Page No.# 1/2 vs The State Of Assam And Anr
2023 Latest Caselaw 90 Gua

                                                                     Page No.# 1/2

GAHC010020342020




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./41/2021

            MALBER KHAN AND ANR
            S/O- MD. RAJIT KHAN,
            R/O- VILLAGE KAJILATA, P.S.- BILASHIPARA, DIST- DHUBRI

            2: RATAN GHOSH
             S/O- LATE RAKHAL GHOSH

            R/O- VILLAGE KALIBARI
            NEAR GUWAHATI RAILWAY STATION
            P.S.- LATASIL
            DISTRICT- KAMRUP(M)


            VERSUS


            THE STATE OF ASSAM AND ANR
            REPRESENTED BY PP, ASSAM.

            2:MAHESH BAISHYA
             S/O- LATE SAHI RAM BAISHYA
             SI OF POLICE
             GUWAHATI GRPS


Advocate for the Petitioner   : MS. S K NARGIS

Advocate for the Respondent : PP, ASSAM




                                   BEFORE
                    HONOURABLE MR. JUSTICE SUMAN SHYAM
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
                                                                                 Page No.# 2/2


                                          ORDER

05.01.2023 (Suman Shyam, J)

Heard Ms. S. K. Nargis, learned counsel for the appellant. We have also heard

Ms. S. Jahan, learned Addl. P.P., Assam appearing for the State.

Arguments concluded.

Judgment reserved.

                                        JUDGE                             JUDGE




Comparing Assistant