National Insurance Company Ltd vs Sojna Begum Tapadar And 7 Ors
2023 Latest Caselaw 1809 Gua

                                                                 Page No.# 1/3

GAHC010089852023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/1169/2023

         NATIONAL INSURANCE COMPANY LTD.
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 3 MIDDLETON
         STREET KOLKATA AND ITS REGIONAL OFFICE AT GS ROAD,
         BHANGAGARH GUWAHATI



         VERSUS

         SOJNA BEGUM TAPADAR AND 7 ORS.
         W/O LATE JUBER AHMED TAPADAR @ ZUBER
         RESIDENT OF VILLAGE NAIRGRAM, PO NAIRGRAM PS AND DIST
         KARIMGANJ, ASSAM 788713

         2:TAHMINA BEGUM TAPADAR
          D/O LATE JUBER AHMED TAPADAR @ ZUBER
         RESIDENT OF VILLAGE NAIRGRAM
          PO NAIRGRAM PS AND DIST KARIMGANJ
         ASSAM 788713

         3:AFSANA BEGUM TAPADAR
          D/O LATE JUBER AHMED TAPADAR @ ZUBER
         RESIDENT OF VILLAGE NAIRGRAM
          PO NAIRGRAM PS AND DIST KARIMGANJ
         ASSAM 788713

         4:TANJUM HUSSAIN TAPADAR
          S/O LATE JUBER AHMED TAPADAR @ ZUBER
         RESIDENT OF VILLAGE NAIRGRAM
          PO NAIRGRAM PS AND DIST KARIMGANJ
         ASSAM 788713

         5:OLIJA BEGUM TAPADAR
          D/O LATE JUBER AHMED TAPADAR @ ZUBER
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            RESIDENT OF VILLAGE NAIRGRAM
            PO NAIRGRAM PS AND DIST KARIMGANJ
            ASSAM 788713

            6:NOSRUL HUSSAIN BARLASKAR
             S/O HUSSAIN AHMED BARLASKAR
            RESIDENT OF VILLAGE DURGANAGAR
             PART III
             PO DURGANAGAR
             PS UDHARBOND
             DIST CACHAR
            ASSAM 788030

            7:NASHIR UDDIN TAPADAR
             S/O ABDUL BASIT TAPADAR

            RESIDENT OF VILLAGE NAIRGRAM
            PO NAIRGRAM
            PS KARIMGANJ
            DIST KARIMGANJ
            ASSAM 788713

            8:FOIJUR RAHMAN LASKAR
             S/O KHAIR UDDIN LASKAR
            RESIDENT OF BAGHKHAL
             LATIGRAM
             PO MALUGRAM
             PS SILCHAR
             DIST CACHAR
            ASSAM 78803

Advocate for the Petitioner   : MR. R GOSWAMI

Advocate for the Respondent :




             Linked Case :

            NATIONAL INSURANCE COMPANY LTD.



             VERSUS
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           SOJNA BEGUM TAPADAR AND 7 ORS. E



           ------------
           Advocate for : MR. R GOSWAMI
           Advocate for : appearing for SOJNA BEGUM TAPADAR AND 7 ORS. E



                                 BEFORE
                HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                        ORDER

08.05.2023.

Heard Ms. M. Saikia, learned counsel for the applicant.

This is an application filed under Section 5 of the Limitation Act, 1963 for condonation of delay of 14 days in filing the connected MAC Appeal against the Judgment and Award dated 15.12.2022 passed by the learned Member, MACT, Cachar in MAC Case No. 76/2018.

Issue notice returnable after six weeks.

Applicant to take steps for issuance of notice upon the respondents by way of registered post with A/D as well as by usual process within a period of 5 (five) days from today.

List this matter after six weeks.

JUDGE

Comparing Assistant