Gauhati High Court
Page No.# 1/4 vs Page No.# 2/4 on 10 March, 2023
Page No.# 1/4
GAHC010198082022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/2968/2022
JAMUNA RABHA AND 4 ORS.
W/O KAMESWAR RABHA
RESIDENT OF VILLAGE KATHALKUCHI, PS BOKO, 781123, DIST KAMRUP,
ASSAM
2: KAMESWAR RABHA
S/O LATE MUKUNDA RABHA
RESIDENT OF VILLAGE KATHALKUCHI
PS BOKO
781123
DIST KAMRUP(R) ASSAM
3: BIKASH RABHA
S/O KAMESWAR RABHA
RESIDENT OF VILLAGE KATHALKUCHI
PS BOKO
781123
DIST KAMRUP(R) ASSAM
4: PALLABI RABHA
D/O KAMESWAR RABHA
RESIDENT OF VILLAGE KATHALKUCHI
PS BOKO
781123
DIST KAMRUP(R) ASSAM
5: RASHMI RABHA
D/O KAMESWAR RABHA
RESIDENT OF VILLAGE KATHALKUCHI
PS BOKO
781123
DIST KAMRUP(R) ASSA
VERSUS
Page No.# 2/4
RELIANCE GENERAL INSURANCE CO. LTD B
HAVING ITS REGISTERED OFFICE AT RELIANCE CENTRE, WALCHAND
HIRACHAND MARG, BALLARD ESTATE, MUMBAI 400001, AND ONE OF ITS
BRANCH OFFICE AT BHANGAGARH, G.S ROAD, GUWAHATI
Advocate for the Petitioner : MR. A R AGARWALA
Advocate for the Respondent : MR. K K BHATTA
Linked Case : MACApp./65/2022
RELIANCE GENERAL INSURANCE CO. LTD
HAVING ITS REGISTERED OFFICE AT RELIANCE CENTRE
WALCHAND HIRACHAND MARG
BALLARD ESTATE
MUMBAI 400001
AND ONE OF ITS BRANCH OFFICE AT BHANGAGARH
G.S ROAD
GUWAHATI
VERSUS
JAMUNA RABHA AND 8 ORS.
W/O KAMESWAR RABHA
RESIDENT OF VILLAGE KATHALKUCHI
PS BOKO
781123
DIST KAMRUP(R) ASSAM
2:KAMESWAR RABHA
S/O LATE MUKUNDA RABHA
RESIDENT OF VILLAGE KATHALKUCHI
PS BOKO
781123
DIST KAMRUP(R) ASSAM
3:BIKASH RABHA
S/O KAMESWAR RABHA
RESIDENT OF VILLAGE KATHALKUCHI
PS BOKO
Page No.# 3/4
781123
DIST KAMRUP(R) ASSAM
4:PALLABI RABHA
D/O KAMESWAR RABHA
RESIDENT OF VILLAGE KATHALKUCHI
PS BOKO
781123
DIST KAMRUP(R) ASSAM
5:RASHMI RABHA
D/O KAMESWAR RABHA
RESIDENT OF VILLAGE KATHALKUCHI
PS BOKO
781123
DIST KAMRUP(R) ASSAM
6:UNITED INDIA INSURANCE CO LTD.
REPRESENTED BY ITS DIVISIONAL MANAGER
GS ROAD
BHANGAGARH
GUWAHATI 781005
7:MD. MUZAFFAR IKBAL
S/O BALAL UDDIN
RESIDENT OF 214
KURPANIA BASTIFITER
TOLA IMAMBARA
SUNDAY BAZAR
BOKARO
JHARKHAND
PS AND DIST BOKARO
827001
8:TAPAN BASU
S/O LATE BINOY BASU
RESIDENT OF VILLAGE NARENGA KHALIKHA
781135
DIST KAMRUP (M) ASSAM
9:ANWAR ANSARI
S/O SAJJAD ANSARI
RESIDENT OF VILLAGE CHARCH ROAD
LOHARDAGA
PO AND P LATEHAR
DIST LATEHAR
JHARKHAND
829206
------------
Advocate for : MR. K K BHATTA
Advocate for : MR. A R AGARWALA appearing for JAMUNA RABHA AND 8 ORS.
Page No.# 4/4
BEFORE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
10.03.2023
Heard Mr. A.R. Agarwala, learned counsel for the applicant.
This application has been filed by the claimant seeking a direction to
deposit 50% of the awarded amount by the Insurance company. This Court has
already passed an order staying the Judgment and Award dated 20.11.2021
passed by the Member, MACT, Kamrup (M) in MAC Case No. 2771/2015 which is
impugned in the MAC Appeal No. 65/2022.
Let Notice be issued, Returnable in four weeks.
Since Ms. L. Sharma, learned counsel appears for the Insurance Company,
Notices are waived. However, extra copies of the memo of appeal along with
annexures be served on her within a period of one week from today. Any
objections may be filed before the next returnable date.
List after four weeks.
JUDGE
Comparing Assistant
