Piyali Doss vs Manik Chandra Dutta
2023 Latest Caselaw 1999 Gua

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GAHC010208702022




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



                            Case No : I.A.(Civil)/1081/2023

         PIYALI DOSS
         W/O SANJAY COMER DOSS
         HOUSE NO. 9
         PRAGATI PATH WARD NO. 13
         NA-ALI
         AND ALSO AT MAHATMA GANDHI ROAD
         DIST.- JORHAT
         PIN- 785001.


          VERSUS

         MANIK CHANDRA DUTTA
         S/O LATE TANKESWAE DUTTA
         R/O TARAJAN POOL
         P.O. AND DIST.- JORHAT
         PIN- 785001.


         ------------
         Advocate for : MR. B K BHATTACHARJEE
         Advocate for : MR. T BORKOTOKY appearing for MANIK CHANDRA DUTTA

         Case No. : RFA/19/2023

                    PIYALI DOSS
                    W/O SANJAY COMER DOSS, HOUSE NO. 9, PRAGATI PATH
                    WARD NO. 13, NA-ALI, AND ALSO AT MAHATMA GANDHI
                    ROAD, DIST.- JORHAT, PIN- 785001.
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                         VERSUS

                         MANIK CHANDRA DUTTA
                         S/O LATE TANKESWAE DUTTA, R/O TARAJAN POOL, P.O.
                         AND DIST.- JORHAT, PIN- 785001.



             Advocate for the Petitioner   : MR. B K BHATTACHARJEE

             Advocate for the Respondent : MR. T BORKOTOKY

                                   BEFORE
                  HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                            ORDER

15.05.2023

Heard Mr. B. K. Bhattacharjee, learned counsel for the applicant.

This present application is filed for stay of the effect and operation of the judgment and decree both dated 18.05.2022 passed by the learned Civil Judge, Jorhat in Money Suit No. 17/2015.

Issue notice returnable after six weeks.

The applicant to take steps for issuance of notice upon the respondent by way of registered post with A/D as well as by usual process within a period of five days from today.

List accordingly.

JUDGE

Comparing Assistant