United India Insurance Co Ltd vs Rupak Das And 5 Ors
2023 Latest Caselaw 1017 Gua

                                                             Page No.# 1/2

GAHC010032952023




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


         I.A.(Civil)/690/2023

         UNITED INDIA INSURANCE CO LTD.
         HAVING ITS REGISTERED OFFICE AT 24 WHITES ROAD
         CHENNAI AND ONE OF THE REGIONAL OFFICE AT GS ROAD
         GUWAHATI 781005


          VERSUS

         RUPAK DAS AND 5 ORS .
         S/O LATE PRANENDRA DAS
         RESIDENT OF VILLAGE NITYANANDA PANBARI
         DIST BAJALI
         781329

         2:SRI RATUL DAS

         S/O LATE PRANENDRA DAS
         RESIDENT OF VILLAGE NITYANANDA PANBARI
         DIST BAJALI
         781329
         3:SRI MANOJ DAS

         S/O LATE PRANENDRA DAS
         RESIDENT OF VILLAGE NITYANANDA PANBARI
         DIST BAJALI
         781329
         4:SRI KRISHNA DAS
         S/O LATE PRANENDRA DAS
         RESIDENT OF VILLAGE NITYANANDA PANBARI
         DIST BAJALI
         781329
         5:SRI LOLEN TOPPO
         RESIDENT OF CHAPRAKATA
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             PO CHAPRAKATA
             PS BONGAIGAON
             ASSAM 783380
             6:SWAGAT HOSPITAL AND RESEARCH CENTRE

             C/O DR. SK. DA
             NORTH BONGAIGAON
             PO NORTH BONGAIGAON DIST BONGAIGAON
             ASSAM 783380
             ------------
             Advocate for : MR. K K BHATTA
             Advocate for : appearing for RUPAK DAS AND 5 ORS .



                                        :: BEFORE ::
                        HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                        O R D E R

15.03.2023

Heard the learned counsel Mr. KK Bhatta appearing for the applicant.

Since the connected appeal has been admitted for hearing, the judgment and order dated 06.12.2022 passed by the learned Member, MACT, Bajali, Pathsala in MAC Case No.17 of 2021 shall remain stayed till disposal of the appeal.

The Interlocutory Application accordingly stands disposed of.

JUDGE

Comparing Assistant