Commissioner vs M/S Rajdhani Tele Products
2023 Latest Caselaw 2215 Gua

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GAHC010139562018




                           THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                              Case No. : C.Ex.App./2/2019

           COMMISSIONER, CENTRAL GOODS AND SERVICE TAX AND CENTRAL
           EXCISE
           HAVING HIS OFFICE AT SETHI TRUST BUILDING, G.S. ROAD,
           BHANGAGARH, GUWAHATI, 781005

           VERSUS

           M/S RAJDHANI TELE PRODUCTS
           AT LOKHRA, NH-37, NEAR TIRUPATI ROLLING MILL, GUWAHATI 781034


      For the appellant          : Mr. S.C. Keyal, Standing Counsel, CGST
      For the respondent         : Dr. Ashok Saraf, Senior Advocate

Assisted by Mr. B. Sarma, Advocate.

-BEFORE-

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY 26-05-2023 Arguments have been heard. Judgment reserved.

JUDGE CHIEF JUSTICE

Comparing Assistant