Gauhati High Court
Page No.# 1/ vs The State Of Assam And 3 Ors on 23 March, 2023
Page No.# 1/10
GAHC010193322019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5959/2019
SAIDUR RAHMAN AND 47 ORS.
S/O-LATE NURUDDIN AHMED
R/O- GOSAI SOULMARI
P.O- BARDAL
DIST- KAMRUP(M), PIN-781354
2: PARESH CH. KALITA
S/O- LATE CHAKRADHAR KALITA
VILL- SINGRAPARA
P.O DIST- BAKSA
PIN-781343
3: SURMAN ALI AHMED
C/O- MD. IZZAT ALI
R/O-NO.3 TUPAMARI
P/O- TUPAMARI
DIST.-KAMRUP
PIN-781354
4: MOZAMIL HAQUE SAIKIA
C/O- LT. JUMAR ALI SAIKIA
R/O- DAMPUR
P/O- HAJO
DIST - KAMRUP
PIN-781102
5: ABDUL HABIB
C/O- HANFAU ALI
R/O- NARAYANPUR
P/O- NARAYANPUR
P/S- MUKALMUA
DIST - NALBARI
STATE- ASSAM
Page No.# 2/10
PIN-781335
6: SARBAT ALI
C/O- JUMAR ALI
R/O- BHANGNAMARI
P/S- - BHANGNAMARI
DIST. NALBARI
STATE- ASSAM
AGE 41
PIN-781335
7: JESMINARA BEGUM
D/O-SUATUDDIN KHAN
KABILABAD ENGLISH SCHOOL
SONITPUR
AGED ABOUT-33 YEARS.PIN-784104
8: KAFNUR ALI
C/O- ABISH ALI
R/O- KOWARPUR
P/O- KOWARPUR
P/S- HAJO
DIST - KAMRUP(ASSAM)
AGE -45 YEARS.PIN-781102
9: ALTAFUDDIN AHMED
C/O- LT. SAIFUDDIN AHMED
R/O- KALITAKUCHI (BEZPARA)
P/O- KALITAKUCHI
P/S- HAJO
DIST. -KAMRUP (ASSAM)AGE -48 YEARS
PIN-781102
10: LEENA RANI KUMAR
C/O- LT. DADHI RAM KUMAR
R/O- BISHNUPUR
P/O- HAJO
DIST. -KAMRUP (ASSAM)
AGE- 40
PIN-781102
11: ASRAF ALI
C/O- LT. MAKBUL ALI
R/O- CHAMATA
P/O- PASCHIM CHAMATA
DIST. - NALBARI (ASSAM)
AGE-54
Page No.# 3/10
PIN-781335
12: DHARANI RAJBONGSHI
C/O- LT. HARESWAR RAJBONSHI
R/O- MAKHIBAHA
P/O- MAKHIBAHA
DIST.- NALBARI (ASSAM)
AGE-45
PIN-781335
13: SAMARENDRA DEKA
C/O- LT. MATHUR CH. KALITA
R/O- NATUN NAMSALE
P/O- JALKHANA
DIST.NALBARI(ASSAM)AGE50
PIN-781335
14: TANKESWAR DEKA
C/O- LT. MATHURA DEKA
R/O- PATRAPUR
P/O- KENDUA
P/S- BAIHATA CHARIALI
DIST.- KAMRUP (ASSAM)
PIN- 781102
AGE- 54
15: ABDUL KHALEQUE UZ ZAMAN
C/O- LT. FARHAD ALI
R/O- NO. 1 TITKURI
P/O- TITKURI
DIST- KAMRUP
AGE-48
PIN-781102
16: MUKUT ALI
C/O- SYED MAKIB ALI
R/O- BARKURIHA
P/O- TITKURI
DIST.- KAMRUP (ASSAM)
AGE-47
PIN-781102
17: SIRAJ ALI
C/O- TAHER ALI
R/O- GUIYA
Page No.# 4/10
P/O- SONESWAR
P/S- KAMALPUR
DIST. -KAMRUP (ASSAM)
PIN- 781382
AGE-54
18: BASANTA KUMAR DUTTA
C/O- DADHIRAM DUTTA
R/O- SIMALIYA
P/O- MULARKUCHI
P/S- BELSOR
DIST.- NALBARI
AGE- 52
PIN-781335
19: SABITA DEKA
C/O- LT. KAILASH DEKA
R/O- NIZBARIGOG
P/O- KANIHA
P/S- RANGIA
DIST.- KAMRUP (ASSAM)
AGE- 46
PIN-781102
20: ABDUL MATLIB
C/O- KISMAT ALI
R/O- BARIJANI
P/O- PACHARIA
DIST- KAMRUP (ASSAM)
AGE- 50
PIN-781102
21: BHARATI KALITA
C/O- RAJI RAM KALITA
R/O- JAYANTIPUR
P/O- PITAMBAR HATBAZALI (RANGIA)DIST.- KAMRUP (ASSAM)
AGE- 54
PIN-781102
22: GEETA BAISHYA
C/O- NINGNA RAM BAISHYA
R/O- BAGHMARA
P/O- GHOGRAPARDIST.- NALBARI (ASSAM)
AGE- 47.
PIN-781335
23: SAILEN THAKURIA
Page No.# 5/10
C/O- LT. PUTUL THAKURIA
R/O- BHOJKUCHI
P/O- BHOJKUCHI
DIST.- NALBARI (ASSAM)
AGE-39.
PIN-781335
24: PRAMOD CHANDRA DAS
C/O- KHUKAN CH. DAS
R/O- NAMATI
P/O- TINIPUKHURI
DIST.- NALBARI (ASSAM)
PIN- 781367
AGE-56.
PIN-781335
25: PREMADA KALITA
D/O-SABIN KALITA
VILL- BHELBARI
P.O- GURMOU
AGE-42 YEARS
DIST-KAMRUP
PIN-781102
26: MERAJ ALI
S/O- GAHUR ALI
VILL- BARKURITA
P.O- JITKURI
P.S- RANGIA
DIST- KAMRUP
PIN-
AGE-50 YEARS.
PIN-781102
27: DEBAJIT SARMA
S/O-HEMANTA SARMAH
VILL- MAKHIBAHA
P.O
DIST-NALBARI
PIN-781335
AGE-44 YEAR
28: INDRESWAR KALITA
S/O-LATE NIRBHOY KALITA
AGE-52 YEARS
VILL- TOKRADIA
P.O.TOKRADIA
Page No.# 6/10
DIST-KAMRUP
PIN-781102
29: NURUL ISLAM
S/O- LATE ABDUL HAMID
VILL- RANGESWARI PUM
P.O- TUPAMARI
PIN-
DIST- KAMRUP. AGE- 37 YEARS
PIN-781102
30: MUKTA RAM RAJBONGSHI
S/O- SRI GANO RAM RAJBONGSHI
AGE- 54 YEARS
VILL- TITKUCHI
P.O- BURHA
DIST- DARRANG. PIN-784145
31: LAKSHI KANTA NATH
S/O- LATE MELKA RAM NATH
AGE-47 YEARS
VILL- UTTAR BARDAL
P.O- BARDAL VIA- RANGIA
DIST- KAMRUP
PIN-781354
32: SABITA DEVI
D/O-DEBENDRA NATH SARMAH
R/O- MANGALDOI
BHEBRA GHAT
WARD NO.10
P.O- MAONGALDOI
DIST- DARRANG
ASSAM
AGED ABOUT- 56 YEARS.
PIN-784114
33: KANAN BARUAH
S/O-LATE KANURAM BARUAH
R/O- GARIMARI
MANGALDOI
PIN-784125
AGE- 55 YEARS
34: MANIK KUMAR NATH
Page No.# 7/10
S/O-KHARGESWAR NATH
VILL- CHANDARIA
P.O- DAMALECHOS
DIST- KAMRUP
PIN- 781135
AGE- 54 YEARS.
35: KANAK CH. SARMA
S/O-RAJENDRA NATH DEV SARMAH. VILL- BARBARI
P.O- TIHU
DIST-NALBARI
AGE-50 YEARS
PIN-781335
36: AMZED ALI
S/O-LATE MONIRUDDIND AHMED VILL- PAYRENGA
P.S- BOKO
DIST- KAMRUP
AGE-51 YEARS
PIN-781123
37: ARIFUDDIN AHMED
S/O- LATE ROUSAN ALI
VILL- SANIADI
DIST- KAMRUP
AGE-41 YEARS
PIN-781104
38: BEAUTY HUSSAIN
D/O- BASIR HUSSAIN
AGE-35 YEARS.
VILL- KALITAKUCHI
P.O- KALITAKUCHI DIST- KAMRUP
PIN-781102
39: TAFAJUL HAQUE
S/O- LATE- TALEP ALI
AGE- 44 YEARS
VILL- KACHARI SOLAMARI
P.O- RANGIA
DIST- KAMRUP
PIN-781354
40: MASLEHUDDIN AHMED
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S/O- AJIMUDDIN AHMED
VILL- MARANJANA
P.O- MARANJANA
PIN-
DIST- KAMRUP
AGED-47 YEARS.
PIN-781102
41: SAYED SAMSUL HUDA
S/O- KHARSED ALI
VILL- MADHAPUR
P.O- MOROWA. DIST- NALBARI
AGED -48 YEARS.
PIN-781335
42: CHIRAJUL HAQUE
S/O-MOHSEN ALI
VILL- SALIKAJHAR
P.O- HENGALPARA
PIN-
DIST- DARRANG
AGED ABOUT-49.
PIN-784514
43: MANINDRA KUMAR DEKA
S/O-KUMI RAM DEKA
R/O-BARTHEKERABARI
P.O- RONGAMATI
DIST- DARRANG.
AGED ABOUT-48 YEARS
PIN-784514
44: HUSHNARA KHAN
D/O-SAHABUDDIN KHAN
R/O- KABILABAD ENGLISH SCHOOL
SONITPUR.
AGED ABOUT-33 YEARS.
PIN-784125
45: MINAKSHI DEKA
W/O- LATE HARENDRA DEKA
R/O-JAHKAPARA
P.O- HAZARIKA PARA
DIST- DARRANG
ASSAM. AGED ABOUT-40 YEARS.
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PIN-784114
46: SAFIQUR RAHMAN
S/O- MD RIYAR ALI
VILL- GHOGI
P.O-LAWTOLA
DIST- NALBARI
ASSAM.
AGED ABOUT-38 YEARS.
PIN-781335
47: TARMIJUDDIN AHMED
S/O- LATE ABDUL RAHMAN.
R/O- BORLOCHANKONA
P.O- MADHUKUCHI
DIST- KAMRUP.
AGED ABOUT- 44 YEARS.PIN- 781102
48: ASHRAFUL ALAM
S/O-ABDUL MANNAN
KABILABAD ENGLISH SCHOOL
SONITPUR. AGED ABOUT-36 YEARS.
PIN-78411
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY EDUCATION DEPTT.
(SECONDARY), TO THE GOVT. OF ASSAM, DISPUR-6
2:THE DIRECTOR SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
3:THE BOARD OF SECONDARY EDUCATION
REPRESENTED BY ITS CHAIRMAN
BAMUNIMAIDAM
GUWAHATI-21.
4:THE DISTRICT SCRUTINY COMMITTEE
REPRESENTED BY ITS CHAIRMAN KAMRUP(METRO)
Advocate for the Petitioner : MR P J DUTTA
Advocate for the Respondent : SC, SEC. EDU.
Page No.# 10/10
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
ORDER
Date : 23.03.2023
Heard Mr. R.P. Sarma, learned senior counsel, assisted by Ms. R. Devi,
learned counsel for the petitioner.
Mr. R. Mazumdar, learned standing counsel for the Higher Secondary
Education Department has submitted that issue in this writ petition has already
been decided by the Division Bench of this Court by judgment and order dated
13.11.2019 passed in WA 283/2019.
The learned standing counsel for the Higher Secondary Education
Department prays for and is granted time to file affidavit in terms of order dated
01.12.2022 which shall be done at least 3 days prior to the next date of listing.
List after 4(four) weeks.
JUDGE
Comparing Assistant
