Shriram General Insurance Co. Ltd vs Satyabati Teli And Anr
2023 Latest Caselaw 2035 Gua

                                                                     Page No.# 1/3

GAHC010089772023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : MFA/35/2023

            SHRIRAM GENERAL INSURANCE CO. LTD.
            0500-E/8, RIICO INDUSTRIAL AREA, SITAPURA, JAIPUR, RAJASTHAN-
            302022 AND HAVING A BRANCH OFFICE AT B.R. ARCADE, 3RD FLOOR, 21
            JANAPATH, ULUBARI, GUWAHATI- 780507.



            VERSUS

            SATYABATI TELI AND ANR.
            W/O LATE RABILAL TELI,
            VILL.- MOYNAGORH T.E.,
            P.O.- DALOO,
            P.S.- BORKHOLA,
            DIST.- CACHAR, ASSAM, PIN- 788110.

            2:MD. SIKANDAR ALI BARBHUIYA
             S/O LATE ANAR ALI BARBHUIYA

            VILL.- LATHIGRAM

            P.S.- UDHARBOND

            DIST.- CACHAR
            ASSAM
            PIN- 788030

Advocate for the Petitioner   : MS. P BORTHAKUR

Advocate for the Respondent :
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            Linked Case : I.A.(Civil)/1155/2023

            SHRIRAM GENERAL INSURANCE CO. LTD.
            0500-E/8
             RIICO INDUSTRIAL AREA
             SITAPURA
             JAIPUR
             RAJASTHAN- 302022 AND HAVING A BRANCH OFFICE AT B.R. ARCADE
             3RD FLOOR
             21 JANAPATH
             ULUBARI
             GUWAHATI- 780507.


            VERSUS

            SATYABATI TELI AND ANR.
            W/O LATE RABILAL TELI
            VILL.- MOYNAGORH T.E.
            P.O.- DALOO
            P.S.- BORKHOLA
            DIST.- CACHAR
            ASSAM
            PIN- 788110.

            2:MD. SIKANDAR ALI BARBHUIYA
            S/O LATE ANAR ALI BARBHUIYA

            VILL.- LATHIGRAM

            P.S.- UDHARBOND

            DIST.- CACHAR
            ASSAM
            PIN- 788030.
            ------------
            Advocate for : MS. P BORTHAKUR
            Advocate for : appearing for SATYABATI TELI AND ANR.



                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                           ORDER

Date : 17.05.2023 Page No.# 3/3

Heard Mr. R. Goswami, learned counsel for the appellant.

Since the connected appeal has already been admitted for hearing, the operation of the impugned judgment and order dated 28.02.2023 passed by the learned Commissioner for Employee's Compensation, Cachar in E.C. Case No. 25/2016 shall remain stayed till disposal of the appeal.

The interlocutory application is disposed of.

JUDGE

Comparing Assistant