M/S New India Assurance Co. Ltd vs Smti. Lalita Robidas And 5 Ors
2023 Latest Caselaw 2213 Gua

                                                             Page No.# 1/3

GAHC010099622019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                               I.A.(Civil)/1064/2023

         M/S NEW INDIA ASSURANCE CO. LTD
         HAVING ITS REGISTERED OFFICE AT NEW ASSURANCE BUILDING 87
         MAHATMA GANDHI ROAD
         MUMBAI AND ONE OF THE REGIONAL OFFICE AT STAR CITY COMPLEX
         5TH FLOOR
         LACHIT NAGAR
         GUWAHATI- 781005
         NEAR HANUMAN MANDIR.


          VERSUS

         SMTI. LALITA ROBIDAS AND 5 ORS
         W/O- LATE SURESH ROBIDAS
         R/O- VILL.- CHALITAKANDI
         P.O. LARSINGPAR
         P.S. SILCHAR
         DIST.- CACHAR
         ASSAM
         PIN- 788002.

         2:SRI SANJU ROBIDAS
         S/O- LATE SURESH ROBIDAS
          R/O- VILL.- CHALITAKANDI
          P.O. LARSINGPAR
          P.S. SILCHAR
          DIST.- CACHAR
         ASSAM
          PIN- 788002.
          3:MISS MANJU ROBIDAS
         D/O- LATE SURESH ROBIDAS
          R/O- VILL.- CHALITAKANDI
          P.O. LARSINGPAR
                                                                Page No.# 2/3

 P.S. SILCHAR
 DIST.- CACHAR
ASSAM
 PIN- 788002.
 4:MISS SANDHYA ROBIDAS
D/O- LATE SURESH ROBIDAS
 R/O- VILL.- CHALITAKANDI
 P.O. LARSINGPAR
 P.S. SILCHAR
 DIST.- CACHAR
ASSAM
 PIN- 788002.
 5:SMTI. FULTARA ROBIDAS
W/O- LATE BULU ROBIDAS
 R/O- VILL.- CHALITAKANDI
 P.O. LARSINGPAR
 P.S. SILCHAR
 DIST.- CACHAR
ASSAM
 PIN- 788002.
 6:MD. AMIRUL ISLAM BARLASKAR
S/O- LATE MOJIR AHMED BARLASKAR
 R/O- VILL.- RONGPUR PT-IV
 P.O. RONGPUR
 P.S. SILCHAR
 DIST.- CACHAR
ASSAM
 PIN- 788001.
 ------------
Advocate for : MR. K K BHATTA
Advocate for : MR Z HUSSAIN (R-6) appearing for SMTI. LALITA ROBIDAS AND
5 ORS
                                                                               Page No.# 3/3




                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

26.05.2023 Since the connected appeal has been admitted for hearing, the operation of the Judgment and Award dated 26.11.2018 passed by the learned E.C. Commissioner, Cachar, Silchar in EC (WC) Case No. 43/2014 shall remain stayed till disposal of the appeal.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant