABLE (WO/WT)
D/O SHRI DINESH MEDHI
VILLAGE - HELAGOG
P.O. KHETRI
P.S. - KHETRI

DISTRICT - KAMRUP (M)
PIN - 782403

22: RANJAN DEKA

RANK - HEAD CONSTABLE
S/O JYOTISH DEKA
VILLAGE - SALMARA
P.O. BEZERA
P.S. BIHATA CHARIALI

DISTRICT - KAMRUP (R).

23: DEBAJIT KALITA

RANK - HEAD CONSTABLE (WO/WT)
S/O SHRI ASHWINI KUMAR KALITA
VILLAGE- TARANI
P.O. - TARANI
P.S. RANGIA

DISTRICT- KAMRUP (R)
PIN- 781354

24: KARABI DAS

RANK - HEAD CONSTABLE (WO/WT)
D/O BHADRESWAR DAS
VILLAGE- ALTA
P.O. DUMONI CHOWKI
P.S. BAIHATA CHARIALI

DISTRICT - KAMRUP (METRO)
ASSAM

25: DWIPEN KATHAR
                                                     Page No.# 7/9

RANK - HEAD CONSTABLE (WO/WT)
S/O KRISHNA KATHAR
P.O. SONAPUR
 P.S. SONAPUR
 DISTRICT - KAMRUP (METRO)
ASSAM
PIN - 782402

26: RANTU KUMAR DAS

RANK - HEAD CONSTABLE (WO/WT)
S/O PRABHAT CH. DAS
VILLAGE - PARLLY
P.O. PALASHBARI
P.S. PALASHBARI

DISTRICT - KAMRUP (R)
ASSAM
PIN - 781128

27: MANU KUMAR

RANK - HEAD CONSTABLE (WO/WT)
S/O BIPIN KUMAR

VILLAGE - UDALBAKRA
LALGANESH

P.O.UDALBAKRA
 P.S. - DISPUR
DISTRICT - KAMRUP (M)
ASSAM
 PIN - 781034
 VERSUS

THE STATE OF ASSAM AND 7 ORS
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPTT.
DISPUR
GUWAHATI-781006
KAMRUP (M)
ASSAM.

2:THE COMMISSIONER AND SECY.

GOVT. OF ASSAM
FINANCE (PAY RESEARCH UNIT) DEPTT.
DISPUR
                                                      Page No.# 8/9

GUWAHATI-781006
KAMRUP (M)
ASSAM.
3:THE ADDL. SECRETARY

GOVT. OF ASSAM
FINANCE (PAY RESEARCH UNIT) DEPTT.
DISPUR
GUWAHATI-781006
KAMRUP (M)
ASSAM.
4:THE DIRECTOR GENERAL OF POLICE

ASSAM
ASSAM POLICE HEADQUARTERS
ULUBARI
GUWAHATI-07.
5:THE SPECIAL DIRECTOR GENERAL OF POLICE (COMMUNICATION)
ASSAM
ASSAM POLICE RADIO ORGANISATION
ULUBARI
GUWAHATI-07.
6:THE ADDL. DIRECTOR GENERAL OF POLICE (A)
ASSAM
ASSAM POLICE HEADQUARTERS
ULUBARI
GUWAHATI-07.
7:THE DIRECTOR OF POLICE (COMMUNICATION)
ASSAM
ASSAM POLICE RADIO ORGANISATION
ULUBARI
GUWAHATI-07.
8:THE SUPERINTENDENT OF POLICE (COMMUNICATION)
ASSAM
ASSAM POLICE RADIO ORGANISATION
ULUBARI
GUWAHATI-07.
------------
Advocate for : MR N DUTTA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 7 ORS
                                                                     Page No.# 9/9

                                 BEFORE
                HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR

                                   ORDER

Date : 12.10.2023

Heard Mr. U.K.Nair, learned Senior counsel assisted by Ms. S. Sarma Hazarika, learned counsel for the petitioners. Also heard Mr. J.K.Goswami, learned Addl. Senior Govt. Advocate for the respondent Nos. 1, 4, 5, 6, 7 and 8 and Mr. R.Borpujari, learned standing counsel, Finance Department for the respondent Nos. 2 and 3.

Hearing concluded.

Judgment reserved.

JUDGE

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