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National Insurance Company Ltd vs Mustafa Ahmed Tapadar And 6 Ors
2023 Latest Caselaw 1812 Gua

Citation : 2023 Latest Caselaw 1812 Gua
Judgement Date : 8 May, 2023

Gauhati High Court
National Insurance Company Ltd vs Mustafa Ahmed Tapadar And 6 Ors on 8 May, 2023
                                                               Page No.# 1/4

GAHC010089832023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : I.A.(Civil)/1172/2023

         NATIONAL INSURANCE COMPANY LTD.
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 3, MIDDLETON
         STREET, KOLKATA AND ITS REGIONAL OFFICE AT G.S. ROAD,
         BHANGAGARH, GUWAHATI- 781005.



         VERSUS

         MUSTAFA AHMED TAPADAR AND 6 ORS.
         S/O LATE ABDUL RAKIB TAPADAR,
         VILL.- NAIRGRAM,
         P.O.- NAIRGRAM,
         P.S.- KARIMGANJ,
         DIST.- KARIMGANJ (ASSAM), PIN- 788713.

         2:MINARA BEGUM BARBHUIYA
         W/O LATE MAMUN AHMED TAPADAR

         VILL.- NAIRGRAM

         P.O.- NAIRGRAM

         P.S.- KARIMGANJ

         DIST.- KARIMGANJ (ASSAM)
         PIN- 788713.

         3:MUSLIMA BEGUM TAPADAR
          D/O LATE MAMUN AHMED TAPADAR

         VILL.- NAIRGRAM

         P.O.- NAIRGRAM
                                 Page No.# 2/4


P.S.- KARIMGANJ

DIST.- KARIMGANJ (ASSAM)
PIN- 788713.
MINOR
REP. BY LEGAL GUARDIAN
RESPONDENT NO. 2.

4:RIPON AHMED BARBHUIYA
 S/O LATE MAMUN AHMED TAPADAR

VILL.- NAIRGRAM

P.O.- NAIRGRAM

P.S.- KARIMGANJ

DIST.- KARIMGANJ (ASSAM)
PIN- 788713.

5:NOSRUL HUSSAIN BARLASKAR
 S/O HUSSAIN AHMED BARLASKAR

VILL.- DURGANAAGR
PT III

P.O.- DURGANAGAR

P.S.- UDARBOND

DIST.- CACHAR
ASSAM
PIN- 788030.

6:NASHIR UDDIN TAPADAR
 S/O ABDUL BASIT TAPADAR

VILL.- NAIRGRAM

P.O.- NAIRGRAM

P.S.- KARIMGANJ

DIST.- KARIMGANJ (ASSAM)
PIN- 788713.

7:FOIJUR RAHMAN LASKAR
                                                                          Page No.# 3/4

              S/O KHAIR UDDIN LASKAR

            R/O BAGHKHAL
            LATIGRAM

            P.O.- MALUGRAM

            P.S.- SILCHAR

            DIST.- CACHAR
            ASSAM
            PIN- 788030

Advocate for the Petitioner   : MR. R GOSWAMI

Advocate for the Respondent :




              Linked Case :

            NATIONAL INSURANCE COMPANY LTD.



              VERSUS

            MUSTAFA AHMED TAPADAR AND 6 ORS. B



            ------------
            Advocate for : MR. R GOSWAMI
            Advocate for : appearing for MUSTAFA AHMED TAPADAR AND 6 ORS. B



                                   BEFORE
                  HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                        ORDER

08.05.2023.

Heard Ms. P. Borthakur, learned counsel for the applicant.

Page No.# 4/4

This is an application filed under Section 5 of the Limitation Act, 1963 for condonation of delay of 15 days in filing the connected MAC Appeal against the Judgment and Award dated 15.12.2022 passed by the learned Member, MACT, Cachar in MAC Case No. 70/2018.

Issue notice returnable after six weeks.

Applicant to take steps for issuance of notice upon the respondents by way of registered post with A/D as well as by usual process within a period of 5 (five) days from today.

List this matter after six weeks.

JUDGE

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