Citation : 2023 Latest Caselaw 2228 Gua
Judgement Date : 29 May, 2023
Page No.# 1/21
GAHC010145432018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/4506/2018
ALL ASSAM GAON PANCHAYAT SECRETARY ASSOCIATION AND ANR.
HAVING REGISTERED OFFICE AT SEWALI PATH, HATIGAON, GUWAHATI,
DIST- KAMRUP (M), ASSAM AND REP. BY ITS SECY. SRI GAUTAM DAS
2: SRI GAUTAM DAS
S/O- LT TAJENDRA KUMAR DAS
R/O- VILL- NILAMBAZAR
P.O. NILAMBAZAR
KARIMGANJ
ASSAM
PIN- 78872
VERSUS
THE STATE OF ASSAM AND 6 ORS.
REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM, DISPUR, GHY-6, DIST-
KAMRUP (M)
2:ADDL. CHIEF SECY. TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
DISPUR
GHY-6
KAMRUP (M)
3:THE COMM. AND SECY. TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
DISPUR
GHY-6
DIST- KAMRUP (M)
4:THE SECY. TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
DISPUR
GHY-6
DIST- KAMRUP (M)
Page No.# 2/21
5:THE COMMISSIONER
COMMISSIONERATE OF PANCHAYAT AND RURAL DEVELOPMENT
JURIPAR
PANJABARI
GHY-37
KAMRUP (M)
6:THE JOINT SECY. TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
DISPUR
GHY-6
DIST- KAMRUP (M)
7:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI - 78100
Advocate for the Petitioner : MR. N DUTTA
Advocate for the Respondent : GA, ASSAM
Linked Case : WP(C)/4996/2018
PURNA KANTA DUTTA AND 7 ORS.
S/O. HEM CHANDRA DUTTA
VILL. DUBIAPATHAR
P.O. DUBIA
DIST. BISWANATH
2: BIMAL KRISHNA PAUL
S/O. GOPAL CHANDRA PAUL
WARD NO.3
UDALGURI
P.O. AND DIST. UDALGURI (BTAD)
ASSAM
3: SURENDRA SAIKIA
S/O. LT. HIRESWAR SAIKIA
VILL. AND P.O. KAMDEWAL
Page No.# 3/21
DIST. BISWANATH
4: KRISHNA MOHAN CHETRI
S/O. CHANDRA MOHAN CHETRY
VILL. GOKAGAON
P.O. UDALGURI
DIST. UDALGURI (BTAD)
ASSAM
5: KHAGENDRA NATH SARMA
S/O. LT. KANAK SARMA
WARD NO.3
UDALGURI
P.O. AND DIST. UDALGURI (BTAD)
ASSAM
6: BUDHIN BARUAH
S/O. LT. GOLAP CHANDRA BARUAH
VILL. AMLAKHIDALANI
P.O. HALEM
DIST. BISWANATH
ASSAM
7: BIPIN CHANDRA GAGOI
S/O. LT. NILESWAR GAGOI
VILL. AIDEOBARI BAGICHA
P.O. BENGENABARI
DIST. SIVASAGAR
ASSAM
8: SARBANANDA NATH
S/O. LT. ADIRAM NATH
VILL. BARPHUKHURIPAR
P.O. HALESWAR
DIST. SONITPUR
ASSAM
VERSUS
THE STATE OF ASSAM AND 7 ORS.
REP. BY ITS PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
DISPUR
GHY.-06.
Page No.# 4/21
2:THE COMMISSIONER AND SECY.
TO THE GOVT. OF ASSAM
PENSION AND PUBLIC GRIEVANCES DEPTT.
ASSAM
DISPUR
GUWAHATI-06.
3:THE COMMISSIONER AND SECY.
TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GHY.-06.
4:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
JURIPAR
JUNJABARI
GUWAHATI-37.
5:THE DIRECTOR OF PENSION
ASSAM HOUSEFED COMPLEX
GUWAHATI-06.
6:THE ACCOUNTANT GENERAL (A AND E)
ASSAM
MAIDAMGAON
BELTOLA
GHY.-29.
7:THE CHIEF EXECUTIVE OFFICER
SONITPUR ZILLA PARISHAD
AT TEZPUR
P.O. TEZPUR
DIST. SONITPUR
ASSAM
8:THE CHIEF EXECUTIVE OFFICER
SIVASAGAR ZILLA PARISHAD
P.O. AND DIST. SIVASAGAR
ASSAM
------------
Advocate for : MR. M DUTTA Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 7 ORS.
Linked Case : WP(C)/5997/2018
PRADEEP KUMAR KAUNDA AND 3 ORS.
Page No.# 5/21
S/O. LATE SUBODH CH. KUNDA
CHITTARANJAN ROAD N.S. AVENUE P.O. SILCHAR PIN- 788115 DIST. CACHAR SILCHAR.
2: SANTOSH BHATTACHARJEE S/O. LATE HARENDRA BHATTACHARJEE VILLAGE AND P.O. SICOORIE PIN- 788118 DIST. CACHAR SILCHAR.
3: HRISHIKESH PURKAYASTHA S/O. LATE PRITISH CH. PURKAYASTHA VILLAGE- NARAINPUR T.E. P.O. KALACHANDPUR (VIA PAILAPOOL) DISTRICT- CACHAR SILCHAR PIN- 788098
4: BIRENDRA CHANDRA ROY S/O. LATE KUMUD RANJAN ROY VILLAGE AND P.O. GOJALGHAT DIST. CACHAR SILCHAR PIN- 788098 VERSUS
THE STATE OF ASSAM AND 8 ORS. TO BE REPRESENTED BY SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT (P AND RD) DEPTT. DISPUR GUWAHATI-6.
2:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT ASSAM PANJABARI GUWAHATI- 37.
3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
FINANCE DEPTT. DISPUR GUWAHATI- 6 Page No.# 6/21
4:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PENSION AND PUBLIC GRIEVANCE DEPTT. DISPUR GUWAHATI-6.
5:THE ACCOUNTANT GENERAL (A AND E) ASSAM MAIDAMGAON BELTOLA GUWAHATI- 29.
6:THE DIRECTOR OF PENSION ASSAM GUWAHATI-6.
7:THE CHIEF EXECUTIVE OFFICER
CACHAR ZILLA PARISHAD P.O.
P.S. AND DIST. CACHAR PIN- 788001.
8:THE CHIEF EXECUTIVE OFFICER
KARIMGANJ ZILLA PARISHAD P.O.
P.S. AND DIST. KARIMGANJ PIN- 788710 9:THE CHIEF EXECUTIVE OFFICER
HAILAKANDI ZILLA PARISHAD P.O. AND P.S. HAILAKANDI DIST. HAILAKANDI PIN- 788151
------------
Advocate for : MR. A M MAZUMDER Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 8 ORS.
Linked Case : WP(C)/7197/2018
UTTAM MAZUMDER S/O- LT KSHIRODE BEHARI MAZUMDER C/O- LT P.C. PAUL CHOUDHURY NEAR B.T.COLLEGE SILCHAR PIN- 788115 P.O. RANGIRKHARI DIST- CACHAR ASSAM Page No.# 7/21
VERSUS
THE STATE OF ASSAM AND 6 ORS. TO BE REP. BY SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT (PANDRD) DEPTT. DISPUR GHY-6
2:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT ASSAM PANJABARI GHY-37 3:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT. DISPUR GHY-6 4:THE COMM. AND SECY. TO THE GOVT. OF ASSAM PENSION AND PUBLIC GRIEVANCE DEPTT. DISPUR GHY-6 5:THE ACCOUNTANT GENERAL (A AND E) ASSAM MAIDAMGAON BELTOLA GHY-29 6:THE DIRECTOR OF PENSION ASSAM GHY-6 7:THE CHIEF EXECUTIVE OFFICER KARIMGANJ ZILLA PARISHAD P.O.
P.S. AND DIST- KARIMGANJ PIN- 788710
------------
Advocate for : MR A M MAZUMDAR Advocate for : MR. M NATH (SC P&RD DEPT.
R-1
7) appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/2995/2021
KURBAN ALI S/O. LT. AZGAR ALI VILL. BONGHUGI Page No.# 8/21
P.O. BONGHUGI P.S. KALGACHIYA DIST. BARPETA ASSAM PIN-781321.
VERSUS
THE STATE OF ASSAM AND 6 ORS. REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GUWAHATI-06.
2:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM PENSION AND PUBLIC GRIEVANCE DEPTT. DISPUR GUWAHATI-06.
3:THE COMMISSIONER AND SECY.
TO THE GOVT. OF ASSAM FINANCE DEPTT. DISPUR GHY.-06.
4:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPTT. ASSAM PANJABARI JURIPAR GUWAHATI-37.
5:THE DIRECTOR OF PENSION
ASSAM HOUSEFED COMPLEX GUWAHATI-06.
6:THE CHIEF EXECUTIVE OFFICER BARPETA ZILLA PARISHAD BARPETA DIST. BARPETA ASSAM PIN-781301.
7:THE TREASURY OFFICER
BARPETA TREASURY DIST. BARPETA ASSAM Page No.# 9/21
PIN-781301.
------------
Advocate for : MR. K R PATGIRI Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/5123/2018
GUBIN HANDIQUE AND 39 ORS. S/O- LATE MIHIR CH HANDIQUE R/O- TOPUBAN P.O- RUPAI SIDING PIN- 786153 DIST- TINSUKIA ASSAM
2: MOLLIKA GOSWAMI W/O- SRI PRADIP SHARMA R/O- CHIRING CHAPARI THANA GAON
PIN- 786156 DIST- TINSUKIA ASSAM
3: BISHNU UPADHYAY S/O- SRI MUKTI NATH UPADHYAY R/O- VILL- BORMURAH P.O- SAIKHOWA GHAT DIST- TINSUKIA PIN- 786154 ASSAM
4: NAREN DUTTA S/O- LATE BONGSHIDHAR DUTTA R/O- ZAKIR HUSSAIN ROAD P.O- DOOMDOOMA DIST- TINSUKIA PIN- 786151 ASSAM
5: KHAGESWAR PHUKAN S/O- LATE SUKHESWAR PHUKAN R/O- NA MAITHONG GAON P.O- DIROK MAITHONG P.S- KAKAPATHER DIST- TINSUKIA PIN- 786152 Page No.# 10/21
ASSAM
6: PHANIDHAR GOGOI S/O- LATE BISESWAR GOGOI R/O- DAPATHER GAON P.O- KACHARI MAITHONG DIST- TINSUKIA PIN- 786152 ASSAM
7: PRASUN KANTI DAS S/O- PRABHAT RANJAN DAS R/O- BOGAPANI P.O- BOGAPANI P.S- DIGBOI DIST- TINSUKIA PIN- 786171 ASSAM
8: KRISHNA BHATTA S/O- SRI JATIN BHATTA R/O- NO.1 ASSAMIYA GAON P.O- TINGRAI P.S- DIGBOI DIST- TINSUKIA PIN- 786171 ASSAM
9: BANDHU SUNDAR DAS S/O- SRI SAILENDRA KR. DAS R/O- TINGRAI BAZAR P.O- TINGRAI DIST- TINSUKIA PIN- 786171 ASSAM
10: GOUTAM BAROI S/O- SRI B BAROI R/O- VILL- BOGAPANI COLONY P.O- BOGAPANI DIGBOI PIN- 786171 ASSAM
11: MRIDUL DUTTA S/O- SRI BHOLA DUTTA R/O- LACHIT NAGAR P.O- RUPAI SIDING DIST- TINSUKIA Page No.# 11/21
PIN- 786153 ASSAM
12: ANUPAM BORUAH S/O- LATE PARSAD CH BORUAH R/O- BISHNUNAGAR P.O- RUPAI SIDING DIST- TINSUKIA PIN- 786153 ASSAM
13: JAYANTA KUMAR DEB S/O- SRI PROMODE RANJAN DEB R/O- BARHAPJAN P.O- BARHAPJAN DIST- TINSUKIA PIN- 786150 ASSAM
14: SIBASISH DAS S/O- LATE SACHINDRA KR. DAS R/O- GUIJAN SANTIBANGAON P.O- RANGAGORA DIST- TINSUKIA PIN- 786147 ASSAM
15: HIMENDU NAG S/O- LATE HARIPADA NAG R/O- BORDUBI P.O- HOOGRIJAN DIST- TINSUKIA PIN- 786601 ASSAM
16: PREM KUMAR PANDEY S/O- SRI LALAN PRASAD PANDEY R/O- BORDUBI BAZAR P.O- HOOGRIJAN DIST- TINSUKIA PIN- 786601 ASSAM
17: RAJENDRA GOGOI S/O- SRI HEMCHANDRA GOGOI R/O- VILL- DEOGHARIA P.O- LAKHIPATHER DIST- TINSUKIA ASSAM Page No.# 12/21
PIN- 786171 ASSAM
18: PRAFULLA KUMAR PHUKAN S/O- SRI KIRON CH PHUKAN R/O- VILL- CHETIA GAON P.O- CHABUA PIN- 786183 DIST- TINSUKIA ASSAM
19: JAYANTA PRADHAN S/O- SRI MANILAL PRADHAN R/O- VILL- TENGAPANI P.O- MAKUM JUNCTION DIST- TINSUKIA PIN- 786171 ASSAM
20: ACHYUT BORPATRA GOHAIN S/O- LATE GANGESWAR BORPATRA GOHAIN R/O- GOURIPUR GAON P.O- GABHURULAHOTI DIST- TINSUKIA PIN- 786146 ASSAM
21: PROMUD MORAN S/O- SRI JAGAT MORAN R/O- KACHIJAN GAON P.O- KACHIJAN DIST- TINSUKIA PIN- 786152 ASSAM
22: BIPUL SHARMA S/O- SRI HIRA SHARMA R/O- VILL- RAJAGARH P.O- RUPAI SIDING DIST- TINSUKIA PIN- 786153 ASSAM
23: DILLI RAM UPADHYAYA S/O- SRI HARI PRASAD UPADHYAYA R/O- VILL- BORGAON P.O- PHILLOBARI DIST- TINSUKIA PIN- 786160 Page No.# 13/21
ASSAM
24: BIPUL KALITA S/O- SRI PRAFULLA KALITA R/O- BAPAPUNG P.O- DIGBOI DIST- TINSUKIA PIN- 786171 ASSAM
25: ASHISH DAS S/O- LATE DABENDRA LAL DAS R/O- YCC CLUB CAMPUS LEDO P.O- LEDO DIST- TINSUKIA PIN- 786182 ASSAM
26: MALOY CHOUDHURY S/O- SRI MUKUL CH CHOUDHURY R/O- TILOK SETTLEMENT AREA P.O- LEDO DIST- TINSUKIA PIN- 786182 ASSAM
27: ISWAR PRASAD SHARMA S/O- SRI GUNIN CH SHARMA R/O- JOYA NAGAR MARGHERITA DIST- TINSUKIA PIN- 786187 ASSAM
28: HARI LAL SHARMA S/O- THAKUR NARAYAN SHARMA R/O- NA MAKUM PATHER MARGHERITA P.O- MAKUMPATHER DIST- TINSUKIA PIN- 786187 ASSAM
29: ANUP CHETIA S/O- LATE UPENDRA NATH CHETIA R/O- NO.1 LAJUM MARGHERITA DIST- TINSUKIA Page No.# 14/21
PIN- 786152 ASSAM
30: MRINAL GOGOI S/O- LATE AMBESWAR GOGOI R/O- CHAPAKHOWA LACHIT NAGAR P.O- CHAPAKHOWA DIST- TINSUKIA PIN- 786157 ASSAM
31: AMULYA BORA S/O- SRI ATUL CH BORA R/O- NO.5 SHANTIPUR P.O- CHAPAKHOWA SADIYA DIST- TINSUKIA PIN- 786157 ASSAM
32: GOPAL KRISHNA BHATTA S/O- LATE BALA BHADRA BHATTA RAI R/O- NATUN BALIJAN P.O- NATUN BALIJAN SADIYA DIST- TINSUKIA PIN- 786158 ASSAM
33: NIRMAL PRASAD S/O- LATE SUKDEO PRASAD R/O- VILL- CHAPAKHOWA THANA CHARIALI P.O- CHAPAKHOWA DIST- TINSUKIA PIN- 786157 ASSAM
34: BHUBAN CHANDRA GOGOI S/O- LATE UPEN GOGOI R/O- VILL- AMGURI RONGPURIA GAON P.O- BORDIRAK PIN- 786152 DIST- TINSUKIA ASSAM
35: PRADIP PAUL S/O- LATE HARI DAS PAUL R/O- LEDO NEAR HINDU MILAN MANDIR P.O- LEDO Page No.# 15/21
PIN- 786182 DIST- TINSUKIA ASSAM
36: BHASKAR RANJAN BORUAH S/O- SRI LAKHIRAM BARUAH R/O- NO. 3 BORBILL RAMNAGAR P.O- DIGBOI DIST- TINSUKIA PIN- 786171 ASSAM
37: TIRTHA MOHAN DEKA S/O- LATE KULENDRA MOHAN DEKA R/O- VILL- DHARANTUL P.O- DHARAMTUL DIST- MORIGAON PIN- 782412 ASSAM
38: PRODEEP DAS S/O- LATE SURENDRA CH DAS R/O- BAPAPUNG NO.2 P.O- BHIMPATHER DIGBOI DIST- TINSUKIA PIN- 786171 ASSAM
39: SAMSUDDIN AHMED S/O- LATE NURUDDIN AHMED R/O- VILL- KAKAPATHER P.O- KAKAPTHER PIN- 786152 DIST- TINSUKIA ASSAM
40: SARUJ BORAH S/O- SRI JAGAT BORAH R/O- VILL- KAKAJAN P.O- KAKAJAN PIN- 786151 DIST- TINSUKIA ASSAM VERSUS
THE STATE OF ASSAM AND 5 ORS REP. BY THE CHIEF SECRETARY Page No.# 16/21
GOVT OF ASSAM DISPUR GUWAHATI- 781006
2:THE COMMISSIONER AND SECRETARY GOVT OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT DISPUR GHY- 06 3:THE JOINT SECRETARY GOVT OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT DISPUR GUWAHATI- 781006 4:THE DIRECTOR OF PANCHAYAT AND RURAL DEVELOPMENT DEPTT JURIPAR PANJABARI GHY- 37 5:THE CHIEF EXECUTIVE OFFICER TINSUKIA ZILLA PARISHAD NEAR NEW DTO OFFICE BORGURI TINSUKIA PIN- 786126 6:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM FINANCE DEPARTMENT DISPUR GUWAHATI - 781006
------------
Advocate for : MR. M P CHOUDHURY Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/4925/2018
NIRANJAN MALAKAR S/O- LATE DHIRENDRA MALAKAR VILL- RONGPUR PART-III(M V SCHOOL ROAD) P.O AND P.S- KATLICHERRA DIST- HAILAKANDI ASSAM PIN- 788161
VERSUS
THE STATE OF ASSAM AND 7 ORS Page No.# 17/21
TO BE REP. BY THE SECRETARY TO THE GOVT OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT (P AND RD) DEPTT DISPUR GUWAHATI- 6
2:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT ASSAM PANJABARI GHY- 37 3:THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM FINANCE DEPTT DISPUR GHY- 6 4:THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM PENSION AND PUBLIC GRIEVANCE DEPTT DISPUR GUWAHATI- 6 5:THE ACCOUNTANT GENERAL (A AND E) ASSAM MAIDAMGAON BELTOLA GHY- 29 6:THE DIRECTOR OF PENSION ASSAM GUWAHATI- 6 7:THE CHIEF EXECUTIVE OFFICER HAILAKANDI ZILA PARISHAD P.O P.S AND DIST- HAILAKANDI PIN- 788151 8:THE CHIEF EXECUTIVE OFFICER CACHAR ZILA PARISHAD SILCHAR P.O P.S AND DIST- CACHAR PIN- 788001
------------
Advocate for : MR A M MAZUMDAR Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 7 ORS
Linked Case : WP(C)/3667/2021
SYED ASHRAF UDDIN Page No.# 18/21
S/O LATE SYED ABDUL QUADER R/O VILL. BOGAIJANPARA P.O. JOSHIHATIPARA P.S. HOWLY DIST. BARPETA ASSAM PIN 781316
VERSUS
THE STATE OF ASSAM AND 6 ORS REPRESENTED BY THE COMMISSION AND PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GUWAHATI 6
2:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
PENSION AND PUBLIC GRIEVANCE DEPTT. DISPUR GUWAHATI 6 3:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
FINANCE DEPTT. DISPUR GHY 6 4:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPTT. ASSAM PANJABARI JURIPAR GUWAHATI 37 5:THE DIRECTOR OF PENSION ASSAM HOUSEFED COMPLEX GUWAHATI 6 6:THE CHIEF EXECUTIVE OFFICER
BRPETA ZILLA PARISHAD BARPETA DIST. BARPETA ASSAM PIN 781301 7:THE TREASURY OFFICER
BARPETA TREASURY Page No.# 19/21
DIST. BARPETA ASSAM PIN 781301
------------
Advocate for : MR. K R PATGIRI Advocate for : appearing for THE STATE OF ASSAM AND 6 ORS
Linked Case : WP(C)/3038/2020
DHANAMANJURI MEDHI TALUKDAR @ DHAN MANJURI MEDHI TALUKDAR W/O- LATE HAREN TALUKDAR R/O- VILL- BARBARADI P.O- BARPETA P.S- BARPETA DIST- BARPETA ASSAM PIN- 781301
VERSUS
THE STATE OF ASSAM AND 5 ORS REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT DISPUR GUWAHATI- 06
2:THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM PENSION AND PUBLIC GRIEVANCE DEPTT DISPUR GUWAHATI- 06 3:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT DEPTT PANJABARI JURIPAR GUWAHATI- 37 4:THE DIRECTOR OF PENSION ASSAM HOUSEFED COMPLEX GUWAHATI- 06 5:THE CHIEF EXECUTIVE OFFICER BARPETA ZILLA PARISHAD BARPETA DIST- BARPETA ASSAM Page No.# 20/21
PIN- 781301 6:THE TREASURY OFFICER BARPETA TREASURY DIST- BARPETA ASSAM PIN- 781301
------------
Advocate for : MR. K R PATGIRI Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/4577/2020
MONSUR HAQUE SARKAR S/O LATE ALLAUDDIN SARKAR R/O VILL GOURIPUR TOWN
PO AND PS GOURIPUR DIST. DHUBRI ASSAM PIN-783331
VERSUS
THE STATE OF ASSAM AND 6 ORS REPRESENTED BY THE COMMISSION AND SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DISPUR GUWAHATI-6
2:THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM PENSION AND PUBLIC GRIEVANCE DEVELOPMENT DISPUR GUWAHATI-6 3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM FINANCE DEVELOPMENT DISPUR GUWAHATI-6 4:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT ASSAM PANJABARI JURIPAR GUWAHATI-37 5:THE DIRECTOR OF PENSION Page No.# 21/21
ASSAM HOUSEFED COMPLEX GUWAHATI-6 6:THE CHIEF EXECUTIVE OFFICER DHUBRI ZILLA PARISHAD DHUBRI DIST. DHUBRI ASSAM PIN-783301 7:THE TREASURY OFFICER DHUBRI TREASURY DIST. DHUBRI ASSAM PIN-783301
------------
Advocate for : MR. K R PATGIRI Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 6 ORS
BEFORE HONOURABLE MR. JUSTICE KALYAN RAI SURANA
ORDER Date : 29.05.2023
All sides are duly represented.
Argument is concluded.
Judgment reserved.
JUDGE
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