The Union Of India 5 Ors vs Mukul Das. F
2023 Latest Caselaw 4256 Gua

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GAHC010191942022




                          THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : WA/368/2023

            1.THE UNION OF INDIA 5 ORS
            REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA, HOME
            DEPARTMENT, NEW DELHI 01

            2: THE DIRECTOR GENERAL OF POLICE, CRPF, NEW DELHI

            3: THE DY. INSPECTOR GENERAL OF POLICE,
             RANGE HEAD QUARTER, CRPF,
             BHUBANESWAR ORISSA.

            4: THE COMMANDANT, 39 BATTALION, CRPF,
             NEW POLICE LINE, NARAYANPUR, CHATTISGARH.

            5: THE DY. INSPECTOR GENERAL OF POLICE, CRPF
             P.O.AMERIGOG, NINE MILE, DIST KAMRUP.

            6: MISS G.L. BHUTIA, ENQUIRING OFFICER,
            ASSTT. COMMANDANT, O.C.E/39 BATTALION, CRPF,
             NEW POLICE LINE, NAYANPUR, CHATTISGARH.

            VERSUS

            MUKUL DAS. F ,
            CONSTABLE NO. 041705426 C.T (G.D) S/O LATE HARI KANTA DAS,
            RESIDENT OF VILLAGE BHIMPARA BALIJAN, PS BOGINADI, DIST
            LAKHIMPUR, ASSAM 787032.

For the Appellant(s)   : Mr. A.K. Dutta, Advocate.
                        Mr. A.K. Dutta, Advocate.
For the Respondent(s) : Mr. K.N. Choudhury, Sr. Advocate, assisted by Mr. N. Gautam,

Advocate.

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-B E F O R E -

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE KARDAK ETE

11.10.2023

With the consent of the learned counsel for the parties, final arguments have been heard today itself.

Judgment reserved.

JUDGE CHIEF JUSTICE

Comparing Assistant