Md. Jiyaur Pasa vs Jayanta Kumar Goswami
2023 Latest Caselaw 1769 Gua

                                                                      Page No.# 1/2

GAHC010090812023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : Cont.Cas(C)/233/2023

            MD. JIYAUR PASA
            S/O LATE SALIM PASA, NALBARI TOWN, WARD NO-8, P.S. AND P.O.-
            NALBARI, DIST-NALBARI, ASSAM


            VERSUS

            JAYANTA KUMAR GOSWAMI
            CHIEF ENGINEER, PWD (BORDER ROAD AND NEC WORKS), PUBLIC
            WORKS (ROADS) DEPARTMENT, CHANDMARI, GUWAHATI-781003


Advocate for the Petitioner   : MD S HOQUE

Advocate for the Respondent :


                                  BEFORE
                HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

                                           ORDER

Date : 03-05-2023

Heard Mr. S Hoque, learned counsel for the petitioner submits that the judgment and order dated 07.02.2023 especially para 42(iv) passed in WP(C) No. 2656/2021 has not been complied with.

Issue notice, returnable in 4 (four) weeks.

Petitioner to take steps for service of notice upon the sole respondent by Page No.# 2/2

registered post with A/D within 2 (two) days.

List the matter after 4 (four) weeks.

JUDGE

Comparing Assistant