Sri Arun Chanda vs The Branch Manager
2023 Latest Caselaw 2040 Gua

                                                                     Page No.# 1/3

GAHC010172212017




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : MACApp./269/2018

            SRI ARUN CHANDA
            S/O LATE NARENDRA CHANDA, R/O G.S. ROAD, COLONY, FATASIL, P.S.
            BHARALUMUKH, P.O. GUWAHATI-9, DIST. KAMRUP (M), ASSAM.



            VERSUS

            THE BRANCH MANAGER,
            CHOLEMENDELAM M.S. GENERAL INS. CO. LTD. , SHANKAR COMPLEX
            2ND FLOOR, CHRISTIAN BASTI, G.S. ROAD, P.O. GUWAHATI 6, DIST.
            KAMRUP (M), ASSAM.

            2:SRI SUNIL SAHU (OWNER)
             S/O SRI KAMAL (OWNER)
            ALOK BAWAN
             NARAYANNAGAL
             P.O. BHARALUMUKH
             P. GUWAHATI-9
             DIST. KAMRUP (M)
            ASSAM.

            3:SRI SURAJ ROY
             S/O LATE NARESH ROY
             R/O G.S. COLONY
             FATASIL
             P.S. BHARALUMUKH
             P.O. GUWAHATI-9
             DIST. KAMRUP (M)
            ASSAM

Advocate for the Petitioner   : MR. J P SARMA

Advocate for the Respondent : MR. K K BHATTA
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Linked Case : I.A.(Civil)/1122/2018

SRI ARUN CHANDRA
S/O LATE NARENDRA CHANDA
R/O G.S. COLONY
FATASIL
P.O. GUWAHATI-9
DIST. KAMRUP (M)
ASSAM.


VERSUS

THE BRANCH MANAGER AND 2 ORS

CHOLEMENDELAM M.S. GENERAL INSURANCE CO. LTD.
SHANKAR COMPLEX
2ND FLOOR
CHRISTIAN BASTI
G.S. ROAD
P.O. GUWAHATI-6
DIST. KAMRUP (M)
ASSAM.

2:SRI SUNIL SAHU (OWNER)
S/O SRI KAMAL
ALOK BHAWAN
 NARAYANAGAR
 P.O. BHARALUMUKH
 GUWAHATI-9
 DIST. KAMRUP (M)
ASSAM.
 3:SRI SURAJ ROY
S/O LATE NAREH ROY
 R/O G.S. COLONY
 FATASIL
 P.S. BHARALUMUKH
 P.O. GUWAHATI-9
 DIST. KAMRUP (M)
ASSAM.
 ------------
Advocate for : MR. J P SARMA
Advocate for : appearing for THE BRANCH MANAGER AND 2 ORS
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                                    BEFORE
                      HONOURABLE MRS. JUSTICE MALASRI NANDI

                                     ORDER

Date : 17.05.2023

In view of the judgment passed in MACApp. No. 269/2018, the present interlocutory application stands disposed of.

JUDGE

Comparing Assistant