Birinchi Kumar Gogoi vs Jagdish Sharma
2023 Latest Caselaw 1076 Gua

                                                                  Page No.# 1/2

GAHC010044122023




                              THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

             I.A.(Civil)/728/2023

             BIRINCHI KUMAR GOGOI
             S/O SRI DIMBESWAR GOGOI RESIDENT OF HOUSING BOARD COLONY
             MILANPUR NAGAR
             PO AND P.S DIBRUGARH
             DIST DIBRUGARH
             ASSAM


             VERSUS

             JAGDISH SHARMA
             S/O SRI SHYAM SUNDAR SHARMA
              RESIDENT OF BORDOLOI NAGAR
              TINSUKIA
              PO
              PS AND DIST TINSUKIA
              ASSAM

             ------------
             Advocate for : MR. P BORAH
             Advocate for : appearing for JAGDISH SHARMA

                                       :: BEFORE ::
                        HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                       O R D E R

17.03.2023

Heard the learned senior counsel Mr. D. Mozumder assisted by Mr. P. Borah, learned counsel appearing for the applicant.

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Since the connected appeal has been admitted for hearing, the judgment and order dated 30.11.2022 passed by the learned Civil Judge, Tinsukia in Money Suit No.17/2011 is stayed subject to deposit of Rs.4 lakh in the Trial Court within next 3(three) months.

The Interlocutory Application stands disposed of.

JUDGE

Comparing Assistant