Sri Anurag Goswami vs The State Of Assam And Anr
2023 Latest Caselaw 1045 Gua

                                                                     Page No.# 1/2

GAHC010027532020




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./55/2020

            SRI ANURAG GOSWAMI
            S/O- SRI DIMBESWAR GOSWAMI, R/O- JALUKKATA, P.O. MERAMUKH, P.S.
            NARAYANPUR, DIST.- NORTH LAKHIMPUR, ASSAM, PIN- 784164.

            VERSUS

            THE STATE OF ASSAM AND ANR
            REP. BY P.P., ASSAM

            2:SRI MAN MOHAN BARMA
             S/O- DOBHOGA RAM BARMAN
             R/O- VILL.- BHOGKUCHI
             P.S. TIHU
             DIST.- NALBARI
            ASSAM
             PIN- 78371

Advocate for the Petitioner   : MR. R P SARMAH

Advocate for the Respondent : PP, ASSAM




                                  BEFORE
                HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                   HONOURABLE MRS. JUSTICE MALASRI NANDI

                                          ORDER

Date : 16.03.2023 (Michael Zothankhuma, J)

Heard Mr. R.P. Sarmah, learned Senior counsel appearing for the appellant.

Page No.# 2/2

Also heard Ms. B. Bhuyan, learned Additional Public Prosecutor appearing for the State; Mr. D. Bora, learned counsel appearing for the respondent No.2.

Hearing concluded.

Judgment reserved.

                                   JUDGE                         JUDGE



Comparing Assistant