Gauhati High Court
Page No.# 1/6 vs M/S. Jagannath Mahabir Prasad And ... on 2 March, 2023
Page No.# 1/6
GAHC010034972023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/542/2023
M/S. TODI MOTOR STORES AND 4 ORS.
PROP. BHANWARMAL TODI, CARRYING ON THE BUSINESS OF SALE AND
SUPPLY OF MOTOR PARTS AND ACCESSORIES, SITUATED AT H. S. ROAD,
DIBRUGARH.
2: ON THE DEATH OF SRI BHANWARMAL TODI
PROP. OF TODI MOTOR STORES S/O- LATE NANDALAL TODI
2.1: SRI SUNIL KUMAR TODI
R/O- TODI HOUSE
AROGYA BHAWAN ROAD
JYOTINAGAR
P.O.- JALAN NAGAR
DIBRUGARH
ASSAM-786005.
3: SMT. ANITA DEVI TODI
W/O- DR. ASHOK KUMAR TODI
4: DR. ASHOK KUMAR TODI
S/O- NANDALAL TODI
5: SMTI. PRAVA DEVI KASERA
W/O- LATE KANTILAL KASERA
THE PETITIONER NOS. 3 TO 5 ARE R/O- AROGYA BHAWAN ROAD
JYOTI NAGAR
P.O.
P.S. AND DIST.- DIBRUGARH
ASSAM
VERSUS
M/S. JAGANNATH MAHABIR PRASAD AND 10 ORS.
Page No.# 2/6
A HINDU UNDIVIDED JOINT FAMILY FIRM, LAHOAL, P.O- AND P.S-
LAHOAL, DIST- DIBRUGARH, ASSAM
2:SMTI. GEETA DEVI AGARWALLA
W/O- LATE MAHABIR PRASAD AGARWALLA
3:SRI NIRANJAN KUMAR AGARWALLA
S/O- LATE MAHABIR PRASAD AGARWALLA
4:SRI CHETAN AGARAWALLA
S/O- LATE PRASANNA KUMAR AGARWALLA
5:SMTI. SILPA AGARWALLA
D/O- LATE PRASANNA KUMAR AGARWALLA
6:SMTI. BELLA AGARWALLA
W/O- LATE PRASANNA KUMAR AGARWALLA
ALL ARE R/O- LAHOAL
P.O AND P.S- LAHOAL
DISTRICT- DIBRUGARH
7:SMTI. RUKMINI DEVI AGARWALLA
W/O- SRI SANWARMAL AGARWALLA
C/O- M/S- GOPIRAM CHETRAM SIDING BAZAR
P.O- and P.S- TINSUKIA
DIST- TINSUKIA
8:SMTI. LALITA AGARWALLA
W/O- SRI GOVIND PRASAD AGARWALLA
C/O- BHARAT PLYWOOD
90/47 SATYA GEETA
SNEH NAGARMAIN
INDORE-452001MP
9:SMTI RANJANA AGARWALLA (PATWARI)
W/O- SRI MURLIDHAR PATWARI
C/O- M/S M.P PLYWOODS
9/47 MITAL CHAMBER
SNEH NAGAR
MAIN ROAD
INDORE-45001MP
10:SMTI. RENU AGARWALLA (SINGH)
W/O- SRI SANJAY KUMAR SINGH
C/O- M/S KAMAL AGENCY
AT ROAD
P.O AND DIST- JORHAT
ASSAM
Page No.# 3/6
11:SMTI. SANGEETA AGARWALLA (MODI)
W/O- SRI SANJAY KUMAR MODI
C/O M/S MODI TRADERS
P.O- MAKUM
DIST- TINSUKIA
ASSA
Advocate for the Petitioner : MR G N SAHEWALLA
Advocate for the Respondent : MR. S C KEYAL
Linked Case : CRP/134/2017
M/S. TODI MOTOR STORES and 5 ORS.
PROP. SRI BHANWARMAL TODI
CARRYING ON THE BUSINESS OF SALE AND SUPPLY OF MOTOR PARTS
AND ACCESSORIES
SITUATED AT H S ROAD
DIBRUGARH.
2: ON THE DEATH OF SRI BHANWARMAL TODI
PROP. OF TODI MOTOR STORES S/O- LATE NANDALAL TODI
2.1: SRI SUNIL KUMAR TODI
R/O- TODI HOUSE
AROGYA BHAWAN ROAD
JYOTINAGAR
P.O.- JALAN NAGAR
DIBRUGARH
ASSAM-786005.
2.2: SMTI. BELA BHUWALKA
W/O- BHARAT KUMAR BHUWALKA
R/O- GC-98
SALT LAKE CITY
BIDHAN NAGAR I B MARKET
NORTH 24 PARGANAS
KOLKATA
WEST BENGAL-700106.
2.3: SRI BINIT TODI
R/O- EW 36
Page No.# 4/6
DIVYASHREE 77 EAST
DIVYASHREE PARK
YEMLUR
BANGALORE SOUTH
BENGALURU
KARNATAKA- 560037.
2.4: SMTI. MANISHA SAHARIA
W/O- NARENDRA KUMAR SAHARIA
R/O- SAHARIA HOUSE
G.S. MODI ROAD
JYOTI NAGAR
DIBRUGARH WEST
DIBRUGARH
ASSAM- 786001.
3: SMT. ANITA DEVI TODI
W/O- DR. ASHOK KUMAR TODI
4: DR. ASHOK KUMAR TODI
S/O- NANDALAL TODI
5: SMTI. PRAVA DEVI KASERA
W/O- LATE KANTILAL KASERA
THE PETITIONER NOS. 3 TO 5 ARE R/O- AROGYA BHAWAN ROAD
JYOTI NAGAR
P.O.
P.S. AND DIST.- DIBRUGARH
ASSAM.
VERSUS
M/S. JAGANNATH MAHABIR PRASAD and 10 ORS.
A HINDU UNDIVIDED JOINT FAMILY FIRM
LAHOAL
P.O- AND P.S- LAHOAL
DIST- DIBRUGARH
ASSAM
2:SMTI. GEETA DEVI AGARWALLA
W/O- LATE MAHABIR PRASAD AGARWALLA
3:SRI NIRANJAN KUMAR AGARWALLA
S/O- LATE MAHABIR PRASAD AGARWALLA
4:SRI CHETAN AGARAWALLA
S/O- LATE PRASANNA KUMAR AGARWALLA
5:SMTI. SILPA AGARWALLA
D/O- LATE PRASANNA KUMAR AGARWALLA
6:SMTI. BELLA AGARWALLA
Page No.# 5/6
W/O- LATE PRASANNA KUMAR AGARWALLA
ALL ARE R/O- LAHOAL
P.O AND P.S- LAHOAL
DISTRICT- DIBRUGARH
7:SMTI. RUKMINI DEVI AGARWALLA
W/O- SRI SANWARMAL AGARWALLA
C/O- M/S- GOPIRAM CHETRAM SIDING BAZAR
P.O- and P.S- TINSUKIA
DIST- TINSUKIA
8:SMTI. LALITA AGARWALLA
W/O- SRI GOVIND PRASAD AGARWALLA
C/O- BHARAT PLYWOOD
90/47 SATYA GEETA
SNEH NAGARMAIN
INDORE-452001MP
9:SMTI RANJANA AGARWALLAPATWARI
W/O- SRI MURLIDHAR PATWARI
C/O- M/S M.P PLYWOODS
9/47 MITAL CHAMBER
SNEH NAGAR
MAIN ROAD
INDORE-45001MP
10:SMTI. RENU AGARWALLASINGH
W/O- SRI SANJAY KUMAR SINGH
C/O- M/S KAMAL AGENCY
AT ROAD
P.O AND DIST- JORHAT
ASSAM
11:SMTI. SANGEETA AGARWALLAMODI
W/O- SRI SANJAY KUMAR MODI
C/O M/S MODI TRADERS
P.O- MAKUM
DIST- TINSUKIA
ASSAM
------------
Advocate for : MR.B SARAB
Advocate for : MS.P BARUAHR- 1 to 5
7 to 11 appearing for M/S. JAGANNATH MAHABIR PRASAD and 10 ORS.
BEFORE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
02.03.2023
Heard Mr. G.N. Sahewalla, learned Senior counsel assisted by Mr. M.
Page No.# 6/6
Sahewalla, learned counsel for the applicant.
This interlocutory application has been filed by the applicant seeking
enlargement of further time of six months beyond the time period provided in
order dated 14.09.2022 passed in Civil Revision Petition No. 134/2014 (D/O).
Mr. G.N. Sahewalla, learned Senior Counsel for the applicant submits that
because of illness of the applicant/petitioner and marriage of his son, the time
period granted by this Court vide order dated 14.09.2022 to vacate the premises
within six months could not be executed. He further prays for six months time
to vacate the said premises. Mr. Sahewalla submits that the period of six months
as per the direction of the Court vide the Judgment and order dated 14.09.2022
passed in Civil Revision Petition No. 134/2014 will expire on 13.03.2023.
In view of the submission that the period of six months will expire on
13.03.2023, let Notice be issued. Steps be taken through registered post and
dasti is also permitted.
Steps be taken within a period of three working days from today. Affidavit
of compliance of service be also filed.
List this matter again on 10.03.2023.
JUDGE
Comparing Assistant
