Page No.# 1/3 vs Anuradha Datta @ Dutta And Ors
2023 Latest Caselaw 1005 Gua

                                                            Page No.# 1/3

GAHC010013252023




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)




         I.A.(Civil)/315/2023

         ANUPAM SARMA AND 2 ORS.
         S/O BIREN KUMAR SARMA FORMERLY RESIDENT OF HENGRABARI
         PS DISPUR
         GUWAHATI
         PRESENTLY RESIDING AT BORSOJAI
         NALAPARA
         GUWAHATI 29
         DIST KAMRUP M ASSAM 781129

         2: SRI KISHORE KUMAR SARMA
         S/O BIREN KUMAR SARMA
         FORMERLY RESIDENT OF HENGRABARI
          PS DISPUR
          GUWAHATI

         PRESENTLY RESIDING AT BORSOJAI
         NALAPARA
         GUWAHATI 29
         DIST KAMRUP M ASSAM 781129

         3: SRI PRASANTA KUMAR SARMA
         S/O BIREN KUMAR SARMA
         FORMERLY RESIDENT OF HENGRABARI
         PS DISPUR
         GUWAHATI

         PRESENTLY RESIDING AT BORSOJAI
         NALAPARA
         GUWAHATI 29
                                                   Page No.# 2/3

DIST KAMRUP M ASSAM 781129
VERSUS

ANURADHA DATTA @ DUTTA AND ORS
W/O SRI RAMESH DUTTA
RESIDENT OF M/S GEOTECH AND GEOMECH COMPASS NEAR NABAGRAH
TEMPLE
K.K PATH
KHARGHULI
GUWAHATI
PRESENTLY RESIDING AT FLAT NO. 504
15TH FLOOR
F WING
VOGESHWARI MANDIR COMPOUND
FILM CITY ROAD
GOKULDHAN
GORGAON (EAST) MUMBAI 400063

2:SMTI NEELAKSHI DATTA @ DUTTA
W/O SRI THANESH DUTTA

RESIDENT OF M/S GEOTECH AND GEOMECH COMPASS NEAR NABAGRAH
TEMPLE
K.K PATH
KHARGHULI
GUWAHATI
PRESENTLY RESIDING AT QUARTER NO. 466/C
BRPL TOWNSHIP DHALIGAON
BONGAIGAON
783385
3:ON THE DEATH OF DEBANANDA MIKIR
HIS LEGAL HEIRS SMTI MANJU RONGTHULU
W/O LATE DEBANANDA MIKIR AND RONGTHULU
RESIDENT OF BARSAJAI
NALAPARA
UNDER PS BASISTHA
GUWAHATI
781129.
DIST KAMRUP M ASSAM
4:SMTI KARISHMA RONGTHULU
D/O LATE DEBANANDA MIKIR AND RONGTHULU
RESIDENT OF BARSAJAI
NALAPARA
UNDER PS BASISTHA
GUWAHATI
781129.
DIST KAMRUP M ASSAM
5:SRI BIBEK RANGTHULU
                                                                          Page No.# 3/3

           S/O LATE DEBANANDA MIKIR AND RONGTHULU
           RESIDENT OF BARSAJAI
           NALAPARA
           UNDER PS BASISTHA
           GUWAHATI
           781129.
           DIST KAMRUP M ASSAM
           ------------
           Advocate for : MR C GOSWAMI
           Advocate for : appearing for ANURADHA DATTA @ DUTTA AND ORS


In

RSA /17/2023




                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                      ORDER

15.03.2023

Heard the learned counsel Mr. C. Goswami appearing for the applicants. Since the connected regular second appeal has been admitted for hearing, the impugned Judgment and Order dated 26.10.2022 passed by the learned Civil Judge No. 2, Kamrup(M), Guwahati in Title Appeal No. 67/2015 arising out of the Judgment and Order dated 31.08.2015 passed by the learned Munsiff No. 2, at Guwahati in Title Suit No. 291/2008 shall remain stayed, till disposal of the appeal.

The I.A. (Civil) stands disposed of.

JUDGE

Comparing Assistant