Smt. Anusuya Paul (Basu) vs The State Of Assam And 4 Ors
2023 Latest Caselaw 906 Gua

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GAHC010060842019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/1954/2019

         SMT. ANUSUYA PAUL (BASU),
         D/O- LATE AMIYA KUMAR BASU
         C/O- DR. K. K. PAUL, HOUSE NO. 3, BYE LANE- 1, LAL GANESH,
         ODALBAKRA, GUWAHATI-34.



         VERSUS

         THE STATE OF ASSAM AND 4 ORS.
         MINES AND MINERALS DEPARTMENT, (REPRESENTED BY THE
         ADDITIONAL CHIEF SECRETARY), ASSAM SECRETARIAT, BLOCK-A, 4TH
         FLOOR, DISPUR, GUWAHATI- 781006, ASSAM

         2:THE JOINT SECRETARY

          MINES AND MINERALS DEPARTMENT (GOVERNMENT OF ASSAM)
          ASSAM SECRETARIAT
          BLOCK-A
          4TH FLOOR
          DISPUR
          GUWAHATI- 781006
          ASSAM

         3:THE DIRECTOR OF GEOLOGY AND MINING
          GOVT. OF ASSAM
          KAHILIPARA
          GUWAHATI- 781019.

         4:COMMISSIONER AND SECRETARY
          PERSONNEL DEPARTMENT
          GOVERNMENT OF ASSAM
         ASSAM SECRETARIAT
          DISPUR
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             GUWAHATI- 781006.

            5:ADDITIONAL CHIEF SECRETARY
             FINANCE DEPARTMENT
             GOVERNMENT OF ASSAM
            A-BLOCK
             3RD FLOOR
             JANATA BHAWAN
             DISPUR
             GUWAHATI- 781006

Advocate for the Petitioner   : MR. M PHUKAN

Advocate for the Respondent : SC, MINES AND MINERALS GOVT OF ASSAM




                                    BEFORE
                       HONOURABLE MR. JUSTICE SUMAN SHYAM

                                          ORDER

09.03.2023 Heard Mr. P. Mahanta, learned counsel appearing for the petitioner. Also heard

Mr. B. Gogoi, learned Standing Counsel, Finance Department, Assam, Mr. S.

Chamaria, learned Standing Counsel, Mines and Minerals Department, Assam

and Mr. D. Borah, learned Government Advocate, Assam appearing for the

official respondents.

Arguments concluded.

Judgment reserved.

JUDGE

Comparing Assistant