National Insurance Company ... vs Anju Hazarika And 2 Ors
2023 Latest Caselaw 1829 Gua

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GAHC010090752023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : I.A.(Civil)/1167/2023

            NATIONAL INSURANCE COMPANY LIMITED
            HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 3 MIDDLETON
            STREET KOLKATA AND ITS REGIONAL OFFICE AT GS ROAD,
            BHANGAGARH GUWAHATI, 781005 REPRESENTED BY THE CHIEF
            REGIONAL MANAGER, GUWAHATI REGIONAL OFFICE.



            VERSUS

            ANJU HAZARIKA AND 2 ORS.
            W/O PRAFULLA HAZARIKA,
            RESIDENT OF MORAN LACHIT NAGAR, TRAILAKAYNATH PATH, PO
            MORANHAT, PS MORAN, DIST DIBRUGARH, ASSAM 785670

            2:MR. GUNA MOHAN
             S/O LATE HARURAM MOHAN
             RESIDENT OF LAKHIPATHAR NIZ KHALOIGHOGORA
             PO KHALOIGHOGORA
             PS MORANHAT DIST CHARAIDEO
            ASSAM. 785688

            3:SRI DEBAJIT DUTTA
             S/O SRI KHOGEN DUTTA

            RESIDENT OF BOKUL MAJGAON
            PO LAHOAL
            PS LAHOAL
            DIST DIBRUGARH
            ASSAM 78601

Advocate for the Petitioner   : MR T KALITA

Advocate for the Respondent :
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              Linked Case :

          NATIONAL INSURANCE CMPANY LIMITED



              VERSUS

          ANJU HAZARIKA AND 2 ORS. E



          ------------
          Advocate for : MR T KALITA
          Advocate for : appearing for ANJU HAZARIKA AND 2 ORS. E



                                   BEFORE
                  HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                      ORDER

08.05.2023.

Heard Mr. T. Kalita, learned counsel for the applicant.

This is an application filed under Section 5 of the Limitation Act, 1963 for condonation of delay of 49 days in filing the connected MAC Appeal against the Judgment and Award dated 09.12.2022 passed by the learned Member, MACT, Dibrugarh in MAC Case No. 23/2021 (Death).

Issue notice returnable after six weeks.

Applicant to take steps for issuance of notice upon the respondents by way of registered post with A/D as well as by usual process within a period of 5 Page No.# 3/3

(five) days from today.

List this matter after six weeks.

JUDGE

Comparing Assistant