Assent Chemicals Ltd vs Siddharth Singh And 5 Ors
2023 Latest Caselaw 789 Gua

                                                                Page No.# 1/3

GAHC010010482023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/288/2023 in
                                   Cont. Cas © / 567/2018

         ASSENT CHEMICALS LTD.,
         REP. BY SRI VIRENDRA AGARWAL, ONE OF THE DIRECTOR OF THE
         PETITIONER, A PUBLIC LTD. COMPANY REGD. UNDER THE COMPANIES
         ACT, HAVING ITS REGD. OFFICE AT 1C ROYAL SILVER TOWER, LACHIT
         NAGAR, GHY-7



         VERSUS

         SIDDHARTH SINGH AND 5 ORS.
         THE SECRETARY TO THE GOVT. OF ASSAM, PUBLIC HEALTH
         ENGINEERING DEPTT., DISPUR, GUWAHATI-781003

         2:BIREN BHATTACHARYA
         THE SECY. TO THE GOVT. OF ASSAM
          PUBLIC HEALTH ENGINEERING DEPTT.
          DISPUR
          GHY-3

         3:SAUMYA KUMAR BARUA
         THE CHIEF ENGINEER
          PUBLIC HEALTH ENGINEERING DEPTT.
          GOVT. OF ASSAM
          HENGRABARI
          GHY-3

         4:TAPAN BORDOLOI
         THE EXECUTIVE ENGINEER
          PHE STORES AND WORKSHOP DIVISION
          BETKUCHI
          GHY-32
                                                                          Page No.# 2/3

            5:SHRI DIPTANDU TALUKDAR

             THE CHIEF ENGINEER
             PUBLIC HEALTH ENGINEERING DEPTT.
             GOVT. OF ASSAM
             HENGRABARI
             GHY-36
             ASSAM

            6:SHRI DIGANTA BARUAH

             THE CHIEF ENGINEER
             PUBLIC HEALTH ENGINEERING DEPTT.
             GOVT. OF ASSAM
             HENGRABARI
             GHY-36
             ASSA

Advocate for the Petitioner   : MS. S KHOUND

Advocate for the Respondent :




                                   BEFORE
                  HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                         ORDER

27.02.2023

Heard Shri H. Das, learned counsel for the applicants, who by means of this application has prayed for impleadment of the new incumbent holding the post of Chief Engineer, Public Health Engineering Department, Assam.

Attention of this Court has been drawn to the representation dated 14.11.2022 to the new incumbent for compliance of the judgment dated 10.08.2018 passed in WP(C)/5383/2018.

The learned counsel submits that in spite of the said representation, the order has not been complied with.

In view of the above, the Interlocutory Application stands allowed by impleading Page No.# 3/3

Shri Diganta Baruah, Chief Engineer, Public Health Engineering Department as respondent no. 6 in Contempt Case (C) No. 567/2018.

JUDGE

Comparing Assistant