Hage Lampu vs The Gauhati High Court And 5 Ors
2023 Latest Caselaw 1852 Gua

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GAHC010016372016




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/3105/2016

         HAGE LAMPU
         S/O. LT. HAGE HAILIANG, C/O. SECRETARY, GAUHATI HIGH COURT,
         ITANAGAR PERMANENT BENCH, BAR ASSOCIATION, NAHARIAGUN, P.O.
         and P.S. NAHARIAGUN, ARUNACHAL PRADESH.



         VERSUS

         THE GAUHATI HIGH COURT and 5 ORS
         REP. BY THE REGISTRAR GENERAL OF GAUHATI HIGH COURT,
         GUWAHATI, ASSAM, PIN-781001.

         2:THE REGISTRAR (VIGILANCE)-CUM-IN CHARGE
          RECRUITMENT CELL
          GAUHATI HIGH COURT
         ASSAM
          PIN-781001.

         3:THE JOINT REGISTRAR
          ITANAGAR PERMANENT BENCH

          GAUHATI HIGH COURT
          NAHARLAGUN
          ARUNACHAL PRADESH.

         4:THE GOVERNMENT OF ARUNACHAL PRADESH
          REPRESENTED BY THE SECRETARY OF THE LAW
          JUSTICE AND LEGISLATIVE DEPARTMENT
         ARUNACHAL PRADESH
          ITANAGAR.

         5:SRI LOBSANG TENZIN
          S/O. LATE SANGEY PHUNTSO
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             R/O. PAPU NALLAH
             OPP. ESSAR PETROL PUMP
             NAHARLAGUN
             P.O. AND P.S NAHARLAGUN
             DIST. PAPUMPARE
             ARUNACHAL PRADESH
             PIN-791110.

            6:SRI GOTE MEGA
             S/O. SRI ANATI MEGA
             R/O. VILL. ABANGO
             P.O. AND P.S. ROING
             DIST. DIBANG VALLEY
            ARUNACHAL PRADESH
             PIN-792110

Advocate for the Petitioner   : MS.R DEKA

Advocate for the Respondent : MR.P K TIWARIR




                                   BEFORE
                        HONOURABLE THE CHIEF JUSTICE
                    HONOURABLE MRS. JUSTICE MITALI THAKURIA

                                            ORDER

Date : 09.05.2023

Arguments heard.

Judgment reserved.

JUDGE CHIEF JUSTICE

Comparing Assistant