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Page No.# 1/8 vs Safatun Nessa Barlaskar And Ors. H
2023 Latest Caselaw 2232 Gua

Citation : 2023 Latest Caselaw 2232 Gua
Judgement Date : 29 May, 2023

Gauhati High Court
Page No.# 1/8 vs Safatun Nessa Barlaskar And Ors. H on 29 May, 2023
                                                             Page No.# 1/8

GAHC010085492023




                           THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


          I.A.(Civil)/1322/2023

         MOINA BEGUM BARLASKAR @ MUSTT. MOINA BIBI AND 19 ORS.
         W/O LATE ABDUL JALIL BARLASKAR RESIDENT OF SATKARAKANDI PART
         I
          PO DHANEHARI
          PS SONAI
          DIST CACHAR
          ASSAM 788013

         2: ABDUL MATIN BARLASKAR @ABDUL MATIN
         S/O LATE ABDUL JALIL BARLASKAR
         RESIDENT OF SATKARAKANDI PART I
          PO DHANEHARI
          PS SONAI
          DIST CACHAR
         ASSAM 788013

         3: ASSAD HUSSAIN @ ABDUL HAMID BARLASKAR
         S/O LATE ABDUL JALIL BARLASKAR
         RESIDENT OF SATKARAKANDI PART I
         PO DHANEHARI
         PS SONAI
         DIST CACHAR
         ASSAM 788013

         4: MOMTAZ BEGUM LASKAR @ MAMTAZ BEGUM
         D/O LATE ABDUL JALIL BARLASKAR
         RESIDENT OF SATKARAKANDI PART I
         PO DHANEHARI
         PS SONAI
         DIST CACHAR
         ASSAM 788013

          5: ABDUL KUDDUS BARLASKAR @ ABDUL KUDDUS
                                                     Page No.# 2/8

S/O LATE ABDUL JALIL BARLASKAR
RESIDENT OF SATKARAKANDI PART I
PO DHANEHARI
PS SONAI
DIST CACHAR
ASSAM 788013

6: ASHAD HUSSAIN BARLASKAR
S/O LATE ABDUL JALIL BARLASKAR
RESIDENT OF SATKARAKANDI PART I
PO DHANEHARI
PS SONAI
DIST CACHAR
ASSAM 788013

7: NOSHAD HUSSAIN BARLASKAR
S/O LATE ABDUL JALIL BARLASKAR
RESIDENT OF SATKARAKANDI PART I
PO DHANEHARI
PS SONAI
DIST CACHAR
ASSAM 788013

8: MD. BADRUL HOQUE BARLASKAR
S/O LATE MAKADDAS ALI BARLASKAR
RESIDENT OF SATKARAKANDI PART I
PO DHANEHARI
PS SONAI
DIST CACHAR
ASSAM 788013

9: MD. MAZIRUL HOQUE BARLASKAR
S/O LATE MAKADDAS ALI BARLASKAR
RESIDENT OF SATKARAKANDI PART I
PO DHANEHARI
PS SONAI
DIST CACHAR
ASSAM 788013

10: MONOWARA BEGUM BARLASKAR @ MUSSTT. PUTUL BIBI
W/O LATE SIRAJ UDDIN BARLASKAR
RESIDENT OF SATKARAKANDI PART I
PO DHANEHARI
PS SONAI
DIST CACHAR
ASSAM 788013

11: FAKRUL ALAM @ FAKRUL ALOM BARLASKAR
                                                     Page No.# 3/8

S/O LATE SIRAJ UDDIN BARLASKAR
RESIDENT OF SATKARAKANDI PART I
PO DHANEHARI
PS SONAI
DIST CACHAR
ASSAM 788013

12: SAHID ALOM BARLASKAR
S/O LATE SIRAJ UDDIN BARLASKAR
RESIDENT OF SATKARAKANDI PART I
PO DHANEHARI
PS SONAI
DIST CACHAR
ASSAM 788013

13: TAMIJUN NESSA CHOUDHURY @ MUSSTT. TOMIZUN NESSA @
LADURUN NESSA
W/O MD. RAISH ALI CHOUDHURY
RESIDENT OF VILLAGE KAZIDAHAR PART I
PO KAZIDAHAR
PS SONAI
DIST CACHAR
ASSAM

14: SARIBUN NESSA LASKAR @ MUSSTT. SARIBUN NESSA
W/O LATE AKKADAS ALI LASKAR
RESIDENT OF KAJIDHAR PART II
PO KAJIDHAR PART II
PS SONAI
DIST CACHAR
ASSAM

15: AINUL HOQUE LASKAR
S/O LATE FULERUN NESSA
RESIDENT OF SATKARAKANDI PART I
PO DHANEHARI
PS SONAI
DIST CACHAR
ASSAM 788013

16: ONAM UDDIN LASKAR @ MD. ONAM MIA
S/O LATE FULERUN NESSA
RESIDENT OF SATKARAKANDI PART I
PO DHANEHARI
PS SONAI
DIST CACHAR
ASSAM 788013
                                                    Page No.# 4/8

17: KHANAM UDDIN LASKAR @ MD. KHANAM MIA
S/O LATE FULERUN NESSA
RESIDENT OF SATKARAKANDI PART I
PO DHANEHARI
PS SONAI
DIST CACHAR
ASSAM 788013

18: REBA BEGUM LASKAR @ MUSSTT. REBA BEGUM
D/O LATE FULERUN NESSA
RESIDENT OF SATKARAKANDI PART I
PO DHANEHARI
PS SONAI
DIST CACHAR
ASSAM 788013

19: MAZARUN NESSA LASKAR @ MUSSTT. MAZIRUN NESSA
W/O LATE BABUR UDDIN
RESIDENT OF KAPTANPUR
PO SONAI
PS SONAI
DIST CACHAR
ASSAM
VERSUS

SAFATUN NESSA BARLASKAR AND ORS. H
W/O LATE HAFIZ UDDIN BARLASKA
RESIDENT OF SOBARIGHAT PART I
PO SONABARIGHAT
788013
PS SILCHAR
DIST CACHAR
ASSAM

2:NURMALA BARLASKAR
D/O LATE HAFIZ UDDIN BARLASKA

RESIDENT OF SOBARIGHAT PART I
PO SONABARIGHAT
788013
PS SILCHAR
DIST CACHAR
ASSAM
3:RENUMALA BARLASKAR
D/O LATE HAFIZ UDDIN BARLASKA

RESIDENT OF SOBARIGHAT PART I
PO SONABARIGHAT
                                   Page No.# 5/8

788013
PS SILCHAR
DIST CACHAR
ASSAM
4:SAHIDUL ALOM BARLASKAR
S/O LATE HAFIZ UDDIN BARLASKA

RESIDENT OF SOBARIGHAT PART I
PO SONABARIGHAT
788013
PS SILCHAR
DIST CACHAR
ASSAM
5:LATIBUN NESSA BARLASKA
W/O LATE SAMAR UDDIN BARLASKAR
RESIDENT OF SATKARAKANDI PART I
PO DHANEHARI
788013
PS SONAI
DIST CACHAR
ASSAM
6:MEHMUB AHMED BARLASKAR
S/O LATE SAMAR UDDIN BARLASKAR
RESIDENT OF SATKARAKANDI PART I
PO DHANEHARI
788013
PS SONAI
DIST CACHAR
ASSAM
7:SHYEK AHMED BARLASKAR
S/O LATE SAMAR UDDIN BARLASKAR
RESIDENT OF SATKARAKANDI PART I
PO DHANEHARI
788013
PS SONAI
DIST CACHAR
ASSAM
8:SABAR AHMED BARLASKAR
S/O LATE SAMAR UDDIN BARLASKAR
RESIDENT OF SATKARAKANDI PART I
PO DHANEHARI
788013
PS SONAI
DIST CACHAR
ASSAM
9:RAJA AHMED BARLASKAR
S/O LATE SAMAR UDDIN BARLASKAR
RESIDENT OF SATKARAKANDI PART I
                                   Page No.# 6/8

PO DHANEHARI
788013
PS SONAI
DIST CACHAR
ASSAM
10:SAGAR AHMED BARLASKAR
S/O LATE SAMAR UDDIN BARLASKAR
RESIDENT OF SATKARAKANDI PART I
PO DHANEHARI
788013
PS SONAI
DIST CACHAR
ASSAM
11:SALEM AHMED BARLASKAR
S/O LATE SAMAR UDDIN BARLASKAR
RESIDENT OF SATKARAKANDI PART I
PO DHANEHARI
788013
PS SONAI
DIST CACHAR
ASSAM
12:HAFIZA BEGUM BARLASKAR
D/O LATE SAMAR UDDIN BARLASKAR
RESIDENT OF SATKARAKANDI PART I
PO DHANEHARI
788013
PS SONAI
DIST CACHAR
ASSAM
13:BAKAR MIA LASKAR
W/O LATE MERAB ALI LASKAR

RESIDENT OF VILLAGE DHONIPUR
PO AND PS SONAI
DIST CACHAR
ASSAM
14:AMIR UDDIN LASKAR
S/O LATE MERAB ALI LASKAR

RESIDENT OF VILLAGE DHONIPUR
PO AND PS SONAI
DIST CACHAR
ASSAM
15:MINA BEGUM CHOUDHURY
D/O LATE MERAB ALI LASKAR

RESIDENT OF VILLAGE DHONIPUR
PO AND PS SONAI
                                  Page No.# 7/8

DIST CACHAR
ASSAM
16:TOKAI MIA LASKAR
S/O LATE MERAB ALI LASKAR

RESIDENT OF VILLAGE DHONIPUR
PO AND PS SONAI
DIST CACHAR
ASSAM
17:NAZIR UDDIN LASKAR
S/O LATE MERAB ALI LASKAR

RESIDENT OF VILLAGE DHONIPUR
PO AND PS SONAI
DIST CACHAR
ASSAM
18:AZIR UDDIN LASKAR
S/O LATE MERAB ALI LASKAR

RESIDENT OF VILLAGE DHONIPUR
PO AND PS SONAI
DIST CACHAR
ASSAM
19:MONOARA BEGUM LASKAR
D/O LATE MERAB ALI LASKAR

RESIDENT OF VILLAGE RUPAIRBALI
PO AND PS SONAI
DIST CACHAR
ASSAM
20:KOKILA BEGUM LASKAR
D/O LATE MERAB ALI LASKAR

RESIDENT OF VILLAGE RUPAIRBALI
PO AND PS SONAI
DIST CACHAR
ASSAM
21:KOTILA BEGUM LASKAR
D/O LATE MERAB ALI LASKAR
RESIDENT OF VILLAGE KACHUDARAM
PO KACHUDARAM
PS KACHUDARAM
DIST CACHAR
ASSAM
22:ANAR BEGUM LASKAR
D/O LATE MERAB ALI LASKAR
RESIDENT OF VILLAGE KACHUDARAM
PO KACHUDARAM
                                                                          Page No.# 8/8

             PS KACHUDARAM
             DIST CACHAR
             ASSAM
             ------------
             Advocate for : MS. S G BARUAH
             Advocate for : appearing for SAFATUN NESSA BARLASKAR AND ORS. H



                                      :: BEFORE ::
                       HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                      O R D E R

29.05.2023

Heard Ms. S.G. Baruah, learned counsel appearing for the applicants.

Since the connected Regular Second Appeal has been admitted for hearing, the judgment and order dated 23.12.2022 passed by the learned Civil Judge No.2, Cachar, Silchar in Title Appeal No.45/2012 shall remain stayed till disposal of the appeal.

The I.A. stands disposed of.

JUDGE

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