Gauhati High Court

Gopinath Bordoloi International ... vs Sri Rama Kanta Baruah And 2 Ors on 6 June, 2023

Page No. 1/11

GAHC010147772017

THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

Case No. : LA.App./14/2017

AIRPORT AUTHORITY OF INDIA
CONSTITUTED UNDER THE PROVISIONS OF AIRPORT AUTHORITY OF
INDIA ACT 1994 AMENDMENT 2003 HAVING ITS OFFICE AT LOKAPRIYA
GOPINATH BORDOLOI INTERNATIONAL AIRPORT REPRESENTED BY
AIRPORT DIRECTOR, LGBI AIRPORT, GUWAHATI.

VERSUS

SRI RAMA KANTA BARUAH and 2 ORS
S/O NOT KNOWN, R/O VILL. GARAL, MOUZA RAMCHARANI, DIST.
KAMRUP, ASSAM,PIN 781017

2:THE STATE OF ASSAM
REPRESENTED BY THE SECY. TO THE GOVT. OF ASSAM
REVENUE LR DEPTT.
DISPUR
GUWAHATI -06

3:THE DIST. COLLECTOR
KAMRUP
ASSAM

Advocate for the Petitioner : MR. P K BORAH

Advocate for the Respondent : GA, ASSAM

Linked Case : LA.App./22/2018

AIRPORT AUTHORITY OF INDIA
CONSTITUTED UNDER THE PROVISIONS OF AIRPORT AUTHORITY OF
INDIA ACT 1994 (AMENDMENT 2003) HAVING ITS OFFICE AT LOKPRIYA
GOPINATH BORDOLOI INTERNATIONAL AIRPORT REPRESENTED BY
Page No. 2/11

AIRPORT DIRECTOR
LGBI AIRPORT
GUWAHATI.

VERSUS

SRI RAMA KANTA BARUAH and 7 ORS
R/O VILL. GARAL
MOUZA RAMCHARANI
DIST. KAMRUP
ASSAM
PIN 781017.

2:SRI BIDYADHAR BARUAH
R/O VILL. GARAL
MOUZA RAMCHARANI
DIST. KAMRUP
ASSAM
PIN 781017.

3:SRI DHRUBA BARUAH
R/O VILL. GARAL
MOUZA RAMCHARANI
DIST. KAMRUP
ASSAM
PIN 781017.

4:SRI ANANTA BARUAH
R/O VILL. GARAL
MOUZA RAMCHARANI
DIST. KAMRUP
ASSAM
PIN 781017.

5:SRI BHABET BARUAH
R/O VILL. GARAL
MOUZA RAMCHARANI
DIST. KAMRUP
ASSAM
PIN 781017.

6:SRI TILAK BARUAH
S/O NOT KNOWN
R/O VILL. GARAL
MOUZA RAMCHARANI
DIST. KAMRUP
ASSAM
PIN 781017.
Page No. 3/11

7:THE STATE OF ASSAM
REPRESENTED BY THE SECY. TO THE GOVT. OF ASSAM
REVENUE (LR) DEPTT.
DISPUR
GUWAHATI-06.

8:THE DIST. COLLECTOR
KAMRUP
ASSAM.

Advocate for : MR.S BORTHAKUR
Advocate for : GA
ASSAM appearing for SRI RAMA KANTA BARUAH and 7 ORS

Linked Case : LA.App./15/2017

VERSUS

SRI AKAN CHANDRA DAS and 9 ORS

2:PADMA RAM DAS
LOIT DAS.

3:SMTI BARADA DAS

4:RAGHU RAM DAS

5:BHAGABAN DAS

6:BAIKUMTHA DAS

7:NAGEN DAS

8:PRATAP DAS
SON/DAUGHTER OF NOT KNOWN R/O VILL. GARAL
MOUZA RAMCHARANI
DIST. KAMRUP
ASSAM
PIN 781017.
Page No. 4/11

9:THE STATE OF ASSAM
REPRESENTED BY THE SECY. TO THE GOVT. OF ASSAM
REVENUE LR DEPTT.
DISPUR
GUWAHATI-06.

10:THE DIST. COLLECTOR
KAMRUP
ASSAM.

Advocate for : MR.H NATH
Advocate for : MRS M D CHOWDHURY appearing for SRI AKAN CHANDRA DAS
and 9 ORS

Linked Case : LA.App./56/2018

AIRPORT AUTHORITY OF INDIA
CONSTITUTED UNDER THE PROVISIONS OF AIRPORT AUTHORITY OF
INDIA ACT 1994 (AMENDMENT 2003) HAVING ITS OFFICE AT LOKAPRIYA
GOPINATH BORDOLOI INTERNATIONAL AIRPORT REPRESENTED BY
AIRPORT DIRECTOR
LGBI AIRPORT
GUWAHATI.

VERSUS

SRI BHABIT CHANDRA DAS and 2 ORS
S/O NOT KNOWN
R/O VILL. GARAL
MOUZA RAMCHARANI
DIST. KAMRUP
ASSAM
PIN 781017

2:THE STATE OF ASSAM
REPRESENTED BY THE SECY. TO THE GOVT. OF ASSAM
REVENUE LR DEPTT.
DISPUR
GUWAHATI-06.

3:THE DIST. COLLECTOR
KAMRUP
ASSAM.

Advocate for : MR. S BORTHAKUR
Advocate for : MS. R K SAINI appearing for SRI BHABIT CHANDRA DAS and 2
ORS
Page No. 5/11

Linked Case : LA.App./2/2021

AIRPORT AUTHORITY OF INDIA

VERSUS

SMTI PRAMILA DAS and 2 ORS
PRAMILA DAS and 2 ORS.
Address - DAUGHTER OF NOT KNOWN
R/O. VILL. GARAL
MOUZA- RAMCHARANI
DIST. KAMRUP
ASSAM
PIN-781017.

2:THE STATE OF ASSAM
REP. BY THE SECRETARY TO THE GOVT. OF ASSAM
REVENUE LR DEPTT.
DISPUR
GUWAHATI-06.

3:THE DISTRICT COLLECTOR
KAMRUP
ASSAM.

Advocate for : MR. P K BORAH
Advocate for : appearing for SMTI PRAMILA DAS and 2 ORS

Linked Case : LA.App./15/2019

AIRPORT AUTHORITY OF INDIA
REPRESENTED BY THE COMMERCIAL MANAGER L
LGBI AIRPORT
GUWAHATI.

VERSUS

SRI PADMA RAM DAS and 3 ORS
S/O NOT KNOWN
RESIDENT OF VILLAGE GARAL
MOUZA-RAMCHARANI
DIST. KAMRUP
ASSAM
PIN 781017

2:SRI LOHIT DAS
SONS OF NOT KNOWN
Page No. 6/11

BOTH ARE R/O VILL. GARAL
MOUZA RAMCHARANI
DIST. KAMRUP
ASSAM
PIN 781017.

3:THE STATE OF ASSAM
REPRESENTED BY THE SECRETARY TO THE GOVERMENT OF ASSAM
REVENUE (LR) DEPARTMENT
DISPUR
GUWAHATI-6.

4:DISTRICT COLLECTOR
KAMRUP ASSAM
GUWAHATI-781001.

Advocate for : MR.S BORTHAKUR
Advocate for : MRS M D CHOWDHURY appearing for SRI PADMA RAM DAS and
3 ORS

Linked Case : LA.App./36/2017

VERSUS

MRINMOY BARUAH and 4 ORS
S/O NOT KNOWN R/O VILL. GARAL
MOUZA RAMCHARANI

2:PRADIP KUMAR BARUAH
S/O NOT KNOWN
R/O VILL. GARAL
MOUZA RAMCHARANI.

3:MANIRAJ BARUAH
S/O NOT KNOWN
R/O VILL. GARAL
MOUZA RAMCHARANI.

4:THE STATE OF ASSAM
REPRESENTED BY THE SECY. TO THE GOVT. OF ASSAM
Page No. 7/11

REVENUE (LR) DEPTT.DISPUR.

5:THE DISTRICT COLLECTOR
KAMRUP
ASSAM.

Advocate for : MR. S BARTHAKUR
Advocate for : GA ASSAM appearing for MRINMOY BARUAH and 4 ORS

Linked Case : LA.App./2/2020

VERSUS

BIMAL BARUAH AND 3 ORS
R/O VILL. GARAL
MOUZA RAMCHARANI
DIST. KAMRUP
ASSAM.

2:PARESH BARUAH
R/O VILL. GARAL
MOUZA RAMCHARANI
DIST. KAMRUP
ASSAM
PIN 781017.

3:THE STATE OF ASSAM
REPRESENTED BY THE SECY. TO THE GOVT. OF ASSAM
REVENUE (LR) DEPTT.
DISPUR
GUWAHATI-06.

4:THE DIST. COLLECTOR
KAMRUP
ASSAM.

Advocate for : MR. S BORTHAKUR
Advocate for : appearing for BIMAL BARUAH AND 3 ORS
Page No. 8/11

Linked Case : LA.App./23/2018

AIRPORT AUTHORITY OF INDIA
CONSTITUTED UNDER THE PROVISIONS OF AIRPORT AUTHORITY OF
INDIA ACT 1994 (AMENDMENT 2003 ) HAVING ITS OFFICE AT LOKAPRIYA
GOPINATH BORDOLOI INTERNATIONAL AIRPORT REPRESENTED BY
AIRPORT DIRECTOR
LGBI
AIRPORT
GUWAHATI.

VERSUS

MD. AZAD ALI and 8 ORS
R/O VILL. GARAL
MOUZA RAMCHARANI
DIST. KAMRUP
ASSAM
PIN 781017

2:MD. NAUSHAD ALI
R/O VILL. GARAL
MOUZA RAMCHARANI
DIST. KAMRUP
ASSAM
PIN 781017.

3:MD. SAHADAT ALI
R/O VILL. GARAL
MOUZA RAMCHARANI
DIST. KAMRUP
ASSAM
PIN 781017.

4:MD. SAIFUDDIN ALI
R/O VILL. GARAL
MOUZA RAMCHARANI
DIST. KAMRUP
ASSAM
PIN 781017.

5:MD. MUKUT ALI
R/O VILL. GARAL
MOUZA RAMCHARANI
DIST. KAMRUP
ASSAM
Page No. 9/11

PIN 781017.

6:MD. RAFIQUE ALI
R/O VILL. GARAL
MOUZA RAMCHARANI
DIST. KAMRUP
ASSAM
PIN 781017.

7:MD. KHURSHED ALI
R/O VILL. GARAL
MOUZA RAMCHARANI
DIST. KAMRUP
ASSAM
PIN 781017.

8:THE STATE OF ASSAM
REPRESENTED BY THE SECY. TO THE GOVT. OF ASSAM
REVENUE (LR) DEPTT.
DISPUR
GUWAHATI 06.

9:THE DIST. COLLECTOR
KAMRUP
ASSAM.

Advocate for : MR. S BORTHAKUR
Advocate for : GA
ASSAM appearing for MD. AZAD ALI and 8 ORS

Linked Case : LA.App./53/2018

VERSUS

SRI UPEN DAS and 4 ORS
S/O NOT KNOWN

2:NIRANJAN DAS
S/O NOT KNOWN.
Page No. 10/11

3:NAVA DAS
S/O. NOT KNOWN
ALL ARE RESIDENT OF VILLAGE GARAL
MOUZA- RAMCHARANI
DIST. KAMRUP
ASSAM
PIN-781017.

4:THE STATE OF ASSAM
REP. BY THE SECRETARY TO THE GOVT. OF ASSAM
REVENUE LR DEPTT.
DISPUR
GUWAHATI-06.

5:THE DISTRICT COLLECTOR
KAMRUP M
ASSAM.

Advocate for : MR. S BORTHAKUR
Advocate for : GA ASSAM appearing for SRI UPEN DAS and 4 ORS

BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY

ORDER

Date : 06.06.2023

Mr. R. Dubey, learned counsel for the appellants has prayed for another one week's time to file an additional affidavit in L.A. Appeal no. 14/2017 to bring on record the certified copy of the examination-in-chief of the prosecution witness no. 1, Md. Kashed Ali and the copies of the judgment and orders, dated 31.12.2005, 16.02.2006 & 03.05.2008, passed by the Reference Court in other analogous reference cases.

Mr. J. Handique, learned Standing Counsel, Revenue Department; Ms. U. Das, learned Government Advocate, Assam and Mr. N. Baruah, learned counsel for the private respondents are present.

List these appeals on 21.06.2023.

The name of learned Standing Counsel, Revenue Department be reflected in the Page No. 11/11

respondent side in the cause-list.

JUDGE

Comparing Assistant