United India Insurance Company ... vs Mustt Sahida Begum And 3 Ors
2023 Latest Caselaw 2152 Gua

                                                                Page No.# 1/3

GAHC010152402018




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



                         Case No : I.A.(Civil)/3091/2018

         UNITED INDIA INSURANCE COMPANY LTD
         HAVING ITS REGD OFFICE AND HEAD OFFICE AT 24 WHITES ROAD
         CHENNAI AND ITS REGIONAL OFFICE AT G S ROAD
         DISPUR
         GUWAHATI


          VERSUS

         MUSTT SAHIDA BEGUM AND 3 ORS


         2:JAYTUN BIBI

         W/O- LATE AKADDAS ALI
         R/O- VILL- MAHAKAL
         P.O- KAHAKAL
         P.S- BADARPUR
         DIST- KARIMGANJ
         ASSAM
         PIN- 788806
         3:SULTANA BEGUM
         W/O- MD. HILAL UDDIN
         R/O- VILL- HAJIPUR
         P.S- BADARPUR
         DIST- KARIMGNJ
         ASSAM
         PIN- 788806
         4:JOYNUL HAQUE BORBHUIYA
         S/O- MD. LUKUR UDDIN BORBHUIYA
         R/O- VILL- DEORAIL
         P.S- BADARPUR
                                                             Page No.# 2/3

DIST- KARIMGANJ
ASSAM
PIN- 788806
------------
Advocate for : MR. R GOSWAMI
Advocate for : appearing for MUSTT SAHIDA BEGUM AND 3 ORS

IN Case No. : MACApp./769/2018

           UNITED INDIA INSURANCE COMPANY LTD
           HAVING ITS REGD OFFICE AND HEAD OFFICE AT 24 WHITES
           ROAD, CHENNAI AND ITS REGIONAL OFFICE AT G S ROAD,
           DISPUR, GUWAHATI



           VERSUS

           MUSTT SAHIDA BEGUM AND 3 ORS
           W/O- LATE SAHID AHMED, R/O- VILL- MAHAKAL , P.O-
           KAHAKAL, P.S- BADARPUR, DIST- KARIMGANJ, ASSAM,
           PIN- 788806

           2:JAYTUN BIBI

           W/O- LATE AKADDAS ALI
           R/O- VILL- MAHAKAL
           P.O- KAHAKAL
           P.S- BADARPUR
           DIST- KARIMGANJ
           ASSAM
           PIN- 788806

           3:SULTANA BEGUM
           W/O- MD. HILAL UDDIN
            R/O- VILL- HAJIPUR
            P.S- BADARPUR
            DIST- KARIMGNJ
           ASSAM
            PIN- 788806

           4:JOYNUL HAQUE BORBHUIYA
            S/O- MD. LUKUR UDDIN BORBHUIYA
            R/O- VILL- DEORAIL
            P.S- BADARPUR
            DIST- KARIMGANJ
           ASSAM
                                                                      Page No.# 3/3

                          PIN- 78880

             Advocate for the Petitioner   : MR. R GOSWAMI

             Advocate for the Respondent :

                                   BEFORE
                  HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                             ORDER

24.05.2023

Heard Mr. R. Goswami, learned counsel for the applicant.

This is an application filed under Order XLI Rule V of the Code of Civil Procedure, 1908 for stay of the operation of the impugned Judgment and Award dated 28.03.2018 passed by the learned Member, MACT, Cachar in MAC Case No. 1008/2012.

As the connected appeal has already been admitted, the operation of the impugned Judgment and Award dated 28.03.2018 passed by the learned Member, MACT, Cachar in MAC Case No. 1008/2012 is stayed till disposal of the connected appeal subject to deposit of 50 % of the amount awarded against the appellant Insurance Company before this Registry of this Court within a period of six weeks from today.

Accordingly, I.A. stands disposed of.

JUDGE

Comparing Assistant